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M/S Global Pharmaceuticals vs State Of Kerala
2025 Latest Caselaw 9551 Ker

Citation : 2025 Latest Caselaw 9551 Ker
Judgement Date : 10 October, 2025

Kerala High Court

M/S Global Pharmaceuticals vs State Of Kerala on 10 October, 2025

Author: C.S.Dias
Bench: C.S.Dias
WP(C) NO. 24195 OF 2025           1                    2025:KER:75506

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

     FRIDAY, THE 10TH DAY OF OCTOBER 2025 / 18TH ASWINA, 1947

                       WP(C) NO. 24195 OF 2025

PETITIONER:

          M/S GLOBAL PHARMACEUTICALS
          HAVING OFFICE AT THAVAKKARA COMPLEX, THAVAKKARA,
          KANNUR, REPRESENTED BY ITS PROPRIETOR, RAJEEV.K.P, AGED
          49 YEARS, S/O K.P.SAHADEVAN, RESIDING AT HOUSE NO.10,
          AKG HOUSING COLONY, SOUTH BAZAR, KANNUR, PIN - 670002


          BY ADVS.
          SRI.K.M.JAMALUDHEEN
          SMT.LATHA PRABHAKARAN
          SMT.SAINA MARIYAM BABY




RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY SECRETARY TO GOVERNMENT, DEPARTMENT OF
          LOCAL SELF GOVERNMENT INSTITUTIONS, SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    2     THE EXECUTIVE DIRECTOR
          SUCHITWA MISSION, LOCAL SELF GOVERNMENT DEPARTMENT,
          GOVERNMENT OF KERALA, STATE OFFICE, 4TH FLOOR, REVENUE
          TOWER, PUBLIC OFFICE COMPOUND, THIRUVANATHAPURAM, PIN -
          695033

    3     DIRECTOR OF PANCHAYAT
          DIRECTORATE OF PANCHAYAT, PUBLIC OFFICE BUILDING,
          MUSEUM JUNCTION, PMG JUNCTION, THIRUVANANTHAPURAM, PIN
          - 695033

    4     MARIYA HYGENE SOLUTION
          PUNNA RESIDENCY, NEAR CALICUT INTERNATIONAL AIRPORT,
          KOZHIKODE, REPRESENTED BY ITS PROPRIETOR, UNAIS.K.K,
 WP(C) NO. 24195 OF 2025           2                 2025:KER:75506

          PIN - 673647

    5     UNAIS.K.K.
          AGED 40 YEARS
          S/O ABOOBACKER.K.K, KAVUNGAL, KELAPPURATH, PUDUKKUDI,
          CHIRAVIL, KONDOTTY, MALAPPURAM, PIN - 673638


          SR.GP.SMT.PREETHA K.K


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
10.10.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 24195 OF 2025          3                   2025:KER:75506

                             C.S.DIAS,J
              --------------------------------------------
                    W.P.(C).No.24195 OF 2025
              ---------------------------------------------
            Dated this the 10th day of October, 2025

                           JUDGMENT

The learned counsel for the petitioner submits that

the writ petition may be dismissed as withdrawn, but by

granting leave to challenge the subsequent order that has

been passed.

Recording the above submission and reserving

right of the petitioner to challenge subsequent order, the

writ petition is dismissed as withdrawn.

Sd/-

C.S.DIAS, JUDGE

SCB.10.10.25.

