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Murarilal (Deleted) vs State Of M.P.
2021 Latest Caselaw 1398 MP

Citation : 2021 Latest Caselaw 1398 MP
Judgement Date : 7 April, 2021

Madhya Pradesh High Court
Murarilal (Deleted) vs State Of M.P. on 7 April, 2021
Author: Gurpal Singh Ahluwalia
                                        1                                 CRA-196-2003
        The High Court Of Madhya Pradesh
                   CRA-196-2003
                      (MURARILAL (DELETED) AND OTHERS Vs STATE OF M.P.)

13
Gwalior, Dated : 07-04-2021
       Shri RKS Kushwah, Counsel for the appellants.
       Shri BPS Chauhan, Public Prosecutor for the respondent/State.

Arguments heard. Reserved for judgment.




  (G.S. AHLUWALIA)                              (RAJEEV KUMAR SHRIVASTAVA)
         JUDGE                                                  JUDGE


Abhi
         ABHISHEK
         CHATURVEDI
         2021.04.07
         18:43:24
         +05'30'
 

 
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