Kerala High Court
Sujith M vs The Kerala State Financial Enterprises ... on 30 May, 2025
Author: T.R.Ravi
Bench: T.R.Ravi
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 31668 OF 2024
PETITIONER:
SURESHKUMAR S
AGED 58 YEARS
S/O SREEDHARAN NAIR,
'SREENILAYAM',
MATTAKKARA P.O.,
KOTTAYAM.,
PIN - 686564
BY ADVS.
SRI.S.M.PREM
SRI.H.NARAYANAN
SRI.G INDUCHUDAN
SHRI.AMAL S.R.
SHRI.MUHAMMED NAHAS T.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR,
BHADRATHA, MUSEUM ROAD,
THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
2
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C). NO.39950/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 39950 OF 2024
PETITIONER:
RAJEEVAN K. M
AGED 58 YEARS
S/O P. KUNHANANDHAN NAMBIAR,
RESIDING AT 'GOPIKA',
N/R MILMA TREATMENT PLANT,
PALLIKUNNU P.O., KANNUR,
KERALA, PIN - 670004
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SMT.PRIYA RANI SREEKUMAR
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
PIN - 680020
3 GENERAL MANGER (FINANCE)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
4
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
4 DEPUTY GENERAL MANAGER (P&HR) (I/C)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SMT.RINI ANNA KURIAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).NO.31668/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
5
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 41811 OF 2024
PETITIONER:
SAJEEVAN C
AGED 58 YEARS
S/O. P.C. GOVINDAN, KATTILE PURAYIL HOUSE,
KOOVAPPADY, KOOTHUPARAMBA,
KOTTAYAM-MALABAR P.O.,
THALASSERY, KANNUR, PIN - 670643
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SMT.PRIYA RANI SREEKUMAR
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR,
PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR)(I/C)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
6
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 41815 OF 2024
PETITIONER:
JYOTHIKUMAR P.
AGED 58 YEARS
S/O. GOVINDAN V.,
RESIDING AT JYOTHIS'
CHUNDANGAPOYIL, PONNIAM P.O.
THALASSERY, KANNUR,
KERALA, PIN - 670641
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SMT.PRIYA RANI SREEKUMAR
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR,
PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR) (I&C)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
8
4 CHIEF MANAGER (IA &V)
HEAD OFFICE, KERALA STATE FINANCIAL ENTERPRISES
LIMITED, 'BHADRATHA',
THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 42583 OF 2024
PETITIONER:
JAYASREE S.,
AGED 58 YEARS
W/O PRAKASH .A.P, 'ANJANAM',
THEKKENADA, AMBALAPUZHA P.O.,
ALAPPUZHA, PIN - 688561
BY ADVS.
SRI.S.M.PREM
SRI.H.NARAYANAN
SRI.G INDUCHUDAN
SHRI.AMAL S.R.
SHRI.MUHAMMED NAHAS T.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED,
REPRESENTED BY ITS MANAGING DIRECTOR,
BHADRATHA, MUSEUM ROAD,
THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
10
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 45368 OF 2024
PETITIONER:
ANILKUMAR K
AGED 58 YEARS
S/O KARUNAKARAN NAIR,
(CHIEF MANAGER (RETD),
NEYYATTINKARA MAIN BRANCH),
RESIDING AT VIJAYAGANGA',
ALAMPETTA, NEYYATTINKARA PO,
THIRUVANANTHAPURAM, PIN - 695121
BY ADVS.
SRI.MANU GOVIND
SMT.AISWARYA V.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR,
'BHADRATHA', MUSEUM ROAD, P.B. NO.510,
THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
12
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
13
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 2269 OF 2025
PETITIONER:
RAJASREE V.S.
