Kerala High Court

Sajeev Karun @ Sajeev K vs State Of Kerala on 29 October, 2025

Author: C.S.Dias

Bench: C.S.Dias

                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               1


           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9099 OF 2019

    CRIME NO.563/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13537 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O. N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P O,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR-680586


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682031.


          SRI.M.P.PRASANTH,SR.PP
                                                           2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                                      2



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025,     ALONG     WITH    Crl.MC.9101/2019,      9162/2019     AND
CONNECTED     CASES,    THE   COURT   ON   THE   SAME   DAY   PASSED   THE
FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               3



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9101 OF 2019

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13536 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.,
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKAKRA,
          THRISSUR - 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA,
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              4



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               5



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9162 OF 2019

    CRIME NO.565/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13539 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.
          AGED 44 YEARS
          S/O N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR
          P.O.VENGANELLUR VILLAGE, THALAPIPPI TALUK,
          CHELAKKARA, THRISSUR-680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              6



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               7



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9151 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13544 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.
          AGED 44 YEARS
          S/O. N. K. KARUNAN, KARUNA NIVAS, VENGANELLUR P. O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR - 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              8



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               9



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9123 OF 2019

    CRIME NO.573/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13547 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.
          AGED 44 YEARS
          S/O N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR - 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA,
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM - 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              10



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               11



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9171 OF 2019

   CRIME NO.13541/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13541 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS -I,PALAKKAD

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.
          AGED 44 YEARS
          S/O. N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              12



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               13



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9160 OF 2019

    CRIME NO.566/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13540 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.
          AGED 44 YEARS
          S/O. N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              14



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               15



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9157 OF 2019

    CRIME NO.576/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13550 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.,
          AGED 44 YEARS
          S/O.N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR, VILLAGE, THALAPIPPI TALUK,
          CHELAKKARA,THRISSUR 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM 682 031.

          SRI.M.P.PRASANTH,SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              16



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               17



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9127 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13543 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K,
          AGED 44 YEARS
          S/O N.K.KARUNAN, KARUNAN NIVAS, VENGANELLUR
          P.O.VENGANELLUR VILLAGE, THALAPIPPI TALUK,
          CHELAKKARA, THRISSUR-680 586.


          BY ADVS.
          SRI.U.JAYAKRISHNAN
          SRI.SUMESH.S.KALARICKEL




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682 031.

          SRI.M.P.PRASANTH, SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              18



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               19



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9140 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13553 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN@SAJEEV K.,
          AGED 44 YEARS
          S/O.N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM 682 031.


          SRI.M.P.PRASANTH,SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              20



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               21



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9143 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13542 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV
          AGED 44 YEARS
          S/O.N.K. KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR, VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR 680 586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM 682 031.


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              22



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               23



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9161 OF 2019

    CRIME NO.574/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13548 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O. N.K.KARUNAN,KARUNA NIVAS, VENGANELLUR P.O,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR-680 586


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682031


          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              24



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               25



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9152 OF 2019

    CRIME NO.575/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13549 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K.,
          AGED 44 YEARS
          S/O. N.K. KARUNAN, KRUNA NIVAS, VENGANELLUR P.O.
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR 680 586.


          BY ADVS.
          SRI.RENJITH B.MARAR
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM. 682 031.

          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              26



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               27



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9220 OF 2019

    CRIME NO.578/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13552 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR- 680586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM- 682031.

          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              28



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               29



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9221 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13551 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR- 680586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM- 682031.

          BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              30



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                           2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                                  31



            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                       CRL.MC NO. 9174 OF 2019

    CRIME NO.580/2019 OF Alathur Police Station, Palakkad

     AGAINST    THE    ORDER/JUDGMENT    DATED   10.12.2019    IN    CRMP

NO.13554   OF   2019   OF   JUDICIAL    MAGISTRATE   OF    FIRST    CLASS

,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

           SAJEEV KARUN @ SAJEEV K
           AGED 44 YEARS
           S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR.P.O.,
           VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
           THRISSUR-680586.


           BY ADVS.
           SRI.SUMESH.S.KALARICKEL
           SRI.U.JAYAKRISHNAN



RESPONDENT/RESPONDENT/STATE:

           STATE OF KERALA,
           REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
           KERALA, ERNAKULAM-682031.


           BY ADV SRI.SUMAN CHAKRAVARTHY, SENIOR GOVT.PLEADER
           BY SMT.SEETHA S., SR.PUBLIC PROSECUTOR
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              32




     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               33



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9245 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13535 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR-680 568.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682 031.

          SRI.M.P.PRASANTH, SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              34



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               35



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9279 OF 2019

    CRIME NO.561/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13546 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR.P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR-680586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA,
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682031.

          SRI.M.P.PRASANTH,SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              36



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                                    2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                               37



           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

              THE HONOURABLE MR.JUSTICE C.S.DIAS

 WEDNESDAY, THE 29TH DAY OF OCTOBER 2025 / 7TH KARTHIKA, 1947

                   CRL.MC NO. 9176 OF 2019

    CRIME NO.564/2019 OF Alathur Police Station, Palakkad

     AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.13538 OF 2019

OF JUDICIAL MAGISTRATE OF FIRST CLASS ,ALATHUR

PETITIONER/PETITIONER/1ST ACCUSED:

          SAJEEV KARUN @ SAJEEV K
          AGED 44 YEARS
          S/O.N.K.KARUNAN, KARUNA NIVAS, VENGANELLUR.P.O.,
          VENGANELLUR VILLAGE, THALAPIPPI TALUK, CHELAKKARA,
          THRISSUR-680586.


          BY ADVS.
          SRI.SUMESH.S.KALARICKEL
          SRI.U.JAYAKRISHNAN




RESPONDENT/RESPONDENT/STATE:

          STATE OF KERALA,
          REPRESENTED BY THE PUBLIC PROSECUTOR, HIGH COURT OF
          KERALA, ERNAKULAM-682031.


          SRI.M.P.PRASANTH,SR.PP
                                                   2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              38



     THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
29.10.2025, ALONG WITH Crl.MC.9099/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
                                              2025:KER:81329
CRL.MC NO. 9099 OF 2019 & conn.cases

                              39


                         C.S.DIAS,J.
      ====================
   Crl. M.C.Nos.9099/2019, 9101/2019, 9162/2019,
   9151/2019, 9123/2019, 9171/2019, 9160/2019,
   9157/2019, 9127/2019, 9140/2019, 9143/2019,
   9161/2019, 9152/2019, 9220/2019, 9221/2019,
  9174/2019, 9245/2019, 9279/2019 and 9176/2019
    ------------------------------------ --
         Dated this the 29th day of October, 2025

                         ORDER

The learned Counsel for the petitioner submits that

the Crl.M.Cs. have become infructuous.

Recording the above submission, the Crl.M.Cs. are

dismissed as infructuous.

Sd/-

C.S.DIAS, JUDGE

dkr 2025:KER:81329 CRL.MC NO. 9099 OF 2019 & conn.cases

PETITIONER ANNEXURES

ANNEXURE A1 TRUE COPY OF THE ORDER DATED 10.12.2019 IN CRL.M.P. NO.13535/2019 ON THE FILES OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, ALATHUR.

ANNEXURE A2 CERTIFIED COPY OF THE ORDER DATED 10.12.2019 IN CRL.M.P. NO.13537/2019 ON THE FILES OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT.I, ALATHUR.