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Shivcharan vs State Of M.P.
2021 Latest Caselaw 4195 MP

Citation : 2021 Latest Caselaw 4195 MP
Judgement Date : 11 August, 2021

Madhya Pradesh High Court
Shivcharan vs State Of M.P. on 11 August, 2021
Author: Gurpal Singh Ahluwalia

THE HIGH COURT OF MADHYA PRADESH Cr.A. No. 445/2009 (SHIVCHARAN AND ANOTHER Vs STATE OF M.P.)

Gwalior, Dated : 11/08/2021

Shri S.K. Tiwari, Counsel for appellants through video

conferencing.

Shri Rajeev Upadhyay, Counsel for State.

Heard finally.

Reserved for judgment.


                     (G.S. Ahluwalia)                    (Rajeev Kumar Shrivastava)
                           Judge                                  Judge
Aman
  AMAN TIWARI
  2021.08.12
  20:12:14 +05'30'
 

 
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