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Kerala High Court
Manzoor Kudilan vs Regional Transport Authority, ... on 30 January, 2026
WP(C) NO. 3102 OF 2026 and conn.cases
1
2026:KER:7856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947
WP(C) NO. 3102 OF 2026
PETITIONER:
MANZOOR KUDILAN,
AGED 42 YEARS
KUDILAN HOUSE, ATHIPATTA, EDAYOOR.P.O., MALAPPURAM
DISTRICT, PIN - 676552
BY ADVS.
SMT.P.K.PRIYA
SMT.CHRISTY TONY
SMT.MARIAM J. MANAVALAN
RESPONDENTS:
1 REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE,
LOTTERY RD, MIDILL HILL, UP HILL, MALAPPURAM, PIN - 676505
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
TRANSPORT OFFICE, LOTTERY RD, MIDILL HILL, UP HILL,
MALAPPURAM, PIN - 676505
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.01.2026, ALONG WITH WP(C).3125/2026, 3241/2026 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3102 OF 2026 and conn.cases
2
2026:KER:7856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947
WP(C) NO. 3125 OF 2026
PETITIONERS:
MANZOOR KUDILAN,
AGED 42 YEARS
KUDILAN HOUSE, ATHIPATTA, EDAYOOR.P.O., MALAPPURAM
DISTRICT, PIN - 676552
BY ADVS.
SMT.P.K.PRIYA
SMT.CHRISTY TONY
SMT.MARIAM J. MANAVALAN
RESPONDENTS:
1 REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE,
LOTTERY RD, MIDILL HILL, UP HILL, MALAPPURAM, PIN - 676505
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
TRANSPORT OFFICE, LOTTERY RD, MIDILL HILL, UP HILL,
MALAPPURAM, PIN - 676505
3 MUHAMMED SHABEEB,
AGE NOT KNOWN TO THE PETITIONER, S/O.ABDUL SATHAR.P,
PERAYIL HOUSE, TIROORKKAD.P.O., ANGADIPURAM, MALAPPURAM
DISTRICT, PIN - 679321
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.01.2026, ALONG WITH WP(C).3102/2026 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3102 OF 2026 and conn.cases
3
2026:KER:7856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947
WP(C) NO. 3241 OF 2026
PETITIONER:
NIZAR.C.P.,
AGED 48 YEARS
CHARAYANPARAMBIL HOUSE, EDAYOOR.P.O., VALANCHERRY,
ATHIPATTA, MALAPPURAM DISTRICT, PIN - 676552
BY ADVS.
SMT.P.K.PRIYA
SMT.CHRISTY TONY
SMT.MARIAM J. MANAVALAN
RESPONDENTS:
1 REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE,
LOTTERY RD, MIDILL HILL, UP HILL, MALAPPURAM, PIN - 676505
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
TRANSPORT OFFICE, LOTTERY RD, MIDILL HILL, UP HILL,
MALAPPURAM, PIN - 676505
3 MUHAMMED SHABEEB,
AGE NOT KNOWN TO THE PETITIONER, S/O.ABDUL SATHAR.P,
PERAYIL HOUSE, TIROORKKAD.P.O., ANGADIPURAM, MALAPPURAM
DISTRICT, PIN - 679321
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.01.2026, ALONG WITH WP(C).3102/2026 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3102 OF 2026 and conn.cases
4
2026:KER:7856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947
WP(C) NO. 3300 OF 2026
PETITIONER:
MUHAMMED SALIM,
AGED 55 YEARS
CHANGARAMCHOLA HOUSE, KOLATHUR.P.O., MALAPPURAM DISTRICT,
PIN - 679338
BY ADVS.
