Citation : 2025 Latest Caselaw 9089 Ker
Judgement Date : 23 September, 2025
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
1
2025:KER:71062
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
TUESDAY, THE 23RD DAY OF SEPTEMBER 2025 / 1ST ASWINA, 1947
MACA NO. 2144 OF 2020
AGAINST THE AWARD DATED 19/12/2019 IN OPMV NO.407 OF
2007 ON THE FILE OF THE ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL-II, MAVELIKKARA.
APPELLANT/RESPONDENT:
ANIL KUMAR
AGED 44 YEARS,
S/O GOPAKRISHNA PANICKER,
'ASHTTAPATHI' VEEDU, KOMANA MURI,
AMBALAPUZHA, FROM KRISHNALAYAM VEEDU,
THULAMPARAMBU THEKKU, MURI,
HARIPPAD, ALAPPUZHA DISTRICT.
BY ADV SRI.SOJAN MICHEAL
RESPONDENT/PETITIONER:
ANIL @ ANIL
VALIYAVEETTIL TARAYIL,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU.P.O,
AYANIVELIKULANGARA, KARUNAGAPALLY,
KOLLAM DISTRICT,PIN-690573.
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
HEARING ON 23.09.2025, ALONG WITH MACA.2425/2020, 357/2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
2
2025:KER:71062
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
TUESDAY, THE 23RD DAY OF SEPTEMBER 2025 / 1ST ASWINA, 1947
MACA NO. 2425 OF 2020
AGAINST THE AWARD DATED 19.12.2019 IN OPMV NO.131 OF
2007 ON THE FILE OF THE ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL-II, MAVELIKKARA.
APPELLANT/RESPONDENT:
ANIL KUMAR
AGED 44 YEARS,
S/O.GOPALAKRISHNA PANICKER,
ASHTTAPATHI VEEDU, KOMANA MURI,
AMBALAPUZHA FROM KRISHNALAYAM VEEDU,
THULAMPARAMBU THEKKU, MURI,
HARIPPAD, ALAPPUZHA DISTRICT.
BY ADV SRI.SOJAN MICHEAL
RESPONDENTS/PETITIONERS:
1 M.SANTHAMMA
W/O.LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O.,
AYANIVELIKULANGARA, KARUNAGAPALLY,
KOLLAM DISTRICT, PIN - 690 573.
2 SUNI
S/O.LATE SADANANDAN,
KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O., AYANIVELIKULANGARA,
KARUNAGAPALLY, KOLLAM DISTRICT,
PIN - 690 573.
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
3
2025:KER:71062
3 SUNITHA
D/O.LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O.,
AYANIVELIKULANGARA, KARUNAGAPALLY,
KOLLAM DISTRICT, PIN - 690 573.
4 SURESH
S/O.LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O.,
AYANIVELIKULANGARA, KARUNAGAPALLY,
KOLLAM DISTRICT, PIN - 690 573.
5 GOWRI
D/O.LATE SADANANDA, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O., AYANIVELIKULANGARA,
KARUNAGAPALLY, KOLLAM DISTRICT,
PIN - 690 573.
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
SRI.MANU SRINATH
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
HEARING ON 23.09.2025, ALONG WITH MACA.2144/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
4
2025:KER:71062
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
TUESDAY, THE 23RD DAY OF SEPTEMBER 2025 / 1ST ASWINA, 1947
MACA NO. 357 OF 2021
AGAINST THE AWARD DATED 19.12.2019 IN OPMV NO.810 OF
2016 ON THE FILE OF THE ADDITIONAL MOTOR ACCIDENT CLAIMS
TRIBUNAL-II, MAVELIKKARA.
APPELLANT/PETITIONER:
ANIL KUMAR
AGED 44 YEARS,
S/O. GOPALAKRISHNA PANICKER,
ASHTTAPATHI VEEDU, KOMANA MURI,
AMBALAPUZHA, FROM KRISHNALAYAM VEEDU,
THULAMPARAMBU THEKKU MURI,
HARIPPAD, ALAPPUZHA DISTRICT.
BY ADV SRI.SOJAN MICHEAL
RESPONDENTS/RESPONDENTS 2 TO 7:
1 M.SANTHAMMA
W/O. LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI, ALOOMKADAVU P.O,
AYANIVELIKULANGARA, KARUNAGAPALLY,
KOLLAM DISTRICT, PIN 690 573
2 SUNI,
S/O. LATE SADANANDAN,
KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O, AYANIVELIKULANGARA,
KARUNAGAPALLY, KOLLAM DISTRICT,
PIN 690 573
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
5
2025:KER:71062
3 SUNITHA
D/O. LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O, AYANIVELIKULANGARA,
KARUNAGAPALLY, KOLLAM DISTRICT PIN 690 573
4 SURESH
S/O. LATE SADANANDAN, KUTTIYIL VEEDU,
MARUTHUKULANGARA THEKKUM MURI,
ALOOMKADAVU P.O, AYANIVELIKULANGARA,
KARUNAGAPALLY, KOLLAM DISTRICT, PIN 690 573
5 AJAYAN K PILLAI,
S/O. KRISHNA PILLAI, PRABHALAYAM,
MUTHUKULAM NORTH, MUTHUKULAM P.O,
PIN 690 502
6 THE BRANCH MANAGER,
ORIENTAL INSURANCE COMPANY,
KAYAMKULAM BRANCH - PIN 690 502
BY ADVS.
SHRI.GEORGE VARGHESE(PERUMPALLIKUTTIYIL)
SRI.R.JAYAKRISHNAN (MUTHUKULAM)
SRI.A.R.DILEEP
SRI.P.J.JOE PAUL
SRI.MANU SRINATH
SHRI.MATHEW GEORGE VADAKKEL
THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR
HEARING ON 23.09.2025, ALONG WITH MACA.2144/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
6
2025:KER:71062
C.S.SUDHA, J.
----------------------------------------------------
M.A.C.A.Nos. 2144, 2425 of 2020
and 357 of 2021
----------------------------------------------------
Dated this the 23rd day of September 2025
JUDGMENT
Today also there is no representation for the appellant.
Respondents are represented. On the last two posting dates also
there was no representation for the appellant. Though sufficient
time granted, the appellant is not appearing. Hence, appeals are
dismissed for default.
Interlocutory applications, if any pending, shall stand
closed.
Sd/-
C.S.SUDHA JUDGE Jms
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