[Cites 0, Cited by 0]
Kerala High Court
Naisam vs The Deputy Superintendent Of Police on 7 January, 2026
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
WEDNESDAY, THE 7TH DAY OF JANUARY 2026 / 17TH POUSHA,
1947
CRL.MC NO. 3322 OF 2023
CRIME NO.897/2021 OF Alappuzha South Police Station,
Alappuzha
AGAINST THE ORDER/JUDGMENT DATED IN SC NO.461 OF
2022 OF ADDITIONAL DISTRICT COURT-I/RENT CONTROL
APPELLATE AUTHORITY, MAVELIKKARA
PETITIONERS:
1 NAISAM
AGED 42 YEARS
S/O SHAMSUDHEEN, MANNANCHERY PANCHAYATH, 17TH
WARD, AMBANAKULANGARA, MACHANAD COLONY,
ALAPPUZHA DISTRICT - 688538.
2 AJMAL
AGED 28 YEARS
S/O ABDUL KHADER, CHIRAPPURATH, MANNANCHERY
P.O, ALAPPUZHA DISTIRCT-688538.
3 ANOOP
AGED 36 YEARS
S/O ABDUL HAMEED, ALAPPUZHA MUNICIPAL, MULLATH
WARD, MUNDVAADAKKAL HOUSE, ALAPPUZHA DISRICT-
688538.
4 ABDUL KALAM @ SALAM
AGED 35 YEARS
S/O ABOOBACKAR, MANNANCHERY PANCHAYTH, 4TH
WARD, PONNAD P.O, MANNAMCHERY VILLAGE,
NJARAVELIL, ALAPPUZHA DISTRICT-688538.
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
2
5 ABDUL KALAM
AGED 43 YEARS
S/O, ABDUL KAREEM, MANNANCHERY PANCHAYATH, 17TH
WARD, ADIVAARAM, DARUSABEEL HOUSE, ALAPPUZHA
DISTRICT-688538.
6 SAFARUDHEEN
AGED 25 YEARS
S/O SALEEM, THAIVELIKKAM HOUSE ALAPPUZHA
MUNICIPAL, MANNANCHERY PANCHAYATH, MULLATH
WARD, MULLATH VALAPP, ALAPPUZHA DISTRICT -
688538.
7 MANSHAD
AGED 33 YEARS
S/O MANSOOR, MANNANCHERY PANCHAYTH, MANNANCHERY
VILLAGE, UDUMBITHARA (H), ALAPPUZHA DISTRICT-
688538.
8 JASEEB RAJA @ AKKU
AGED 34 YEARS
S/O RAJA, ALAPPUZHA MUNICIPAL, MULLATH WARD,
ALAPPUZHA WEST VILLAGE, KADAVATHUSSERY CHIRAYIL
HOUSE, ALAPPUZHA DISTRICT-688538.
9 NAVAS
AGED 49 YEARS
S/O SAYD MUHAMMED, ALAPPUZHA MUNICIPAL, PALACE
WARD, VATTAKKATTUSSERY, ALAPPUZHA DISTRICT-
688538.
0 SHAMEER
AGED 37 YEARS
S/O SALEEM, THAYILL HOUSE, ARAYAD SOUTH
PANCHAYATH, 10TH WARD AVALOOKKUNNU P.O,
KOMALAPURAM VILLAGE, ALAPPUZHA DISTRICT-688006.
11 NASEER
AGED 50 YEARS
S/O MUHAMMED ABU, KANNARKKATT, NORTH ARYAD P.O,
ALAPPUZHA DISTRICT-688521
12 SAKEER HUSSAIN
AGED 36 YEARS
S/O ABOOBACKER, CHAVADIYIL HOUSE, MANNAMCHERY
PANCHAYATH, 17TH WARD, MANNANCHERY VILLAGE,
ALAPPUZHA DISTRICT- 688538
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
3
13 SHAJI @ POOVATHINGAL SHAJI
AGED 47 YEARS
AGED 47 YEARS, S/O ABOOBACKER, THEKKE VELIYIL,
MANNAMCHERY PANCHAYATH, 17TH WARD , ALAPPUZHA
DISTRICT-688538.
