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Rev.Ano S.S vs Rt. Rev. Dr Malayil Sabu Koshi Cheriyan
2025 Latest Caselaw 10039 Ker

Citation : 2025 Latest Caselaw 10039 Ker
Judgement Date : 24 October, 2025

Kerala High Court

Rev.Ano S.S vs Rt. Rev. Dr Malayil Sabu Koshi Cheriyan on 24 October, 2025

Author: V.G.Arun
Bench: V.G.Arun
                                                          2025:KER:79508


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR.JUSTICE V.G.ARUN

        FRIDAY, THE 24TH DAY OF OCTOBER 2025/2ND KARTHIKA, 1947

                       WP(C) NO. 38715 OF 2025

PETITIONER:

            REV. J. JAYAPRAKASH MANNUKKALA
            AGED 32 YEARS, S/O. LATE JAYACHANDRAN,
            PRESBYTER, M.M.C.S.I NEDUMKUZHI, CHURCH OF SOUTH INDIA
            SOUTH KERALA DIOCESE, MULAYARA DISTRICT MULAYARA P.O.,
            THIRUVANANTHAPURAM, PIN - 695543

            BY ADVS.
            SRI.S.VINOD BHAT
            KUM.ANAGHA LAKSHMY RAMAN
            SMT.V.NAMITHA
            SMT.GITANJALI SADAN PILLAI
            SHRI.THOMAS ABRAHAM (NILACKAPPILLIL)




RESPONDENTS:

    1       RT. REV. DR MALAYIL SABU KOSHI CHERIYAN
            ELECTION OFFICER, CSI CHURCH, SOUTH KERALA DIOCESE,
            LMS COMPOUND, PALAYAM, KOWDIAR VILLAGE,
            THIRUVANANTHAPURAM, PIN - 695033

    2       CHURCH OF SOUTH INDIA SOUTH KERALA DIOCESE
            L.M.S COMPOUND, PALAYAM, KOWDIAR VILLAGE,
            THIRUVANANTHAPURAM, REP BY ITS MODERATOR'S BISHOP
            COMMISSARY, RT. REV. TIMOTHY RAVINDER,
            PIN - 695033

            BY ADVS.
            SRI.ARUN.B.VARGHESE
            SHRI.ALAN LALU JOHN
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       2
                                                      2025:KER:79508



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.10.2025, ALONG WITH WP(C).37199/2025, 38999/2025 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       3
                                                           2025:KER:79508


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

         FRIDAY, THE 24TH DAY OF OCTOBER 2025/2ND KARTHIKA, 1947

                         WP(C) NO. 37199 OF 2025

PETITIONERS:

     1       JUSTIN JAYARAJ A.
             AGED 58 YEARS, C/O. SUMATHI R.,
             THETTIKUZHI MELETHATTU PUTHENVEEDU, KODAVILAKAM,
             PARASSALA, THIRUVANANTHAPURAM, PIN - 695502

     2       AKHIL MONY
             AGED 35 YEARS, S/O MONY,
             12-20, SOWMYA COTTAGE, KARUMANOOR, PALUGAL,
             TAMIL NADU, PIN - 629170

     3       VIPIN ROY R.K.
             AGED 47 YEARS, S/O ROBINSON A,
             ROY BHAVAN, KODAVILAKAM, PARASSALA,
             THIRUVANTHAPURAM, PIN - 695502

             BY ADVS.
             SRI.S.VINOD BHAT
             KUM.ANAGHA LAKSHMY RAMAN
             SMT.V.NAMITHA
             SMT.GITANJALI SADAN PILLAI
             SHRI.THOMAS ABRAHAM (NILACKAPPILLIL)




RESPONDENTS:

     1       CHURCH OF SOUTH INDIA
             REPRESENTED BY ITS MODERATOR MOST REV.REUBEN MARK,
             CSI SYNOD SECRETARIAT, CSI CENTRE, NO:5, WHITE ROAD,
             ROYAPETTAH, CHENNAI, PIN - 600014
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       4
                                                       2025:KER:79508


     2      SOUTH KERALA DIOCESE CHURCH OF SOUTH INDIA
            L.M.S COMPOUND, PALAYAM, KOWDIAR VILLAGE,
            THIRUVANANTHAPURAM, REP BY ITS MODERATOR'S BISHOP
            COMMISSARY, RT.REV. TIMOTHY RAVINDER, PIN - 695033

