Citation : 2021 Latest Caselaw 4434 MP
Judgement Date : 17 August, 2021
THE HIGH COURT OF MADHYA PRADESH CRA-744-2000 Phoolabai and ors. Vs. State of MP
Gwalior, Dated: 17.08.2021
Shri Atul Gupta, Counsel for the appellants.
Shri C.P. Singh, Counsel for the State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Abhi
ABHISHEK
CHATURVEDI
2021.08.18
17:57:44
+05'30'
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