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Smt. Ramkunwar vs The State Of M.P.
2021 Latest Caselaw 8647 MP

Citation : 2021 Latest Caselaw 8647 MP
Judgement Date : 11 December, 2021

Madhya Pradesh High Court
Smt. Ramkunwar vs The State Of M.P. on 11 December, 2021
Author: Sujoy Paul
                              -1-




HIGH COURT OF MADHYA PRADESH: BENCH AT INDORE

                  NATIONAL LOK ADALAT

                   First Appeal No.210/2004
               Indira Navlakhan v/s The State of M.P.

                   First Appeal No.211/2004
                    Rajesh v/s The State of M.P.

                   First Appeal No.212/2004
                Pritesh Mantri v/s The State of M.P.

                   First Appeal No.213/2004
                   Raju Bai v/s The State of M.P.

                   First Appeal No.214/2004
                    Sudha v/s The State of M.P.

                   First Appeal No.215/2004
                Kamal Kishore v/s The State of M.P.

                   First Appeal No.216/2004
                    Sudhir v/s The State of M.P.

                   First Appeal No.217/2004
                Sarla Mandloi v/s The State of M.P.

                   First Appeal No.308/2004
               Smt. Ramkunwar v/s The State of M.P.
Indore, dated 11.12.2021
       Ms. Poorva Mahajan, learned counsel for the appellants.
       Ms. Vinita Phaye, learned counsel for the respondents.

Learned counsel for the parties submit that since curtains are finally drawn on the points involved in F.A. No.444/2009 (Shakuntalal Bai v/s The State of Madhya Pradesh) decided on 14.05.2015, these appeals may be disposed of by holding that principals formula laid down in Shakuntalal Bai (supra) will apply to present appeals mutatis mutandis.

Parties undertake to act in accordance with the direction contained in the judgment of Shakuntalal Bai (supra).

In view of the consensus arrived at, these appeals stand disposed of. The parties shall act in accordance with their stand taken hereinabove.

Court fee be returned to the appellants if there is no legal impediment.

     (SUJOY PAUL)                                 (RAVINDRA SINGH CHHABRA)
       MEMBER                                             MEMBER

Ravi
Digitally signed by RAVI PRAKASH

Date: 2021.12.13 10:31:47 +05'30'

 
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