BY ADV SHRI.SUNNY MATHEW
RESPONDENTS:
1 THE DEPUTY SUPERINTENDENT OF POLICE
DISTRICT POLICE OFFICE, ALAPPUZHA DISTRICT-
688112.
2 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031
BY ADVS.
PUBLIC PROSECUTOR
ADDL.DIRECTOR GENERAL OF PROSECUTION
SR.PP-SRI.A.VIPIN NARAYAN, SR. PP - SRI. BREEZ
M.S
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 07.01.2026, ALONG WITH Crl.MC.3318/2023, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE C.PRATHEEP KUMAR
WEDNESDAY, THE 7TH DAY OF JANUARY 2026 / 17TH POUSHA,
1947
CRL.MC NO. 3318 OF 2023
CRIME NO.897/2021 OF Alappuzha South Police Station,
Alappuzha
AGAINST THE ORDER/JUDGMENT DATED IN SC NO.461 OF
2022 OF ADDITIONAL DISTRICT COURT-I/RENT CONTROL
APPELLATE AUTHORITY, MAVELIKKARA
PETITIONERS:
1 NAISAM
AGED 42 YEARS
S/O SHAMSUDHEEN, MANNANCHERY PANCHAYATH, 17TH
WARD, AMBANAKULANGARA MACHANAD COLONY,
ALAPPUZHA DISTRICT - 688538.
2 AJMAL
AGED 28 YEARS
S/O ABDUL KHADER, CHIRAPPURATH, MANNANCHERY
P.O, ALAPPUZHA DISTIRCT-688538.
3 ANOOP
AGED 36 YEARS
S/O ABDUL HAMEED, ALAPPUZHA MUNICIPAL, MULLATH
WARD, MUNDVAADAKKAL HOUSE, ALAPPUZHA DISRICT-
688538
4 ABDUL KALAM @ SALAM
AGED 35 YEARS
S/O ABOOBACKAR, MANNANCHERY PANCHAYTH, 4TH
WARD, PONNAD P.O, MANNAMCHERY VILLAGE,
NJARAVELIL, ALAPPUZHA DISTRICT-688538.
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
5
5 ABDUL KALAM
AGED 43 YEARS
S/O, ABDUL KAREEM, MANNANCHERY PANCHAYATH, 17TH
WARD, ADIVAARAM, DARUSABEEL HOUSE, ALAPPUZHA
DISTRICT-688538.
6 SAFARUDEEN
AGED 25 YEARS
S/O SALEEM, THAIVELIKKAM HOUSE ALAPPUZHA
MUNICIPAL, MANNANCHERY PANCHAYATH, MULLATH
WARD, MULLATH VALAPP, ALAPPUZHA DISTRICT -
688538.
7 MANSHAD
AGED 33 YEARS
S/O MANSOOR, MANNANCHERY PANCHAYTH, MANNANCHERY
VILLAGE, UDUMBITHARA (H), ALAPPUZHA DISTRICT-
688538.
8 JASEEB RAJA @ AKKU
AGED 34 YEARS
S/O RAJA, ALAPPUZHA MUNICIPAL, MULLATH WARD,
ALAPPUZHA WEST VILLAGE, KADAVATHUSSERY CHIRAYIL
HOUSE, ALAPPUZHA DISTRICT-688538.
9 NAVAS
AGED 49 YEARS
S/O SAYD MUHAMMED, ALAPPUZHA MUNICIPAL, PALACE
WARD, VATTAKKATTUSSERY, ALAPPUZHA DISTRICT-
688538.
0 SHAMEER
AGED 37 YEARS
S/O SALEEM, THAYILL HOUSE, ARAYAD SOUTH
PANCHAYATH, 10TH WARD AVALOOKKUNNU P.O,
KOMALAPURAM VILLAGE, ALAPPUZHA DISTRICT-688006,
PIN - 688538
11 NASEER
AGED 50 YEARS
S/O MUHAMMED ABU, KANNARKKATT, NORTH ARYAD P.O,
ALAPPUZHA DISTRICT-688521
12 SAKEER HUSSAIN
AGED 36 YEARS
S/O ABOOBACKER, CHAVADIYIL HOUSE, MANNAMCHERY
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
6
PANCHAYATH, 17TH WARD, MANNANCHERY VILLAGE,
ALAPPUZHA DISTRICT- 688538.
