Kerala High Court

Salkara Residency vs State Of Kerala on 6 May, 2025

W.P.(C).No.17540 of 2025               1




                                               2025:KER:33604

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

            THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

   TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                     WP(C) NO. 17540 OF 2025

PETITIONER:

           SALKARA RESIDENCY
           AVINISSERY P.O, ANAKALLU, OLLUR THRISSUR,
           REPRESENTED BY ITS GENERAL MANAGER, SUNIL U.K,
           AGED 57 YEARS, S/O.KESAVAN, URALATH HOUSE,
           IKKARAKKUNNU, S.N.NAGAR, EDAKULAM, POOMANGALAM,
           THRISSUR., PIN - 680306


           BY ADV NIREESH MATHEW
RESPONDENTS:

    1      STATE OF KERALA
           REPRESENTED BY SECRETARY, TAXES (A) DEPARTMENT,
           GOVT. SECRETARIAT, THIRUVANANTHAPURAM., PIN -
           695001

    2      THE EXCISE COMMISSIONER
           COMMISSIONERATE OF EXCISE, EXCISE HEAD QUARTERS,
           NANDAVANAM, THIRUVANANTHAPURAM., PIN - 695033

    3      THE DEPUTY COMMISSIONER OF EXCISE
           EXCISE DIVISION OFFICE, ROOM NO. 64, 2ND FOOR,
           CIVIL STATION, AYYANTHOLE, THRISSUR., PIN -
           680003

    4      THE DISTRICT COLLECTOR
           & DISTRICT MAGISTRATE, CIVIL STATION, AYYANTHOLE,
           THRISSUR., PIN - 680003

    5      THE DISTRICT POLICE CHIEF
           THRISSUR CITY, KALYAN NAGAR, AYYANTHOLE,
           THRISSUR., PIN - 680003
 W.P.(C).No.17540 of 2025               2




                                                    2025:KER:33604




OTHER PRESENT:

             BINOY DAVIS GP


      THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   06.05.2025,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.17540 of 2025            3




                                                  2025:KER:33604

                    VIJU ABRAHAM, J.
                  --------------------
                W.P.(C).No.17540 of 2025
            --------------------------------
           Dated this the 6th day of May, 2025

                             JUDGMENT

The learned counsel for the petitioner

seeks permission to withdraw the writ petition.

Permission is granted. The writ petition is

dismissed as withdrawn.

sd/-

VIJU ABRAHAM,JUDGE

2025:KER:33604

APPENDIX OF WP(C) 17540/2025

PETITIONER'S EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE NOTICE ISSUED BY THE 4TH RESPONDENT

Exhibit P2 TRUE PHOTOCOPY OF THE REPLY DATED 28.04.2025 SUBMITTED BEFORE THE 4TH RESPONDENT

Exhibit P3 TRUE PHOTO COPY OF THE CIRCULAR NO.7497/A2/09/TD DATED 29.4.2009 ISSUED BY THE 1ST RESPONDENT.