     3      RT.REV.DR MALAYIL SABU KOSHI CHERIYAN
            ELECTION OFFICER, CSI CHURCH, SOUTH KERALA DIOCESE,
            LMS COMPOUND, PALAYAM, KOWDIAR VILLAGE,
            THIRUVANANTHAPURAM, PIN - 695033

     4      CHARLES MEAD MEMORIAL (CMM)
            CHURCH OF SOUTH INDIA (CSI), PARASSALA VELLARADA RD,
            PAZHUGAL, THIRUVANANTHAPURAM, PIN - 695502

     5      REV.DR. L.V. BIPINLAL
            PRESBYTER & FACULTY, KUT SEMINARY, KANNAMOOLA P.O.,
            THIRUVANANTHAPURAM, PIN - 695033

     6      REV. MATHEW P. GEORGE
            DISTRICT CHAIRMAN (THIRUVALLA), ST.JOHN'S CHURCH,
            PERINGARA P.O., THIRUVALLA, PIN - 689108

     7      REV.P.K. MAMMEN
            FINANCIAL ADMINISTRATOR, CSI DIOCESAN OFFICE,
            NEAR PUMB JUNCTION, ALUVA, PIN - 683101

     8      REV.T.DEVAPRASAD
            SJ NIVAS, EDAKONATH, KATTAYIKONAM P.O.
            THIRUVANANTHAPURAM, PIN - 695404

     9      SUBIN RAJ S U (SOUGHT TO BE IMPLEADED)
            S/O SATHIYARAJ, AGED 31 YEARS 11-87, SUBIN COTTAGE,
            MATHAM PALA, KARAIKADU PUTHEN VEEDU, PURAVOOR,
            VILAVANCODE, PALUKAL, KANYAKUMARI
            (SOUGHT TO BE IMPLEADED)

     0      AJINRAJ R S (SOUGHT TO BE IMPLEADED)
            S/O RAJAN, AGED 28 YEARS RESIDING AT R.S NIVAS,
            PARANIMAMVILA, NEDUVANVILA, PARASSALA P.O,
            THIRUVANANTHAPURAM (SOUGHT TO BE IMPLEADED)

            BY ADVS.
            SRI.J.R.PREM NAVAZ
            SHRI.REGINALD VALSALAN
            SMT.ANN MARIA FRANCIS
            SHRI.MUHAMMED SWADIQ
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       5
                                                    2025:KER:79508



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.10.2025, ALONG WITH WP(C).38715/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       6
                                                           2025:KER:79508


                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                   THE HONOURABLE MR.JUSTICE V.G.ARUN

         FRIDAY, THE 24TH DAY OF OCTOBER 2025/2ND KARTHIKA, 1947

                         WP(C) NO. 38999 OF 2025

PETITIONER:

             EBIN R
             AGED 27 YEARS, S/O RAJU C.,
             KEREETH, KALLANATTUVILA, KANTHALLOOR,
             PLAMOOTTUKADA P.O., KARODE, KULATHOOR,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695122

             BY ADVS.
             SHRI.THOMAS ABRAHAM (NILACKAPPILLIL)
             KUM.ANAGHA LAKSHMY RAMAN




RESPONDENTS:

     1       RT. REV. DR MALAYIL SABU KOSHI CHERIYAN
             ELECTION OFFICER, CSI CHURCH, SOUTH KERALA DIOCESE,
             LMS COMPOUND, PALAYAM, KOWDIAR VILLAGE,
             THIRUVANANTHAPURAM, PIN - 695033

     2       CHURCH OF SOUTH INDIA SOUTH KERALA DIOCESE
             L.M.S COMPOUND, PALAYAM, KOWDIAR VILLAGE,
             THIRUVANANTHAPURAM, REP BY ITS MODERATOR'S BISHOP
             COMMISSARY, RT. REV. TIMOTHY RAVINDER, PIN - 695033

     3       REV. N. YESUDEV
             PRESBYTER AND DISTRICT CHAIRMAN CSI CHURCH KAKKARAVILA,
             KAKKARAVILA, NALLOVATTOM P.O. PLAMOOTTUKADA,
             THIRUVANANTHAPURAM DISTRICT, PIN - 695122

             BY ADVS.
             SRI.ARUN.B.VARGHESE
             SRI.J.R.PREM NAVAZ
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       7
                                                    2025:KER:79508


            SHRI.ALAN LALU JOHN
            SHRI.MUHAMMED SWADIQ



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.10.2025, ALONG WITH WP(C).38715/2025 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                           8
                                                                      2025:KER:79508


