Citation : 2021 Latest Caselaw 8747 MP
Judgement Date : 13 December, 2021
1 MCC-937-2020 The High Court Of Madhya Pradesh MCC No. 937 of 2020 (MOHAMMAD JAMIR KHAN Vs T.P.G. PILLEY AND OTHERS)
Jabalpur, Dated : 13-12-2021 Parties through their counsel.
List this matter on 20.12.2021. Till the next date of hearing, the impugned judgment and decree passed by this Court on 08.05.2020 in F.A. No. 615/2018 shall not be given effect to.
(SANJAY DWIVEDI) JUDGE
rao
Signature Not Verified SAN
Digitally signed by SATYA SAI RAO Date: 2021.12.14 10:50:31 IST
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