M/S National Steel And Agro ... vs The State Of Madhya Pradesh
2021 Latest Caselaw 4064 MP

                                                                 1                          WP-7851-2021
                                            The High Court Of Madhya Pradesh
                                                       WP-7851-2021
                      (M/S NATIONAL STEEL AND AGRO INDUSTRIES LTD. REG. OFFICE 621 TULSIANI CHAMBERS
                            NARIMAN POINT MUMBAI Vs THE STATE OF MADHYA PRADESH AND OTHERS)

           10
           Indore, Dated : 06-08-2021
                                     Shri Brian D'Silva, learned Senior Advocate with Shri Amit K.
          Upadhyay, learned counsel for the petitioner.
                                     Shri Sudhanshu Vyas, learned Panel lawyer for respondent No.1-State.

Shri M.G. Ramachandran, learned Senior Advocate with Shri Prasanna

Prasad, learned counsel for respondent No.2.

Heard through Video Conferencing. With the consent of parties heard finally. Reserved for orders.

Learned counsel for the parties prays for a week's time to submit written synopsis with list of dates and judgments, if any.

(ROHIT ARYA) JUDGE

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VARSHA Digitally signed by VARSHA CHATURVEDI DN: c=IN, o=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, ou=HIGH

CHATURV COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474011, st=Madhya Pradesh, 2.5.4.20=df59fbf0f5c7485addc8affe3e

EDI df20e67d11d7f91045d81139f6792fbd 4ae91f, cn=VARSHA CHATURVEDI Date: 2021.08.07 11:24:44 +05'30'