Ramdas vs The State Of Madhya Pradesh
2021 Latest Caselaw 8748 MP

                                                                      1                                 CRA-5644-2021
                                            The High Court Of Madhya Pradesh
                                                     CRA No. 5644 of 2021
                                                   (RAMDAS AND OTHERS Vs THE STATE OF MADHYA PRADESH)


                                  Jabalpur, Dated : 13-12-2021
                                           Shri Anoop Kumar Saxena, learned counsel for the appellants.

                                           Shri Akshay Pawar, learned Panel Lawyer for the respondent/State.

Learned counsel for the appellants is directed to supply copy of the appeal alongwith judgment and other documents filed alongwith appeal within three days.

List in the next week.

(S. A. DHARMADHIKARI) JUDGE

vinay*

Signature Not Verified SAN

Digitally signed by VINAY KUMAR BURMAN Date: 2021.12.14 10:27:23 IST