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Vipin G Nair vs Kidangoor Grama Panchayat
2026 Latest Caselaw 1061 Ker

Citation : 2026 Latest Caselaw 1061 Ker
Judgement Date : 2 February, 2026

[Cites 0, Cited by 0]

Kerala High Court

Vipin G Nair vs Kidangoor Grama Panchayat on 2 February, 2026

Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
W.P.(C) No.1431 of 2024




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                                                     2026:KER:8671

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

      MONDAY, THE 2ND DAY OF FEBRUARY 2026 / 13TH MAGHA, 1947

                          WP(C) NO. 1431 OF 2024


PETITIONER(S):

              VIPIN G NAIR
              AGED 39 YEARS, S/O GOPALAKRISHNAN NAIR, GOKULAM
              HOUSE, EZHUMANTHURUTHU P.O, MUTTUCHIRA VILLAGE,
              VAIKOM TALUK, KOTTAYAM. PIN-686 613 REPRESENTED BY
              POWER OF ATTORNEY HOLDER, PRESANNAKUMARI, AGED 58
              YEARS, W/O GOPALAKRISHNAN NAIR, GOKULAM HOUSE,
              EZHUMANTHURUTHU P.O, MUTTUCHIRA VILLAGE,
              VAIKOM TALUK, KOTTAYAM,

              BY ADVS.
              SRI.R.REJI
              SHRI.M.V.THAMBAN
              SMT.THARA THAMBAN
              SRI.B.BIPIN
              SRI.ARUN BOSE
              SMT.JEENA A.V.
              SHRI.THOMAS THOMAS


RESPONDENT(S):

      1       KIDANGOOR GRAMA PANCHAYAT
              GRAMA PANCHAYAT OFFICE, KIDANGOOR, KIDANGOOR (P.O),
              KOTTAYAM DISTRICT REPRESENTED BY ITS SECRETARY,
              PIN - 686572

      2       THE SECRETARY
              GRAMA PANCHAYAT OFFICE, KIDANGOOR, ALAPPUZHA
              DISTRICT, PIN - 686572

      3       THE MEDICAL OFFICER
              CHC, KIDANGOOR, KOTTAYAM DISTRICT, PIN - 686572
 W.P.(C) No.1431 of 2024




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                                                      2026:KER:8671

      4       T.J PHILIP
              KUREEKATIL HOUSE, KIDANGOOR SOUTH, KOTTAYAM DISTRICT,
              PIN - 686583

              BY ADVS.
              SRI.JUSTINE JACOB
              GP, SMT PREETHA K K


          THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
02.02.2026, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.1431 of 2024




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                           P.V.KUNHIKRISHNAN, J.
                    ---------------------------------------------
                          W.P.(C) No.1431 of 2024
                ------------------------------------------------------
                Dated this the 02nd day of February, 2026

                                   JUDGMENT

The above writ petition is filed with the following

prayers:

"i) To issue a Writ of Certiorari or any other any appropriate order or direction, calling for the records leading upto Exhibit P16 and quash Exhibit P13 issued by the 2nd respondent.

ii) To issue a writ of mandamus or any other writ or order, directing respondents 1 and 2 to issue license to the petitioner on the basic of Exhibit P14 application and documents produced before the 2nd respondent, within a time frame as fixed by this Hon'ble Court.

iii) To issue such other further reliefs as this Hon'ble Court may deem fit and proper in the facts and circumstances of this case.

iv) To dispense with filing of the translation of vernacular documents.

v) Allow the writ petition with cost." (SIC)

2. The petitioner is conducting a Kennel unit in the

property owned by one Philip Jose in building No.151 and 152,

Ward No.XI coming under the 2nd respondent Panchayat is the

submission. The petitioner filed this writ petition aggrieved by

the Stop Memo issued by the 2 nd respondent directing him to

stop forthwith the functioning of Kennel unit on the basis of the

complaint by the 4th respondent stating that the petitioner's

Kennel unit has been causing health issues making the

2026:KER:8671

neighbours surrounding properties polluted with filth etc,.

Hence, this writ petition is filed.

3. Heard, the learned counsel appearing for the

petitioner and the Standing Counsel appearing for respondents 1

and 2. I also heard the learned Government Pleader for the 3 rd

respondent.

4. The Government Pleader submitted that, when

an inspection was conducted by the 3rd respondent on

29.01.2024, the petitioner submitted that he will close down the

unit within four months. That period is already over. The

Standing Counsel appearing for the Panchayat also submitted

that the Kennel Unit is already closed down. If that be the case,

no further direction is necessary in this case. Hence, the writ

petition can be closed.

Therefore, this Writ Petition is closed.

Sd/-


                                                      P.V.KUNHIKRISHNAN,
                                                             JUDGE
nvj

Judgment reserved             NA
Date of Judgment           02.02.2026
Judgment dictated          02.02.2026
Draft Judgment placed      02.02.2026
Final Judgment uploaded     03 .02.2026






                                                     2026:KER:8671


APPENDIX OF WP(C) NO. 1431 OF 2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE POWER OF ATTORNEY EXECUTED BY THE PETITIONER DATED 03.01.2024 Exhibit P2 TRUE COPY OF THE LATEST AGREEMENT DATED 29.04.2023 EXECUTED BY THE PETITIONER WITH THAT OF SRI. PHILIP JOSE Exhibit P3 TRUE COPY OF THE BUILDING TAX RECEIPT IN RESPECT OF BUILDING NO. L51 DATED 08.01.2024 Exhibit P4 TRUE COPY OF THE ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED DIZINGIS KAN ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P5 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED LUNA ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P6 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED VIKTORIA ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P7 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED ANNA ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P8 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED JESSY ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P9 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED BENEFFA ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P10 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED BOBO ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023

2026:KER:8671

Exhibit P11 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED STORY ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P12 TRUE COPY OF ANTI-RABIES VACCINATION CERTIFICATE OF KENNEL NAMED SAMBOO ISSUED BY THE PET TRUST VETERINARY CLINIC DATED 21.06.2023 Exhibit P13 TRUE COPY OF THE NOTICE BEARING FILE NO. NO. J.C 02-4076/2023 DATED 01.01.2024 ISSUED BY THE 2ND RESPONDENT Exhibit P14 TRUE COPY OF THE EXTRACT OF THE APPLICATION SUBMITTED BY THE PETITIONER DATED 31.12.2023 Exhibit P15 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT BEARING NO.400483/RPPD01/GPO/ 2024/33 DATED 01.01.2024 Exhibit P16 TRUE COPY OF THE LETTER BEARING NO.

400483/RPPD01/GPO/2024/33 DATED 01.01.2024 ISSUED FROM THE OFFICE OF THE 2ND RESPONDENT

 
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