AGED 60 YEARS
C/O RAJASEKHARAN NAIR B.,
RESIDING AT IRUPARAYIL VEEDU,
KUNNIL ROAD, KOONTHALLOOR,
CHIRAYINKEEZHU, KERALA, PIN - 695304
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SHRI.ALEX JOHN PULIMOOD
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR,
PIN - 680020
3 DEPUTY GENERAL MANAGER [D.G.M (P&HR)]
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
14
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SRI.JAI MOHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
15
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 4324 OF 2025
PETITIONER:
AYOOB KHAN
AGED 58 YEARS
S/O ABDUL KHADER A.M.,
RESIDING AT MALHAR, KONNI P.O.,
PATHANAMTHITTA,
KERALA, PIN - 689691
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR, PIN - 680020
3 DEPUTY GENERAL MANAGER (IA&V)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD, P.B.NO.510,
THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
16
4 DEPUTY GENERAL MANAGER (P&HR)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
5 CHIEF MANAGER (IA & V)
HEAD OFFICE THRISSUR,
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
17
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 5027 OF 2025
PETITIONER:
PAULSON K.R
AGED 59 YEARS
S/O. RAPPAI, KIDANGAN HOUSE,
PIPELINE ROAD, MANNUTHY P. O.,
THRISSUR, PIN - 680651
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SMT.GOURI LAIJU
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD, P.B.NO.510,
THRISSUR, REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR,
PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD, P.B.NO.510,
THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
18
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
19
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 5848 OF 2025
PETITIONER:
SUJITH M
AGED 59 YEARS
S/O KUNHIKUTTY K K,
CHIEF MANAGER (RETD),
KSFE, MALAYANKEEZHU BRANCH,
RESIDING AT 7D, SREEDHANYA HAVEN,
AMBALAMUKKU, PEROORKKADA POST,
THIRUVANANTHAPURAM, PIN - 695005
BY ADVS.
SRI.MANU GOVIND
SMT.AISWARYA V.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR,
'BHADRATHA', MUSEUM ROAD, P.B. NO.510,
THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
20
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
21
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 6429 OF 2025
PETITIONER:
RAJEEV N.R
AGED 63 YEARS
S/O. NANU. P.,
SIVASHYLAM, ARA-12, ALAKUNNAM, PEYAD,
THIRUVANANTHAPURAM, PIN - 695573
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD, P.B.NO.510,
THRISSUR, REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR, PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
22
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
23
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 6441 OF 2025
PETITIONER:
PRASANNA.P.K
AGED 61 YEARS
W/O. RAVEENDRANATHAN.K.K,
RESIDING AT SREELAKSHMI,
KANIYANKANDIYIL, PATHIYARAKKARA.P.O,
VADAKARA, KOZHIKODE, PIN - 673105
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SHRI.SURAJ KRISHNAN
SHRI.ALEX JOHN PULIMOOD
SMT.NEVINA VARGHESE
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR, PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR) (I/C)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
24
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
25
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 6452 OF 2025
PETITIONER:
VASU.K.V
AGED 59 YEARS, S/O. THAMI,
KURUTHIKKAL VALAPIL,
POTHANUR, POLPAKKARA.P. O.,
EDAPAL VIA, MALAPURAM, PIN - 679576
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
SHRI.SURAJ KRISHNAN
SHRI.ALEX JOHN PULIMOOD
SMT.NEVINA VARGHESE
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR,
PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
26
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
27
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 7878 OF 2025
PETITIONER:
MOHAMMED ABDUL KHADAR S
AGED 64 YEARS
S/O SHAHUL HAMEED,
MANAGER (RETD),
KSFE, NEYYATTINKARA (EVENING) BRANCH
(EMPLOYEE CODE 3518),
RESIDING AT SMAK'S,
POOVAR, POOVAR PO,
THIRUVANANTHAPURAM, PIN - 695525
BY ADVS.
SRI.MANU GOVIND
SMT.AISWARYA V.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
REPRESENTED BY ITS MANAGING DIRECTOR,
'BHADRATHA', MUSEUM ROAD,
P.B. NO.510, THRISSUR, PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
28
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
29
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 7994 OF 2025
PETITIONER:
SATHEESH KUMAR S
AGED 58 YEARS
S/O SADASIVAN NAIR K,
SENIOR MANAGER (RETD),
KSFE, KUNNATHUKAL BRANCH,
RESIDING AT NANDU NIVAS,
VALAVUNADA, KOTTUKAL P.O VIA BALARAMAPURAM,
THIRUVANANTHAPURAM, PIN - 695501
BY ADVS.