13 SHAJI @ POOVATHINGAL SHAJI
AGED 47 YEARS
AGED 47 YEARS, S/O ABOOBACKER, THEKKE VELIYIL,
MANNAMCHERY PANCHAYATH, 17TH WARD , ALAPPUZHA
DISTRICT-688538
BY ADV SHRI.SUNNY MATHEW
RESPONDENTS:
1 THE DEPUTY SUPERINTENDENT OF POLICE
DISTRICT POLICE OFFICE, ALAPPUZHA DISTRICT-
688112.
2 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH
COURT OF KERALA, ERNAKULAM-682031.
BY ADVS.
PUBLIC PROSECUTOR
ADDL.DIRECTOR GENERAL OF PROSECUTION
THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 07.01.2026, ALONG WITH Crl.MC.3322/2023, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
7
ORDER
(Dated this the 07th day of January, 2026)
The learned counsel for the petitioner submitted that
these matters become infructuous and hence these Crl.M.C
could be dismissed as infructuous.
In the light of the above submission, these Crl.M.C
are dismissed as infructuous..
Sd/-
C. PRATHEEP KUMAR
JUDGE
AKH
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
APPENDIX OF CRL.MC NO. 3322 OF 2023
PETITIONER ANNEXURES
Annexure A1 A CERTIFIED COPY OF THE COURT CHARGE
DATED 16.12.2022 FRAMED AGAINST THE
PETITIONERS
Annexure A2 A CERTIFIED COPY OF THE MODIFIED
CHARGE DATED 31.03.2023
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
APPENDIX OF CRL.MC NO. 3318 OF 2023
PETITIONER ANNEXURES
Annexure1 A TRUE COPY OF THE ORDER DATED
30.03.2023 IN CRL.M.C NO.1697/2023
PASSED BY THIS HON'BLE COURT
Annexure A2 A TRUE COPY OF THE FORWARDING NOTE
DATED 03-01-2022 AND ITS ANNEXURES
PRODUCED BY THE RESPONDENT BEFORE THE
COURT BELOW ALONG WITH THE FORWARDING.
NOTE DATED 24-01-2022 ISSUED BY THE
COURT
Annexure A3 A TRUE COPY OF THE FORWARDING NOTE
DATED 02-02-2022 AND ITS ANNEXURES
PRODUCED BY THE 1ST RESPONDENT BEFORE
THE COURT BELOW ALONG WITH THE
FORWARDING NOTE DATED 03-02- 2022
ISSUED BY THE COURT
Annexure A4 A TRUE COPY OF THE UNDATED FORWARDING
NOTE AND ITS ANNEXURES PRODUCED BY THE
RESPONDENT BEFORE THE COURT BELOW
ALONG WITH THE FORWARDING NOTE DATED
03-03-2022 ISSUED BY THE COURT
Annexure A5 A TRUE COPY OF THE FORWARDING NOTE
DATED 07-03-2022 AND ITS ANNEXURES
PRODUCED BY THE RESPONDENT BEFORE THE
COURT BELOW ALONG WITH THE FORWARDING
NOTE DATED 11-03-2022 ISSUED BY THE
COURT
Annexure A6 A TRUE COPY OF THE FORWARDING NOTE
DATED 11-03-2022 ALONG WITH ITS
ANNEXURES PRODUCED BEFORE THE COURT
Annexure A7 A TRUE COPY OF THE STANDARD
REQUISITION FORM DATED 28-02-2022 FOR
FORWARDING DIGITAL EVIDENCE TO
FORENSIC SCIENCE LABORATORY,
THRIPUNITHURA ALONG WITH THE
FORWARDING NOTE DATED 28-02-2022
ISSUED BY THE COURT
Annexure A8 A TRUE COPY OF THE CRL.M.P NO.472/2023
BEFORE THE HON'BLE ADDITIONAL SESSIONS
JUDGE-I, MAVELIKKARA,
Annexure A9 A TRUE COPY OF THE PETITION FIELD
ACCUSED NO.S 6, 10 AND 15 IN CRL.M.P
NO. 495/2023 BEFORE THE HON'BLE
Crl.MC.Nos. 3322 & 3318 of 2023
2026:KER:683
ADDITIONAL SESSIONS JUDGE-I,
MAVELIKKARA
