Abraham John vs State Of Kerala
2025 Latest Caselaw 83 Ker

Kerala High Court

Abraham John vs State Of Kerala on 6 May, 2025

                                               2025:KER:33593




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

        THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.

  TUESDAY, THE 6TH DAY OF MAY 2025 / 16TH VAISAKHA, 1947

                  OP(C) NO. 1122 OF 2025

         AGAINST THE ORDER/JUDGMENT DATED 10.04.2025 IN

         I.A.NO.2 of 2024 IN OS NO.111 OF 2024 OF

                        MUNSIFF COURT, RANNI

PETITIONER/PLAINTIFF:

         ABRAHAM JOHN
         AGED 55 YEARS, S/O K.A MATHEW,
         KANAMOOTTIL HOUSE, NELLICKAMON P.O.,
         ANGADIMURI VILLAGE, RANNI TALUK,
         PATHANAMTHITTA - 689674 [REPRESENTED BY
         HIS POWER OF ATTORNEY HOLDER JIBI THOMAS,
         W/O THOMAS CHERIAN, AGED 52 YEARS,
         KOCHUTHUNDIYIL, KEEZHUKARA, KOZHENCHERRY PO,
         PATHANAMTHITTA., PIN - 689641.


         BY ADVS.
         JACOB P.ALEX
         JOSEPH P.ALEX
         MANU SANKAR P.
         AMAL AMIR ALI
 OP(C)No.1122 of 2025
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RESPONDENTS:

    1    STATE OF KERALA
         REPRESENTED BY THE DISTRICT COLLECTOR,
         COLLECTRATE, CIVIL STATION,
         PATHANAMTHITTA, PIN - 689645.

    2    STATE HIGHWAY AUTHORITY
         (THE EXECUTIVE ENGINEER, PUBLIC WORKS
         DEPARTMENT (PWD), ROADS & BRIDGES DIVISION,
         PATHANAMTHITTA DISTRICT, PIN - 689645.

    3    THE SECRETARY,
         RANNI PAZHAVANGADI GRAMA PANCHAYAT,
         RANNI, PIN - 689673.

    4    THE SECRETARY,
         RANNI BLOCK PANCHAYAT,
         RANNI., PIN - 689672.

    5    THE SECRETARY,
         DISTRICT PANCHAYAT,
         PATHANAMTHITTA-, PIN - 689645.

    6    THE KERALA STATE ELECTRICITY BOARD,
         VIDYUTHI BHAVAN, PATTOM,
         THIRUVANANTHAPURAM., PIN - 695004.

    7    THE ASST. EXECUTIVE ENGINEER,
         KERALA STATE ELECTRICITY BOARD LTD.,
         SUB DIVISION OFFICE, RANNI NORTH, RANNY,
         PATHANAMTHITTA., PIN - 689672.


         BY ADVS.
         SRI.JIBU T.S., GOVERNMENT PLEADER
         SRI.V PHILIP MATHEWS
         SRI.ASHISH MATHEW JOHN
         SRI.B.PREMOD, STANDING COUNSEL
 OP(C)No.1122 of 2025
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                                       2025:KER:33593



     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON
06.05.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP(C)No.1122 of 2025
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                                              2025:KER:33593




                       JUDGMENT

Dated this the 6th day of May, 2025

Counsel for the petitioner submits that the matter has

become infructuous.

Accordingly, the OP(C) is dismissed as infructuous.

Sd/-

SYAM KUMAR V.M. JUDGE ams