SRI.MANU GOVIND
SMT.AISWARYA V.
SMT.RAJALEKSHMI R.
RESPONDENT:
THE KERALA STATE FINANCIAL ENTERPRISES LIMITED
'BHADRATHA', MUSEUM ROAD,
P.B. NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR.,
PIN - 680020
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
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WP(C) NO. 31668 OF 2024 & CONT. CASES
30
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SRI.JAI MOHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
31
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 8878 OF 2025
PETITIONER:
THAMPI B
AGED 58 YEARS
S/O. BHASKARAN, RESIDING AT,
34/1213, DREAMS, CHINGELY,
KADAKKAL, KOLLAM, PIN - 691536
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LTD
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', THRISSUR, PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
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WP(C) NO. 31668 OF 2024 & CONT. CASES
32
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SRI.JAI MOHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
33
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 30TH DAY OF MAY 2025 / 9TH JYAISHTA, 1947
WP(C) NO. 8895 OF 2025
PETITIONER:
SATHEESH.B.
AGED 58 YEARS
S/O. BHARGHAVAN, MANAKUNNIL VEEDU,
PADINJATTINKARA, KOTTARAKKARA.P. O.
KOLLAM, PIN - 691506
BY ADVS.
SHRI.R.SANJITH
SMT.C.S.SINDHU KRISHNAH
RESPONDENTS:
1 KERALA STATE FINANCIAL ENTERPRISES LTD
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR,
REPRESENTED BY ITS MANAGING DIRECTOR,
PIN - 680020
2 MANAGING DIRECTOR
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
3 DEPUTY GENERAL MANAGER (P&HR) (I/C)
KERALA STATE FINANCIAL ENTERPRISES LIMITED,
'BHADRATHA', MUSEUM ROAD,
P.B.NO.510, THRISSUR, PIN - 680020
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WP(C) NO. 31668 OF 2024 & CONT. CASES
34
BY ADVS.
SHRI.M.GOPIKRISHNAN NAMBIAR
SHRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SHRI.PAULOSE C. ABRAHAM
SHRI.RAJA KANNAN
SRI.JAI MOHAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
30.05.2025, ALONG WITH WP(C).31668/2024 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
35
T.R. RAVI, J.
--------------------------------------------
W.P.(C). Nos.31668, 39950, 41811,
41815, 42583 & 45368 of 2024
and
W.P.(C). Nos.2269, 4324, 5027, 5848, 6429,
6441, 6452, 7878, 7994, 8878 & 8895 of 2025
--------------------------------------------
Dated this the 30th day of May, 2025
JUDGMENT
In all these writ petitions, the petitioners are retired
employees of the Kerala State Financial Enterprises Limited.
They are aggrieved by the non-disbursal of benefits like gratuity,
earned leave surrender, arrears of dearness allowance, salary
revision arrears, festival incentives, etc. The reason put forward
by the Company for the non-disbursal is proposed/initiated
disciplinary actions. None of the actions which have been
initiated have culminated in a punishment.
2. This Court in the judgment dated 08.04.2022 in
W.P.(C).No.21493/2021 & connected cases had considered a
similar issue and held that in the absence of any rule or
regulation enabling the Company to initiate proceedings for
recovery or for withholding terminal benefits after retirement, the
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
non-disbursal cannot be justified. I do not find any reason to
take a different view.
In the result, these writ petitions are allowed and the
following directions are issued.
i. The Company shall disburse the DCRG and other
benefits due to the petitioners within three
months of receiving a copy of this judgment.
ii. The unpaid gratuity will carry interest at the rate
of 6%, computed from the first day of the next
month of retirement of the petitioners.
iii. In case of failure to pay the amounts within the
three months period, the Company will be liable
to pay 9% interest on the entire balance
amount, reckoned from the respective dates of
retirement of the petitioners.
