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Abdul Salam vs The Station House Officer
2025 Latest Caselaw 95 Ker

Citation : 2025 Latest Caselaw 95 Ker
Judgement Date : 6 May, 2025

Kerala High Court

Abdul Salam vs The Station House Officer on 6 May, 2025

                                            2025:KER:33573


          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

         THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                  CRL.MC NO. 4004 OF 2025

CRIME NO.1989/2021 OF PALAKKAD TOWN SOUTH POLICE STATION,

                          PALAKKAD

        AGAINST THE ORDER/JUDGMENT IN SC NO.662 OF 2022 OF

        ADDITIONAL DISTRICT COURT (ADHOC), PALAKKAD

PETITIONERS/ACCUSED NOS.1, 2, 6, 10 & 11:

    1     ABDUL SALAM
          AGED 32 YEARS, S/O SHAMSUDHEEN,
          14/331, MANNAMKULAMBU HOUSE, ADIPERANDA,
          KAYARADI P.O., NEMMARA, PALAKKAD,
          PIN - 678508.

    2     INSH MUHAMMED HAQ
          AGED 28 YEARS, S/O KHALEEL RAHMAN,
          PALLIMEDU, ATHIKKODE P.O., KOZHINJAMPARA,
          PALAKKAD, PIN - 678554.

    3     MUHAMMED HAROON
          AGED 33 YEARS, S/O KAMALUDHEER, 1/169,
          PALLIMEDU, ATHIKKODE P.O., KOZHINJAMPARA,
          PALAKKAD, PIN - 678554.

    4     BAVA U. @ BAVA MAHESH
          AGED 57 YEARS
          S/O UMMER, DARUSSALAM HOUSE, PALLIPPARAMBU,
          ALATHUR, PALAKKAD, PIN - 678541.
 Crl.M.C.No.4004 of 2025
                           :2:

                                              2025:KER:33573




    5    NOOR MUHAMMED
         AGED 31 YEARS
         S/O SHAHUL HAMEED, NAVAKKODE,
         KODUVAYUR, PALAKKAD, PIN - 678501.


         BY ADVS.
         SUNNY MATHEW
         BHAVANA K.K




RESPONDENTS/COMPLAINANT AND STATE:

    1    THE STATION HOUSE OFFICER
         TOWN SOUTH POLICE STATION,
         PALAKKAD, PIN - 678013.

    2    STATE OF KERALA
         REPRESENTED BY PUBLIC PROSECUTOR,
         HIGH COURT OF KERALA, PIN - 682031.

         BY ADV.SRI.NOUSHAD K A, SR.PUBLIC PROSECUTOR

     THIS CRIMINAL MISC. CASE HAVING COME UP FOR
ADMISSION ON 06.05.2025, THE COURT ON THE SAME DAY PASSED
THE FOLLOWING:
 Crl.M.C.No.4004 of 2025
                             :3:

                                              2025:KER:33573




                          ORDER

Dated this the 6th day of May, 2025

Counsel for the petitioners submits that the matter

has become infructuous.

Accordingly, the Crl.M.C is dismissed as infructuous.

Sd/-

SYAM KUMAR V.M. JUDGE ams

 
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