WP(C) NO. 24195 OF 2025 4 2025:KER:75506

APPENDIX OF WP(C) 24195/2025

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE TEST REPORT OF THE GOVERNMENT ENGINEERING COLLEGE, THIRUVANANTHAPURAM DATED 14-12-2022 Exhibit P2 TRUE COPY OF THE TEST REPORT OF THE CENTRAL INSTITUTE OF PETROCHEMICALS ENGINEERING AND TECHNOLOGY (CIPET) DATED 19-08-2024 Exhibit P3 TRUE COPY OF THE COMBINED LIST DATED NIL SHOWING THE DETAILS OF THE PANCHAYATHS, MUNICIPALITIES AND CORPORATIONS TO WHICH THE PETITIONER SUPPLIED BOKASHIBUCKET Exhibit P4 TRUE COPY OF THE PURCHASE BILL DATED 20-8- 2019 ISSUED TO AK BROTHERS Exhibit P5 TRUE COPY OF THE PURCHASE BILL DATED 1-11- 2019 ISSUED TO RIYA MOINU Exhibit P6 TRUE COPY OF THE PURCHASE BILL DATED 12-12- 2019 ISSUED TO NISHAD MOOTHODAN Exhibit P7 TRUE COPY OF THE PURCHASE BILL DATED 16-12- 2019 ISSUED TO ONE MR. RANJITHKUMAR Exhibit P8 TRUE COPY OF THE PURCHASE BILL DATED 14-1- 2020 ISSUED TO SRI.RENU SHERIN Exhibit P9 TRUE COPY OF THE PURCHASE BILL DATED 8-8-2020 ISSUED TO RADICO KERALA LIMITED Exhibit P10 TRUE COPY OF THE PURCHASE BILL DATED 11-8- 2020 ISSUED TO RADICO KERALA LIMITED Exhibit P11 TRUE COPY OF THE PURCHASE BILL DATED 20-8- 2020 ISSUED TO SMART CHOICE Exhibit P12 TRUE COPY OF THE PURCHASE BILLS DATED 23-3- 2022 ISSUED TO VILLAGE EXTENSION OFFICER, PANNIYANNUR Exhibit P13 TRUE COPY OF THE PURCHASE BILL DATED 30-3- 2022 ISSUED TO VILLAGE EXTENSION OFFICER, KEEZHALLUR PANCHAYATH Exhibit P14 TRUE COPY OF THE PURCHASE BILL 29-3-2023 ISSUED TO PAYYANNUR MUNICIPALITY Exhibit P15 TRUE COPY OF THE PURCHASE BILL 12-2-2024 ISSUED TO VILLAGE EXTENSION OFFICER, MOORIYAD PANCHAYATH Exhibit P16 TRUE COPY OF THE PURCHASE BILL 9-3-2024 ISSUED TO VILLAGE EXTENSION OFFICER, PERAYAM Exhibit P17 TRUE COPY OF THE PURCHASE BILL 3-2-2025 ISSUED TO SEBASTIAN, PERINGOM Exhibit P18 TRUE COPY OF THE PURCHASE BILL 5-3-2025 WP(C) NO. 24195 OF 2025 5 2025:KER:75506

ISSUED TO BALACHANDRAN Exhibit P19 TRUE COPY OF THE TRADEMARK REGISTRATION CERTIFICATE ISSUED BY THE REGISTRAR OF TRADEMARKS BEARING NO. 4818253 DATED 17-06-

Exhibit P20 TRUE COPY OF THE PATENT CERTIFICATE ISSUED BY THE CONTROLLER GENERAL OF PATENTS, DESIGNS AND TRADEMARKS DATED 05-01-2024 Exhibit P21 TRUE COPY OF THE PLAINT IN O.S.NO.2/2025 FILED BEFORE THE DISTRICT COURT, MANJERI DATED MARCH 2025 Exhibit P22 THE COPY OF THE AFFIDAVIT AND INJUNCTION PETITION, I.A.NO.3/2025 IN O.S.NO.2/2025 FILED BEFORE THE DISTRICT COURT, MANJERI DATED MARCH 2025 Exhibit P23 TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 6-3-2025 BEARING NO.SM/1035/2023-C4 Exhibit P24 TRUE COPY OF THE ORDER OF THE 2ND RESPONDENT DATED 17-3-2025 BEARING NO.SM/1035/2023-C4 Exhibit P25 TRUE COPY OF THE ORDER BEARING NO-2869/C2/2016/SM DATED 1-12-2021 ISSUED BY THE 2ND RESPONDENT Exhibit P26 TRUE COPY OF THE ORDER BEARING NO-2243/C2/2019/SM DATED 2-8-2022 ISSUED BY THE 2ND RESPONDENT Exhibit P27 TRUE COPY OF THE ORDER BEARING NO-2869/C2/2016/SM DATED 23-2-2023 ISSUED BY THE 2ND RESPONDENT Exhibit P28 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.(C)NO.9515/2025 DATED 3-4-2025 Exhibit P29 TRUE COPY OF THE REPRESENTATION OF THE PETITIONER TO THE 2ND RESPONDENT DATED NIL Exhibit P30 TRUE COPY OF THE ADVOCATE COMMISSION REPORT FILED IN I.A.NO-3/22025 IN O.S.NO-2/2025 ON THE FILE OF THE DISTRICT COURT, MANJERI DATED 3-6-2025 WITHOUT ANNEXURES Exhibit P31 TRUE COPY OF THE ORDER VIDE NO-SM/2318/2024- C4-PART(1) DATED 25-6-2025 ISSUED BY THE 2ND RESPONDENT

 
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