Citation : 2021 Latest Caselaw 4336 MP
Judgement Date : 13 August, 2021
THE HIGH COURT OF MADHYA PRADESH Cr.A. No. 463/2008 (SURESH Vs STATE OF M.P.)
Gwalior, Dated : 13/08/2021
Shri S.K. Tiwari, Advocate for appellant through video
conferencing.
Shri C.P. Singh, Advocate for State.
Heard finally.
Reserved for judgment.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Aman
AMAN TIWARI
2021.08.17
17:14:54 +05'30'
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