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Trayambak Dwivedi Alias T.D. vs The State Of Madhya Pradesh
2021 Latest Caselaw 8564 MP

Citation : 2021 Latest Caselaw 8564 MP
Judgement Date : 9 December, 2021

Madhya Pradesh High Court
Trayambak Dwivedi Alias T.D. vs The State Of Madhya Pradesh on 9 December, 2021
Author: Atul Sreedharan

1 CRA-357-2016 The High Court Of Madhya Pradesh CRA No. 357 of 2016 (TRAYAMBAK DWIVEDI ALIAS T.D. Vs THE STATE OF MADHYA PRADESH) CRA No. 119 of 2016 (GAURAV PANDEY Vs STATE)

Jabalpur, Dated : 09-12-2021 Mr.Shreyas Pandit, learned counsel for the appellant. Mr.Piyush Bhatnagar, learned PL for the State. Arguments heard.

Reserved for judgment.


                                          (ATUL SREEDHARAN)                                        (SUNITA YADAV)
                                                 JUDGE                                                 JUDGE

                                     ss




Signature Not Verified SAN

Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2021.12.09 17:19:45 IST

 
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