Citation : 2021 Latest Caselaw 4380 MP
Judgement Date : 16 August, 2021
THE HIGH COURT OF MADHYA PRADESH CRA-616-2003 Chandramohan Vs. State of MP
Gwalior, Dated: 16.08.2021
Shri R.K. Sharma, Senior Counsel with Shri V.K. Agrawal,
Counsel for the appellant through video conferencing.
Shri C.P. Singh, Counsel for the State through video
conferencing.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Abhi
ABHISHEK
CHATURVEDI
2021.08.17
11:43:31
+05'30'
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