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Dr. Divya Menon vs The State Of Madhya Pradesh
2021 Latest Caselaw 8426 MP

Citation : 2021 Latest Caselaw 8426 MP
Judgement Date : 7 December, 2021

Madhya Pradesh High Court
Dr. Divya Menon vs The State Of Madhya Pradesh on 7 December, 2021
Author: Sujoy Paul
                                                  1                              WP-21995-2021
                       The High Court Of Madhya Pradesh
                                WP No. 21995 of 2021
                          (DR. DIVYA MENON Vs THE STATE OF MADHYA PRADESH AND OTHERS)


             Indore, Dated : 07-12-2021
                      Parties through their counsel.

                      Learned counsel for the petitioner submits that this matter is squarely
            covered by the judgment of this court Annexure P/5,P/6 and P/7.
                      Learned counsel for the respondent/state prays for time to examine the

same.

List the matter on 09.12.2021.

(SUJOY PAUL) JUDGE

Sourabh

Digitally signed by SOURABH YADAV Date: 2021.12.07 17:38:04 +05'30'

 
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