Sd/-
T.R. RAVI
JUDGE
Pn
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 31668/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE NOTICE NO.6957/IA&V/H.O.
DATED 28-11-2023 ISSUED BY DEPUTY GENERAL
MANAGER (IA&V) OF KSFE TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE REPLY DATED 11-12-2023
SUBMITTED BY THE PETITIONER.
Exhibit P3 TRUE COPY OF THE CHARGE MEMO REF. 47222
DATED 08-01-2024 ISSUED BY THE RESPONDENT.
Exhibit P4 TRUE COPY OF THE REPLY DATED 15-01-2024
SUBMITTED BY THE PETITIONER TO EXHIBIT P3
CHARGE MEMO.
Exhibit P5 TRUE COPY OF THE MEMO DATED 17-01-2024
ISSUED BY THE RESPONDENT ORDERING DOMESTIC
ENQUIRY AGAINST THE PETITIONER.
Exhibit P6 TRUE COPY OF NOTICE DATED 22-01-2024
ISSUED BY THE ENQUIRY OFFICER TO THE
PETITIONER TO BE PRESENT AT THE HEAD
OFFICE OF KSFE ON 30-01-2024 AT 2.00 PM.
Exhibit P7 TRUE COPY OF THE SO-CALLED DOMESTIC
ENQUIRY REPORT DATED 12-07-2024 FORWARDED
BY THE RESPONDENT TO THE PETITIONER.
Exhibit P8 TRUE COPY OF MEMO REF.47222 DATED
22-07-2024 ISSUED BY THE RESPONDENT TO THE
PETITIONER.
RESPONDENT'S EXHIBITS
Exhibit R1 (a) THE ORDER OF GOVERNMENT OF KERALA
സ.ഉ(ക ) No.26/ 2022/ P AND EA DATED
17/11/ 2022 IN MALAYALAM, ALONG WITH THE
TRANSLATION IN ENGLISH
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 39950/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF OFFICIAL LETTER DATED
08/12/2023 AND STAMPED 12/12/2023 BEARING
NO.48740 ISSUED TO THE PETITIONER BY THE
3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER DATED 01/03/2024
BEARING REF NO. 6957/IA&V/HO ADDRESSED TO
THE PETITIONER BY THE 3RD RESPONDENT AND
SIGNED ON HIS BEHALF BY THE SENIOR MANAGER
Exhibit P3 TRUE COPY OF REPLY DATED 02/05/2024
ADDRESSED TO THE 3RD RESPONDENT BY THE
PETITIONER
Exhibit P4 TRUE COPY OF LETTER DATED 20/05/2024
ISSUED BY THE 3RD RESPONDENT DIRECTING
DISBURSAL OF GRATUITY/DCRG
Exhibit P5 TRUE COPY OF LETTER DATED 07/10/2024
BEARING REF. NO. 48740 ISSUED BY THE 3RD
RESPONDENT TO PETITIONER
Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED
08/10/2024 ADDRESSED TO THE 2ND RESPONDENT
SEEKING DISBURSEMENT OF TERMINAL BENEFITS
LAWFULLY ENTITLED TO HIM
Exhibit P8 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN W.P.
