Riyas vs State Of Kerala
2025 Latest Caselaw 9621 Ker

Kerala High Court

Riyas vs State Of Kerala on 13 October, 2025

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

WP(C) NO. 28746 OF 2014               1




                                                    2025:KER:75768

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   MONDAY, THE 13TH DAY OF OCTOBER 2025 / 21ST ASWINA, 1947

                          WP(C) NO. 28746 OF 2014

PETITIONER/S:

      1       RIYAS
              AGED 45 YEARS
              S/O.SAIDUMUHAMMED, CHOOLAKADAVIL HOUSE,, S.N.PURAM
              P.O., KODUNGALLUR TALUK, THRISSUR - 680 681.

      2       ISMAIL
              S/O.MUHAMMED, THARUPEEDIKAYIL HOUSE, S.N.PURAM
              P.O., KODUNGALLUR TALUK, THRISSUR - 680 681.


              BY ADVS.
              SRI.DINESH R.SHENOY
              SMT.K.K.JYOTHILAKSHMY
              SRI.SANIL JOSE
              SMT.S.SOUMYA ISSAC




RESPONDENT/S:

      1       STATE OF KERALA
              REPRESENTED BY THE SECRETARY, MINISTRY OF HOME
              AFFAIRS, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM-695 001.

      2       THE DIRECTOR GENERAL OF POLICE
              POLICE HEADQUARTERS, THIRUVANANTHAPURAM-695 014.

      3       THE SUPERINTENDENT OF POLICE
 WP(C) NO. 28746 OF 2014            2




                                                    2025:KER:75768

              THRISSUR RURAL, THRISSUR-680 001.

      4       THE DEPUTY SUPERINTENDENT OF POLICE
              IRINJALAKUDA-680 121.

      5       THE SUB INSPECTOR OF POLICE
              KODUNGALLUR-680 121.

      6       SAINUL ABIDHEEN
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

      7       SHARAFUDDIN
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

      8       ABDULSAMAD
              AGED 40 YEARS
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

      9       ASHRAF
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

      0       ABDUL SALAM
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

     11       SHIHAB
              S/O.ABDUL KAREEM MUSALIYAR, KALLUNGAL HOUSE,
              PULLOOR VILLAGE, KODUNGALLUYR TALUK, THRISSUR-680
              664.

     12       ABDUL GAFOOR
              AGED 40 YEARS
 WP(C) NO. 28746 OF 2014                      3




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              S/O.MUHAMMED, ALINGAL HOUSE, NANNAMKHAM VILLAGE,
              PONNANI TALUK, MALAPPURAM-676 505.

     13       BRD SECURITIES LTD
              BETHANY COMPLEX, THRISSUR ROAD P.O., KUNNAMKULAM,
              THRISSUR DISTRICT-680 503, REPRESENTED BY ITS
              MANAGING DIRECTOR


              BY ADVS.
              SMT.ACHU SUBHA ABRAHAM
              SMT.K.R.MONISHA
              SRI.PHILIP T.VARGHESE
              SMT.R.RAJITHA
              SHRI.SANTHOSH P.PODUVAL
              SRI.K.D.SREEVISAKH
              SRI.THOMAS T.VARGHESE



       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   13.10.2025,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 28746 OF 2014                         4




                                                                    2025:KER:75768

                      P.V.KUNHIKRISHNAN, J
                    --------------------------------------
                     WP (C) No. 28746 of 2014
                    --------------------------------------
               Dated this the 13th day of October, 2025


                                      JUDGMENT

The counsel for the petitioners submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

                                                    P.V.KUNHIKRISHNAN
                                                           JUDGE
SKS


      Judgment reserved      NA
      Date of Judgment     13/10/25
      Judgment dictated    13/10/25
  Draft judgment placed    13/10/25

Final judgment uploaded 13/10/25

2025:KER:75768

APPENDIX OF WP(C) 28746/2014

PETITIONER EXHIBITS

EXT.P1. TRUE PHOTOCOPY OF THE NOTICE OF THE ACTION COUNCIL EXT.P2. TRUE PHOTOCOPY OF THE SAID COMPLAINT IN CMP NO.4254/2013. EXT.P3. TRUE PHOTOCOPY OF THE FIR NO.1941 DATED 5/10/2013 , JFCM, KODOUNGALLUR.

EXT.P4. TRUE PHOTOCOPY OF THE SAID COMPLAINT NUMBERED CM P NO.10214/2014. EXT.P5. TRUE PHOTOCOPY OF THE FIR NO.1934 DATED 16/8/2014 JFCM, KODUNGALLUR.

EXT.P6. TRUE PHOTOCOPY OF THE FIR REGISETRED IN CRIME NO.2597/2013 U/S.341, 323, 506(11), 452, 427 IPC DATED 5/9/2013.

EXT.P7. TRUE PHOTOCOPY OF THE FIR REGISETRED IN CRIME NO.2891/2013 U/S.427, 506, 294(B) R/W. 34 IPC DATED 27/9/2013.

EXT.P8. TRUE PHOTOCOPY OF THE NEWS REPORT IN THE MADHYAMAM DAILY, THRISSUR EDITION DATED 14/10/2013. EXT.P9. TRUE PHOTOCOPY OF THE NEWS REPORT IN THE MALAYALA MANORAMA THRISSUR EDITION DAILY DATED 28/7/2014. EXT.P10. TRUE PHOTOCOPY OF THE NAMES, CONTACT NUMBERS, ADDRESS AND THE CORRESPONDING AMOUNT DEPOSITED BY VICTIMS OF THE ILLEGAL ACTS OF RESPONDENT 6 TO 12.

EXT.P11. TRUE PHOTOCOPY OF THE COMPLAINT DATED 21/6/2014 BEFORE THE 3RD RESPONDENT, THE SUPERINTENDENT OF POLICE, THRISSUR RURAL.

EXT.P12. TRUE PHOTOCOPY OF THE COMPLAINT

2025:KER:75768

DATED 30/6/2014 FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT