Citation : 2021 Latest Caselaw 8419 MP
Judgement Date : 7 December, 2021
HIGH COURT OF MADHYA PRADESH, BENCH AT INDORE
Cr.A. No.6534/2021
Indore, dated 07/12/2021 Shri Pankaj Sohani, learned counsel for the appellant.
Heard on I.A. No.27982/2021 seeking exemption from filing certified copy of the judgment.
Since, original record is available before us, the aforesaid application is allowed.
The defects are ignored.
The appeal is admitted for final hearing.
List in due course along with connected matters.
(Sujoy Paul) (Anil Verma)
Judge Judge
N.R.
Digitally signed by
NARENDRA KUMAR
RAIPURIA
Date: 2021.12.08 11:01:29 +05'30'
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