Karan @ Naveen Rakse vs The State Of Madhya Pradesh
2021 Latest Caselaw 9005 MP

1 CRA-7688-2021 The High Court Of Madhya Pradesh CRA No. 7688 of 2021 (KARAN @ NAVEEN RAKSE Vs THE STATE OF MADHYA PRADESH AND OTHERS)

Jabalpur, Dated : 20-12-2021 None for the parties.

The Advocates are abstaining from work. Judgment perused.

The appeal is admitted for hearing. Record of the court below be requisitioned.

(SUJOY PAUL) JUDGE bks

Signature Not Verified SAN

Digitally signed by BASANT KUMAR SHRIVAS Date: 2021.12.21 17:56:43 IST