SMT.P.K.PRIYA
SMT.CHRISTY TONY
SMT.MARIAM J. MANAVALAN
RESPONDENTS:
1 REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE,
LOTTERY RD, MIDILL HILL, UP HILL, MALAPPURAM, PIN - 676505
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
TRANSPORT OFFICE, LOTTERY RD, MIDILL HILL, UP HILL,
MALAPPURAM, PIN - 676505
3 MUHAMMED SHABEEB,
AGE NOT KNOWN TO THE PETITIONER, S/O.ABDUL SATHAR.P,
PERAYIL HOUSE, TIROORKKAD.P.O., ANGADIPURAM, MALAPPURAM
DISTRICT, PIN - 679321
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.01.2026, ALONG WITH WP(C).3102/2026 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3102 OF 2026 and conn.cases
5
2026:KER:7856
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
FRIDAY, THE 30TH DAY OF JANUARY 2026 / 10TH MAGHA, 1947
WP(C) NO. 3359 OF 2026
PETITIONERS:
ABDHU SAMAD.K.,
AGED 48 YEARS
KADAMBIL HOUSE, PANDIKASSALA, PAINKANNUR, KUTTIPPURAM,
MALAPPURAM DISTRICT, PIN - 679571
BY ADVS.
SMT.P.K.PRIYA
SMT.CHRISTY TONY
SMT.MARIAM J. MANAVALAN
RESPONDENTS:
1 REGIONAL TRANSPORT AUTHORITY, MALAPPURAM,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE,
LOTTERY RD, MIDILL HILL, UP HILL, MALAPPURAM, PIN - 676505
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, MALAPPURAM, REGIONAL
TRANSPORT OFFICE, LOTTERY RD, MIDILL HILL, UP HILL,
MALAPPURAM, PIN - 676505
3 MUHAMMED SHABEEB,
AGE NOT KNOWN TO THE PETITIONER, S/O.ABDUL SATHAR.P,
PERAYIL HOUSE, TIROORKKAD.P.O., ANGADIPURAM, MALAPPURAM
DISTRICT, PIN - 679321
SMT. SURYA BINOY, SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.01.2026, ALONG WITH WP(C).3102/2026 AND CONNECTED CASES, THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 3102 OF 2026 and conn.cases
6
2026:KER:7856
JUDGMENT
[WP(C) Nos.3102/2026, 3125/2026, 3241/2026, 3300/2026, 3359/2026]
All these writ petitions are filed seeking a direction to consider
Ext.P2 applications filed by the petitioners herein opposing the
settlement of timings sought by the 3rd respondent, in the timing
conference scheduled on 03.02.2026.
Taking note of the fact that the petitioners have already preferred
objections, the competent among the respondents 1 and 2 shall consider
the petitioners' objections as well while settling the timings in respect of
the stage carriage of the 3rd respondent.
The writ petitions are disposed of as above.
Sd/-MOHAMMED NIAS C.P.
JUDGE
lsn
WP(C) NO. 3102 OF 2026 and conn.cases
2026:KER:7856
APPENDIX OF WP(C) NO. 3102 OF 2026
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF ITEM NO.14
SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST
RESPONDENT (DATE IS NOT KNOWN TO THE
PETITIONER).
Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT DATED
19.01.2026.
WP(C) NO. 3102 OF 2026 and conn.cases
2026:KER:7856
APPENDIX OF WP(C) NO. 3125 OF 2026
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF ITEM NO.14
SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST
RESPONDENT (DATE IS NOT KNOWN TO THE
PETITIONER).
Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT DATED
19.01.2026.
WP(C) NO. 3102 OF 2026 and conn.cases
2026:KER:7856
APPENDIX OF WP(C) NO. 3241 OF 2026
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF ITEM NO.14
SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST
RESPONDENT (DATE IS NOT KNOWN TO THE
PETITIONER).
Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT DATED
19.01.2026.
WP(C) NO. 3102 OF 2026 and conn.cases
2026:KER:7856
APPENDIX OF WP(C) NO. 3300 OF 2026
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF ITEM NO.14
SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST
RESPONDENT (DATE IS NOT KNOWN TO THE
PETITIONER).
Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT DATED
19.01.2026.
WP(C) NO. 3102 OF 2026 and conn.cases
2026:KER:7856
APPENDIX OF WP(C) NO. 3359 OF 2026
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF ITEM NO.14
SUBMITTED BY THE 3RD RESPONDENT BEFORE THE 1ST
RESPONDENT (DATE IS NOT KNOWN TO THE
PETITIONER).
Exhibit P2 TRUE COPY OF THE OBJECTION FILED BY THE
PETITIONER BEFORE THE 2ND RESPONDENT DATED
19.01.2026.
