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Lathika vs The Registrar
2025 Latest Caselaw 85 Ker

Citation : 2025 Latest Caselaw 85 Ker
Judgement Date : 6 May, 2025

Kerala High Court

Lathika vs The Registrar on 6 May, 2025

W.P.(C).No.14406 of 2025         1



                                                        2025:KER:33601

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

              THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

   TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                      WP(C) NO. 14406 OF 2025

PETITIONERS:

     1       LATHIKA
             AGED 46 YEARS
             W/O RADHAKRISHNAN, 13/830, LAKHSMI BHAVANAM,
             KULAPPADAM, NEDUMPANA ,KOLLAM, PIN - 691576

     2       RADHAKRISHNAN,AGED 50 YEARS
             S/O VEERABADRANACHARI, 13/830, LAKHSMI BHAVANAM,
             KULAPPADAM, NEDUMPANA ,KOLLAM, PIN - 691576


             BY ADV KEERTHI SOLOMON
RESPONDENTS:

     1       THE REGISTRAR
             OFFICE OF THE REGISTRAR OF CO-OPERATIVE SOCIETIES
             JAWAHAR SAHAKARANA BHAVAN ,DPI JUNCTION, THYCAUD.
             P.O, THIRUVANANTHAPURAM-, PIN - 695014

     2       THE ASSISTANT REGISTRAR(GENERAL)
             OFFICE OF THE CO-OPERATIVE SOCIETY ASSISTANT
             REGISTRAR KOLLAM, PIN - 691576

     3       THE SPECIAL SALES OFFICER/ARBITRATOR
             OFFICE OF THE CO-OPERATIVE SOCIETY ASSISTANT
             REGISTRAR ADICHANALLOOR, KOLLAM, PIN - 691573

     4       THE MANAGER,NEDUMBANA PANCHAYATH RESIDENTS'
             WELFARE CO-OPERATIVE SOCIETY LTD ( 1520) KOLLAM -,
             PIN - 691573


      THIS    WRIT   PETITION        (CIVIL)   HAVING   COME    UP    FOR
ADMISSION     ON   06.05.2025,       THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.14406 of 2025       2



                                                    2025:KER:33601

                     VIJU ABRAHAM, J.
                   --------------------
                 W.P.(C).No.14406 of 2025
             --------------------------------
            Dated this the 6th day of May, 2025

                              JUDGMENT

The learned counsel appearing for the

petitioners seeks permission to withdraw the writ

petition with liberty to move again. Permission is

granted. The Writ Petition is dismissed as

withdrawn with liberty to move again.

sd/-

VIJU ABRAHAM,JUDGE

pm

2025:KER:33601

APPENDIX OF WP(C) 14406/2025

PETITIONERS EXHIBITS

Exhibit P1 A TRUE COPY OF THE FIRST PAGE OF THE PASS BOOK ISSUED BY THE 4TH RESPONDENT DATED 25.06.2016

Exhibit P-2 A TRUE COPY OF THE VOTERS IDCARD OF THE 2ND PETITIONER DATED NIL

Exhibit P-3 A TRUE COPY OF THE AADHAAR CARD OF THE 1ST PETITIONER DATED NIL

Exhibit P4 A TRUE COPY OF THE AWARD PASSED BY OF THE SPECIAL SALE OFFICER/ARBITRATOR OF ADICHANALLOOR S.C.B GROUP , OFFICE OF THE ASSISTANT REGISTRAR (GENERAL) OF CO OPERATIVE SOCIETIES, KOLLAM DATED 29.11.2023

 
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