Exhibit P9 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 41811/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF OFFICIAL LETTER DATED
18/12/2023 BEARING NO.48227 ISSUED TO THE
PETITIONER BY THE 3RD RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER DATED 20/05/2024
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit P3 TRUE COPY OF CERTIFICATE DATED 02/06/2024
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit P4 TRUE COPY OF LETTER REF. NO. 48227 DATED
09/09/2024 ISSUED BY THE 3RD RESPONDENT TO
THE PETITIONER
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS)
DATED NIL OF 1ST RESPONDENT
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED
22/10/2024 PREFERRED BY THE PETITIONER TO
THE 3RD RESPONDENT
Exhibit P6(a) TRUE COPY OF THE ACKNOWLEDGEMENT CARD
DATED 28/10/2024 SUBSTANTIATING RECEIPT OF
THE REPRESENTATION BY 3RD RESPONDENT
Exhibit P6(b) TRUE COPY OF THE ACKNOWLEDGEMENT CARD
DATED 28/10/2024 SUBSTANTIATING RECEIPT OF
THE REPRESENTATION BY 2ND RESPONDENT
Exhibit P7 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P8 TRUE COPY OF THE JUDGEMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 41815/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE OFFICIAL LETTER DATED
16/12/2023 BEARING REF. 47148 ISSUED TO
THE 3RD PETITIONER BY THE RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER DATED 10/05/2024
BEARING REF NO. 6006/IA&V/HO ADDRESSED TO
THE PETITIONER BY THE 4TH RESPONDENT
Exhibit P3 TRUE COPY OF REPLY DATED 17/05/2024
ADDRESSED TO THE 4TH RESPONDENT BY THE
PETITIONER
Exhibit P4 TRUE COPY OF THE CHARGE MEMO DATED
17/05/2024 BEARING REF NO. 47148 ADDRESSED
TO THE PETITIONER BY THE 2ND RESPONDENT
Exhibit P5 TRUE COPY OF LETTER DATED 20/05/2024
ISSUED BY THE 3RD RESPONDENT DIRECTING
DISBURSAL OF GRATUITY/DCRG
Exhibit P6 TRUE COPY OF CERTIFICATE DATED 02/06/2024
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit P7 TRUE COPY OF THE REPLY DATED 23/05/2024
PREFERRED BY THE PETITIONER TO THE 2ND
RESPONDENT IN RESPONSE TO EXHIBIT P4
Exhibit P8 TRUE COPY OF LETTER DATED 07/10/2024
BEARING REF. NO. 47148 ISSUED BY THE 3RD
RESPONDENT TO PETITIONER
Exhibit P9 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P10 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
Exhibit P11 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
RESPONDENT'S EXHIBITS
Exhibit R 1(a) TRUE COPY OF THE ORDER OF GOVERNMENT OF
KERALA സ.ഉ(ക ) NO.26/ 2022/ P AND EA
DATED 17/11/ 2022 IN MALAYALAM, ALONG WITH
THE TRANSLATION IN ENGLISH
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 42583/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF LETTER BEARING REF.
NO.6957/IA&V/HO DATED 02-03-2024 ISSUED BY
THE DEPUTY GENERAL MANAGER (I.A.&V) OF
KSFE.
Exhibit P2 TRUE COPY OF THE COMMUNICATION CAPTIONED
'CHARGE MEMO' BEARING REF. NO. 50531 DATED
22-04-2024 ISSUED BY THE RESPONDENT.
Exhibit P3 TRUE COPY OF THE INTIMATION OF RELEASE OF
GRATUITY TO THE PETITIONER DATED
20-05-2024.
Exhibit P4 TRUE COPY OF LETTER BEARING REF. NO.50539
DATED 07-10-2024 ISSUED BY THE DEPUTY
GENERAL MANAGER (P&HR) (I/C) OF THE
RESPONDENT - EMPLOYER.
RESPONDENT'S EXHIBITS
Exhibit R1 (a) TRUE COPY OF THE ORIGINAL GOVERNMENT ORDER
G.O.MS. NO.26/ 2022/ P AND EA DATED
17/ 11/ 2022
Exhibit R1 (b) TRUE TRANSLATED COPY OF THE ORIGINAL
GOVERNMENT ORDER G.O.MS. NO.26/ 2022/ P
AND EA DATED 17/ 11/ 2022
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 45368/2024
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE APPLICATION FOR EARNED
LEAVE SURRENDER DATED 22.06.2024
Exhibit P2 A TRUE COPY OF THE JUDGEMENT DATED
09.09.2024 OF THIS HONOURABLE COURT IN WPC
18773 OF 2024
RESPONDENT'S EXHIBITS
Exhibit R1 (a) TRUE COPY OF THE LETTER WITH REFERENCE NO.