                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                       THE HONOURABLE MR.JUSTICE V.G.ARUN

         FRIDAY, THE 24TH DAY OF OCTOBER 2025/2ND KARTHIKA, 1947

                             WP(C) NO. 39065 OF 2025


PETITIONER:

              REV.ANO S.S
              AGED 34 YEARS, S/O., A SUDHAKARAN,
              PRESBYTER, CSI KURUVADU CHURCH,
              CSI SOUTH KERALA DIOCESE, PERMANENTLY RESIDING AT ANJANA,
              PALLIVILA, MOONNAMMOODU, KODUNGANOOR P.O.,
              THIRUVANANTHAPURAM, PIN - 695013

              BY ADVS.
              SHRI.THOMAS ABRAHAM (NILACKAPPILLIL)
              KUM.ANAGHA LAKSHMY RAMAN




RESPONDENTS:

     1        RT. REV. DR MALAYIL SABU KOSHI CHERIYAN
              ELECTION OFFICER, CSI CHURCH, SOUTH KERALA DIOCESE,
              LMS COMPOUND, PALAYAM, KOWDIAR VILLAGE, THIRUVANANTHAPURAM,
              PIN - 695033

     2        CHURCH OF SOUTH INDIA SOUTH KERALA DIOCESE
              L.M.S COMPOUND, PALAYAM, KOWDIAR VILLAGE,
              THIRUVANANTHAPURAM, REP BY ITS MODERATOR'S BISHOP
              COMMISSARY, RT. REV. TIMOTHY RAVINDER, PIN - 695033

              BY ADVS.
              SRI.ARUN.B.VARGHESE
              SHRI.ALAN LALU JOHN



     THIS     WRIT    PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
24.10.2025, ALONG WITH WP(C).38715/2025 AND CONNECTED CASES, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 38715 OF 2025 & CONN.CASES
                                       9
                                                                 2025:KER:79508


                            JUDGMENT

Dated this the 24th day of October, 2025

Learned Counsel for the petitioners seeks

permission to withdraw these writ petitions.

The writ petitions are accordingly dismissed as

withdrawn.

Sd/-

V.G.ARUN JUDGE ARK WP(C) NO. 38715 OF 2025 & CONN.CASES

2025:KER:79508

APPENDIX OF WP(C) 38715/2025

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE MINUTES OF MEETING OF THE COMMITTEE MEMBERS ON 07-09-2025

EXHIBIT P2 TRUE COPY OF THE ELECTION REPORT DATED 07-09- 2025 PREPARED BY SECRETARY OF THE CHURCH AND THE PETITIONER

EXHIBIT P3 TRUE COPY OF THE DRAFT VOTERS' LIST PUBLISHED BY THE 1ST RESPONDENT ON 30-09-2025

EXHIBIT P4 TRUE COPY OF THE MINUTES OF MEETING OF THE COMMITTEE MEMBERS ON 05-10-2025

EXHIBIT P5 TRUE COPY OF LETTER DATED NIL WRITTEN BY THE PETITIONER AND THE SECRETARY OF THE M.M.C.S.I NEDUMKUZHI CHURCH TO THE 1ST RESPONDENT

