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Dinesh Kumar Sharma vs M.P. Rural Road Development ...
2021 Latest Caselaw 1397 MP

Citation : 2021 Latest Caselaw 1397 MP
Judgement Date : 7 April, 2021

Madhya Pradesh High Court
Dinesh Kumar Sharma vs M.P. Rural Road Development ... on 7 April, 2021
Author: Sujoy Paul

1 WP-6861-2021 The High Court Of Madhya Pradesh WP-6861-2021 (DINESH KUMAR SHARMA Vs M.P. RURAL ROAD DEVELOPMENT AUTHORITY AND OTHERS)

Indore, Dated : 07-04-2021 Shri Siddharth Kumar Jain, learned counsel for the petitioner after arguing for sometime, prays for time to argue the matter armed with the judgment of Full Bench in the case of Viva Highways Ltd. vs. MP Road Development Corporation Ltd.

As prayed, list on 09/04/2021.




        (SUJOY PAUL)                                    (SHAILENDRA SHUKLA)
           JUDGE                                                  JUDGE


    soumya


Digitally signed
by SOUMYA
RANJAN DALAI
Date: 2021.04.07
18:13:36 +05'30'
 

 
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