Citation : 2021 Latest Caselaw 3865 MP
Judgement Date : 2 August, 2021
1 MP-1080-2021 The High Court Of Madhya Pradesh MP-1080-2021 (SIDDHANT Vs NARENDRA SINGH AND OTHERS)
Indore, Dated : 02-08-2021 Heard through Video Conferencing. Shri Shyam Shukla, learned counsel for the petitioner. Learned counsel for the petitioner prays for and is granted seven days time as a last indulgence to argue the matter armed with relevant statute and judgments.
List the matter in the week commencing 23.08.2021.
(SUJOY PAUL) (ANIL VERMA)
JUDGE JUDGE
Digitally signed by SOURABH YADAV Date: 2021.08.02 17:32:24 +05'30'
Sourabh
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