Dr. Jyoti Choubey vs State Of M.P.
2021 Latest Caselaw 1470 MP

                                                                        1                                WP-9956-2020
                                               The High Court Of Madhya Pradesh
                                                          WP-9956-2020
                                                       (DR. JYOTI CHOUBEY Vs STATE OF M.P. AND OTHERS)

                                    8
                                    Jabalpur, Dated : 09-04-2021
                                             Heard through Video Conferencing.

                                             None for the petitioner.
                                             Shri Pushpendra Yadav, learned Additional Advocate General
                                    for the respondents/State.

List this matter after eight weeks to await the judgment of the Supreme Court in the pending SLP.

                                             (MOHAMMAD RAFIQ)                                    (SANJAY DWIVEDI)
                                              CHIEF JUSTICE                                              JUDGE


                                    Prachi

Signature Not Verified SAN

Digitally signed by PRACHI PANDEY Date: 2021.04.09 16:55:26 IST