48101 DATED 08.12.2023 ISSUED BY THE
RESPONDENT TO THE PETITIONER
Exhibit R1 (b) TRUE COPY OF THE CHARGE MEMO DATED
15.05.2024 ISSUED BY THE RESPONDENT TO THE
PETITIONER (ALONG WITH ENGLISH
TRANSLATION)
Exhibit R1 (c) TRUE COPY OF THE ORIGINAL GOVERNMENT ORDER
സ.ഉ(ക ) NO.26/ 2022/ P AND EA DATED
17/ 11/ 2022 IN MALAYALAM
Exhibit R1 (d) ENGLISH TRANSLATED COPY OF EXT.R1(C) G.O.
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WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 2269/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER DATED 31/05/2022
ADDRESSED TO THE PETITIONER BY THE 3RD
RESPONDENT
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
15/09/2022 PREFERRED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER DATED 18/10/2022
ADDRESSED TO THE PETITIONER BY THE 3RD
RESPONDENT ALONG WITH ENGLISH TRANSLATION
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P5 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P6 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 4324/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER DATED 29/12/2023
ISSUED TO THE PETITIONER BY THE 5TH
RESPONDENT ALONG WITH THE ENGLISH
TRANSLATION
Exhibit P2 TRUE COPY OF THE REPLY DATED 09/01/2024
ISSUED BY THE PETITIONER TO THE 5TH
RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER DATED 12/03/2024
ISSUED BY THE 3RD RESPONDENT ALONG WITH
THE ENGLISH TRANSLATION
Exhibit P4 TRUE COPY OF THE REPLY DATED 18/03/ 2024
ISSUED BY THE PETITIONER TO THE 3RD
RESPONDENT
Exhibit P5 TRUE COPY OF THE CHARGE MEMO DATED
16/05/2024 BEARING REF NO. 49320 ADDRESSED
TO THE PETITIONER BY THE 2ND RESPONDENT
ALONG WITH ENGLISH TRANSLATION
Exhibit P6 TRUE COPY OF THE REPLY DATED 21/05/2023
PREFERRED BY THE PETITIONER TO THE 2ND
RESPONDENT
Exhibit P7 TRUE COPY OF THE LETTER DATED 20/05/2024
ISSUED BY THE 4TH RESPONDENT TO THE
PETITIONER
Exhibit P8 TRUE COPY OF THE CERTIFICATE DATED
02/06/2024 BEARING NO. 49320
Exhibit P9 TRUE COPY OF REPRESENTATION DATED
18/12/2024 ADDRESSED BY THE PETITIONER TO
THE 4TH RESPONDENT
Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P11 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P12 TRUE COPY OF THE JUDGEMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN W A
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 5027/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER BEARING REF NO.
49248 DATED 02/05/2023 ADDRESSED TO THE
PETITIONER BY THE 3RD RESPONDENT
Exhibit P1(a) TRUE COPY OF THE LETTER BEARING NO.49248
DATED 05/05/2023
Exhibit P2 TRUE COPY OF THE REPLY LETTER DATED
23/05/2023 ISSUED BY THE PETITIONER TO
THE 3RD RESPONDENT
Exhibit P3 TRUE COPY OF THE LETTER DATED 29/05/2023
ISSUED BY THE 3RD RESPONDENT TO THE
PETITIONER
Exhibit P4 TRUE COPY OF THE RECEIPT BEARING VOUHER
NO. 2023/288942266 DATED 07/09/2023
WITHHOLDING RS.3,59,899/-
Exhibit P5 TRUE COPY OF THE REPRESENTATION DATED
17/10/2024 PREFERRED BY THE PETITIONER
TO THE 2ND RESPONDENT ALONG WITH THE
ACKNOWLEDGMENT CARD
Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS)
OF 1ST RESPONDENT DATED NIL
Exhibit P7 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN
Exhibit P8 TRUE COPY OF THE JUDGEMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 5848/2025
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE REQUEST FORM DATED
31.05.2023 OF THE PETITIONER TO THE
RESPONDENT
Exhibit P2 A TRUE COPY OF THE LAWYER NOTICE DATED
16.01.2025 SENT TO THE RESPONDENT
Exhibit P3 A TRUE COPY OF THE JUDGEMENT DATED
16.01.2025 OF THIS HONOURABLE COURT IN WPC
35917 OF 2024
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 6429/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE MEMO BEARING REF NO.
