Raj Kumar Singh vs State Of M.P.
2021 Latest Caselaw 8141 MP

                                                                          1                                 CRA-666-2000
                                                The High Court Of Madhya Pradesh
                                                          CRA No. 662 of 2000
                                                         (CHANDRA BHAN AND OTHERS Vs THE STATE OF M.P.)

                                                                    CRA No. 666 of 2000
                                                        (RAJ KUMAR SINGH AND OTHERS Vs THE STATE OF M.P.)



               Gwalior, Dated : 02-12-2021
                                               Shri J.P. Mishra & Shri Sushil Goswami, learned counsel for the
             appellants in Cr.A. No.662 of 2000.
                                               Shri D.R. Sharma & Shri Sushil Goswami, learned counsel for
             appellants in Cr.A. No.666 of 2000.

                                               Shri C.P. Singh, learned Panel Lawyer for respondent/State in

both the appeals.

Heard arguments.

Judgment reserved.

                                     (RAVI MALIMATH)                                  (DEEPAK KUMAR AGARWAL)
                                       CHIEF JUSTICE                                           JUDGE

             pd

PAWAN

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DHARK st=Madhya Pradesh, 2.5.4.20=5da1b3ce5c6aee672b1f51a5cff 5661c113046ab7ebb8031c36dcac4472c 040a, pseudonym=22FE9CB9F7CF0345E7FFAC

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