Ramkumar Gupta vs Shakeel Khan
2021 Latest Caselaw 3929 MP

1 CRR.1096.21

The High Court of Madhya Pradesh Cr. Rev.1096.2021 [Ram Kumar Gupta & Ors. Vs. State of M.P.] Gwalior dated .03.08.2021

This matter was heard and reserved on 06.07.2021 for

passing order on the question of admission but on perusal of

pleadings and judgment of trial court, it is necessary to go

through evidence and documents on record contained in Special

Sessions Trial No. 3/2017 to arrive at a conclusion.

Therefore matter is released.

The Registry is directed to requisition record of SST No.

3/2017 from the trial court and list this case immediately on

receipt of record.

                                                                 (Sheel Nagu)                       (Deepak Kumar Agarwal)
                                                                    Judge                                    Judge


                                                       (Bu)
DHANAN    Digitally signed by DHANANJAY BUCHAKE

DN: c=IN, o=HIGH COURT OF MADHYA PRADESH

JAY BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=6489e9ca230b3031a4b44a621934281f5 89875c02fb2a20e4220aebc8a3ba7ec,

BUCHAKE cn=DHANANJAY BUCHAKE Date: 2021.08.04 11:01:31 +05'30'