47441 DATED 25/05/2019 ADDRESSED TO THE
PETITIONER BY THE 2ND RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER DATED 07/06/2019
ISSUED BY THE 2ND RESPONDENT TO THE
PETITIONER ALONG WITH ENGLISH TRANSLATION
Exhibit P3 TRUE COPY OF THE LETTER DATED 03/07/2019
ISSUED BY THE 2ND RESPONDENT TO THE
PETITIONER
Exhibit P4 TRUE COPY OF THE RTI REPLY DATED
25.09.2023 ISSUED BY THE 3RD RESPONDENT TO
THE PETITIONER ALONG WITH ENGLISH
TRANSLATION
Exhibit P5 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P6 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P7 TRUE COPY OF THE JUDGEMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 6441/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE REPRESENTATION DATED
12/08/2022 ADDRESSED TO THE 3RD RESPONDENT
BY THE PETITIONER
Exhibit P2 TRUE COPY OF THE PAYMENT SLIP ISSUED BY
THE 1ST RESPONDENT FOR THE MONTH OF
OCTOBER, 2022 DATED NIL
Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED
03/02/2025 PREFERRED BY THE PETITIONER TO
THE 3RD RESPONDENT ALONG WITH THE
ACKNOWLEDGMENT CARD
Exhibit P4 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P5 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P6 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 6452/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER DATED 13/09/2022
ADDRESSED TO THE PETITIONER BY THE 3RD
RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER BEARING NO.48529
DATED 05/05/2023
Exhibit P3 TRUE COPY OF THE LETTER BEARING REF NO.
48529 DATED 05/05/2023 ADDRESSED TO THE
PETITIONER BY THE 3RD RESPONDENT
Exhibit P4 TRUE COPY OF THE LETTER DATED 11/05/2023
ADDRESSED TO THE PETITIONER BY THE 3RD
RESPONDENT
Exhibit P5 TRUE COPY OF THE LETTER DATED 31/05/2023
ISSUED BY THE GENERAL MANAGER (FINANCE) OF
1ST RESPONDENT TO THE PETITIONER
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED NIL
PREFERRED BY THE PETITIONER TO THE 2ND
RESPONDENT ALONG WITH THE ENGLISH
TRANSLATION, POSTAL RECEIPT AND
ACKNOWLEDGMENT CARD
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS) OF
1ST RESPONDENT DATED NIL
Exhibit P8 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN WP(C)
Exhibit P9 TRUE COPY OF THE JUDGEMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 7878/2025
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE LETTER DATED NIL
SUBMITTED BY THE PETITIONER TO THE
RESPONDENT ON 29.05.2023
Exhibit P2 A TRUE COPY OF THE JUDGEMENT DATED
16.01.2025 OF THIS HONOURABLE COURT IN WPC
36951 OF 2024
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 7994/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER DATED 27.09.2024
BEARING REF NO. 49106, RECEIVED BY THE
PETITIONER ON 14.10.2024.
Exhibit P2 TRUE COPY OF THE REPLY LETTER SUBMITTED BY
THE PETITIONER TO THE RESPONDENT.