EXHIBIT P6 TRUE COPY OF THE FINAL VOTERS LIST PUBLISHED ON 14-10-2025

EXHIBIT P7 TRUE COPY OF THE CIRCULAR DATED 24-09-2025 ISSUED BY THE RESPONDENTS WP(C) NO. 38715 OF 2025 & CONN.CASES

2025:KER:79508

APPENDIX OF WP(C) 37199/2025

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF NOTIFICATION DATED 11-08-2025 ISSUED BY THE 2ND RESPONDENT

EXHIBIT P2 TRUE COPY OF CIRCULAR DATED 30-08-2025 ISSUED BY THE 2ND AND 3RD RESPONDENTS

EXHIBIT P3 TRUE COPY OF THE VOTERS LIST PUBLISHED BY THE 3RD RESPONDENT ON 20-08-2025

EXHIBIT P4 TRUE COPY OF THE LIST OF NOMINATIONS/CANDIDATES LIST RECEIVED ON 31- 08-2025

EXHIBIT P5 TRUE COPY OF THE LIST OF NOMINATIONS/CANDIDATES LIST RECEIVED ON 01- 09-2025

EXHIBIT P6 TRUE COPY OF THE FINAL LIST OF CANDIDATES WAS ALSO PUBLISHED BY THE 8TH RESPONDENT

EXHIBIT P7 TRUE COPY OF PROCEEDINGS OF THE 3RD RESPONDENT DATED 05-09-2025

EXHIBIT P8 TRUE COPY OF THE DRAFT VOTERS' LIST PUBLISHED BY THE 5TH RESPONDENT ON 14-09-2025

EXHIBIT P9 TRUE COPY OF FINAL VOTERS' LIST PREPARED AND PUBLISHED BY THE 5TH RESPONDENT ON 21-09-2025

EXHIBIT P10 TRUE COPY OF COMPLAINT DATED 22-09-2025 PREFERRED BY PETITIONERS AND 7 OTHERS

EXHIBIT P11 TRUE COPY OF THE PROCEEDINGS OF THE 3RD RESPONDENT DATED 28-09-2025

EXHIBIT P12 TRUE COPY OF PROCEEDINGS OF THE 3RD RESPONDENT DATED 4-10-2025 WP(C) NO. 38715 OF 2025 & CONN.CASES

2025:KER:79508

RESPONDENT ANNEXURES

ANNEXURE-R9A TRUE COPY OF THE COMPLAINT DATED NIL FILED BY T K JOHN THANKABOS & OTHERS BEFORE THE 3RD RESPONDENT ELECTION OFFICER

ANNEXURE-R9B TRUE COPY OF THE PROCEEDING BEFORE THE ELECTION COMMISSION FOR THE SOUTH KERALA DIOCESE DATED 20.8.2025

ANNEXURE-R9C TRUE COPY OF THE AFFIDAVIT FILED BY VIJIN G.I IN OS NO. 1651 OF 2025 ALONG WITH PETITION IN I.A NO.1 OF 2025

ANNEXURE-R9D TRUE COPY OF THE CASE HISTORY OF THE OS NO.

1651 OF 2025 BEFORE THE ADDITIONAL MUNSIFF-I, THIRUVANANTHAPURAM AS DOWNLOADED FROM THE E- COURT WEBSITE WP(C) NO. 38715 OF 2025 & CONN.CASES

2025:KER:79508

APPENDIX OF WP(C) 38999/2025

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF NOTIFICATION DATED 11-08-2025 ISSUED BY THE RESPONDENTS

EXHIBIT P2 TRUE COPY OF THE NOMINATION PAPER RECEIVED BY REV. N. YESUDAV, PRESBYTER AND DISTRICT CHAIRMAN (3RD RESPONDENT) FROM MR. JAGALPRASAD, MS.SHINY SAJAN AND ANEESHRAJ

EXHIBIT P3 TRUE COPY OF THE DRAFT CANDIDATES' LIST PUBLISHED ON 23-09-2025 BY THE 3RD RESPONDENT

EXHIBIT P4 TRUE COPY OF THE FINAL CANDIDATES' LIST PUBLISHED ON 24-09-2025 BY THE 3RD RESPONDENT

EXHIBIT P5 TRUE COPY OF THE ELECTION REPORT SENT BY THE 3RD RESPONDENT TO THE SECRETARY OF THE 2ND RESPONDENT ON 28-09-2025

EXHIBIT P6 TRUE COPY OF THE DRAFT VOTERS LIST PUBLISHED BY THE 1ST RESPONDENT ON 30-09-2025

EXHIBIT P7 TRUE COPY OF THE FINAL VOTERS LIST PUBLISHED BY THE 1ST RESPONDENT ON 14-10-2025

EXHIBIT P8 TRUE COPY OF THE RELEVANT PAGES OF THE CONSTITUTION OF THE 2ND RESPONDENT WP(C) NO. 38715 OF 2025 & CONN.CASES

2025:KER:79508

APPENDIX OF WP(C) 39065/2025

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE DRAFT VOTERS' LIST PUBLISHED BY THE 1ST RESPONDENT ON 30-09-2025

EXHIBIT P2 TRUE COPY OF THE FINAL VOTERS LIST PUBLISHED BY THE 1ST RESPONDENT ON 14-10-2025

EXHIBIT P3 TRUE COPY OF THE LETTER DATED 17-10-2025 (TOGETHER WITH ANNEXURE IS THERETO) WRITTEN BY THE PETITIONER TO THE 1ST RESPONDENT

EXHIBIT P4 TRUE COPY OF THE CIRCULAR DATED 24-09-2025 ISSUED BY THE RESPONDENTS SHOWING THE ELECTION SCHEDULE

 
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