Exhibit P3 TRUE COPY OF THE LAWYER NOTICE DATED
16.01.2025 SENT TO THE RESPONDENT.
Exhibit P4 TRUE COPY OF THE JUDGEMENT DATED
16.01.2025 IN WP(C) 36951 OF 2024 OF THIS
HONOURABLE COURT
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 8878/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER BEARING REF
NO. 47829 DATED 26/12/2023 ADDRESSED
TO THE PETITIONER BY THE 3RD
RESPONDENT
Exhibit P2 TRUE COPY OF THE LETTER DATED
02/04/2024 ADDRESSED TO THE PETITIONER
BY THE 3RD RESPONDENT ALONG WITH
ENGLISH TRANSLATION
Exhibit P3 TRUE COPY OF THE REPLY DATED
15/04/2024 PREFERRED BY THE PETITIONER
TO THE 3RD RESPONDENT TO EXHIBIT P2
ALONG WITH ENGLISH TRANSLATION
Exhibit P4 TRUE COPY OF THE CHARGE MEMO DATED
06/05/2024 AND STAMPED 16/05/2024
BEARING REF NO. 47829 ADDRESSED TO THE
PETITIONER BY THE 2ND RESPONDENT ALONG
WITH ENGLISH TRANSLATION
Exhibit P5 TRUE COPY OF THE LETTER DATED
20/05/2024 ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER
Exhibit P6 TRUE COPY OF THE REPLY DATED
22/05/2024 PREFERRED BY THE PETITIONER
TO THE 2ND RESPONDENT IN RESPONSE TO
EXHIBIT P4 ALONG WITH ENGLISH
TRANSLATION
Exhibit P7 TRUE COPY OF THE CERTIFICATE DATED
02/06/2024
Exhibit P8 TRUE COPY OF LETTER DATED 27/09/2024
BY THE 3RD RESPONDENT TO PETITIONER
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED
22/01/2025 PREFERRED BY THE PETITIONER
TO THE 3RD RESPONDENT
Exhibit P10 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS (EMPLOYEE REGULATIONS)
OF 1ST RESPONDENT DATED NIL
Exhibit P11 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN
Exhibit P12 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN
RESONDENT'S EXHIBITS
Exhibit R1 (a) TRUE COPY OF THE GOVERNMENT ORDER NO:
G.O. (MS) NO.26/ 2022/ P AND EA DATED
17/11/ 2022 IN MALAYALAM, ALONG WITH
THE TRANSLATION IN ENGLISH
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
APPENDIX OF WP(C) 8895/2025
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE LETTER BEARING REF
NO.982/ DATED 19/07/2023 ADDRESSED TO THE
PETITIONER BY THE ASSISTANT GENERAL
MANGER, KOZHIKODE REGIONAL (RURAL) OF THE
1ST RESPONDENT ALONG WITH ENGLISH
TRANSLATION
Exhibit P2 TRUE COPY OF REPLY DATED 01/08/2023
ADDRESSED TO ASSISTANT GENERAL MANGER
KOZHIKODE REGIONAL (RURAL) OF THE 1ST
RESPONDENT BY THE PETITIONER ALONG WITH
ENGLISH TRANSLATION
Exhibit P3 TRUE COPY OF THE LETTER DATED 26/12/2023
ADDRESSED TO THE PETITIONER BY THE 3RD
RESPONDENT
Exhibit P4 TRUE COPY OF THE OFFICIAL LETTER DATED
20/05/2024 ISSUED BY THE 3RD RESPONDENT
TO THE PETITIONER
Exhibit P5 TRUE COPY OF THE CERTIFICATE BEARING NO.
48533 DATED 02/06/2024 ISSUED BY THE 3RD
RESPONDENT TO THE PETITIONER
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED
29/01/2025 PREFERRED BY THE PETITIONER TO
THE 2ND RESPONDENT
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF THE
STANDING ORDERS DATED NIL (EMPLOYEE
REGULATIONS) OF 1ST RESPONDENT DATED NIL
Exhibit P8 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 23/12/2022 IN W.P.
2025:KER:37941
WP(C) NO. 31668 OF 2024 & CONT. CASES
Exhibit P9 TRUE COPY OF THE JUDGMENT OF THIS
HONOURABLE COURT DATED 26/10/2022 IN WA
