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Roshith vs The Registrar, Kannur University
2025 Latest Caselaw 6269 Ker

Citation : 2025 Latest Caselaw 6269 Ker
Judgement Date : 26 May, 2025

Kerala High Court

Roshith vs The Registrar, Kannur University on 26 May, 2025

Author: D.K.Singh
Bench: D. K. Singh
                                                   2025:KER:36129

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE D. K. SINGH

     MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947

                      WP(C) NO. 15433 OF 2023

PETITIONER:

          ROSHITH,
          AGED 36 YEARS
          S/O.RAMAKRISHNAN.K.P. (LATE), 'DARSHANA',
          KARUVARAPOYIL, PANTHAKKAL, MAHE, PUTHUCHERRY,,
          PIN - 673310


          BY ADVS.
          B.PREMNATH (E)
          MANI GOVINDA MARAR
          SARATH M.S.




RESPONDENTS:

    1     THE REGISTRAR, KANNUR UNIVERSITY,
          THAVAKKARA, CIVIL STATION.P.O., KANNUR,,PIN - 670002

    2     PRINCIPAL SECRETARY,
          HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA,
          1ST FLOOR, ANNEX-II, GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM, PIN - 695001

    3     PUSHPAVALLY.K.P.,
          W/O KUNJOZHATH KUTHALATH HOUSE, MANATHANA P.O,
          KANNUR,, PIN - 670674


          BY ADV ANILKUMAR V. (VAZHARAMBIL)


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.05.2025, ALONG WITH WP(C).3203/2024, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
                                                    2025:KER:36129
                                  2
WP(C) NO. 15433 OF 2023 &
WP(C) NO. 3203 OF 2024


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE D. K. SINGH

      MONDAY, THE 26TH DAY OF MAY 2025 / 5TH JYAISHTA, 1947

                        WP(C) NO. 3203 OF 2024

PETITIONER:

            PUSHPAVALLY.K.P.,
            AGED 56 YEARS
            W/O. RAMAKRISHNAKURUP, DARSHANA, PANDAKKAL P.O.,
            MAHE, PIN - 673310


            BY ADV ANILKUMAR V. (VAZHARAMBIL)


RESPONDENTS:

     1      KANNUR UNIVERSITY,
            REPRESENTED BY VICE CHANCELLOR, KANNUR UNIVERSITY,
            CIVIL STATION, P.O, THAVAKKARA, KANNUR, KERALA,
            PIN - 670002

     2      REGISTRAR,
            KANNUR UNIVERSITY, CIVIL STATION, P.O,
            THAVAKKARA,KANNUR, KERALA, PIN - 670002

     3      JOINT REGISTRAR,
            KANNUR UNIVERSITY,CIVIL STATION, P.O,
            THAVAKKARA,KANNUR, KERALA, PIN - 670002

     4      UNIQUE IDENTIFICATION AUTHORITY OF INDIA GOVERNMENT
            OF INDIA
            BANGLA SHAHIB ROAD, BEHIND KALI MANDIR, GOLE MARKET,
            NEW DELHI REPRESENTED BY ITS CHIEF EXECUTIVE
            OFFICER, PIN - 100001

     5      ROSHITH,
            S/O.RAMAKRISHNAKURUP, AGED 36 YEARS, DARSHANA,
            PANDAKKAL P.O, MAHE. PUDUCHERRY. 673310. (ADDL R5
                                                   2025:KER:36129
                                3
WP(C) NO. 15433 OF 2023 &
WP(C) NO. 3203 OF 2024

            IMPLEADED AS PER ORDER DATED 04/04/2024 IN IA/1/2024
            IN WP(C) 3203/2024)


            BY ADVS.
            I.V. Pramod
            B.PREMNATH (E)



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 26.05.2025, ALONG WITH WP(C).15433/2023, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
                                                                    2025:KER:36129
                                        4
WP(C) NO. 15433 OF 2023 &
WP(C) NO. 3203 OF 2024

                                 D.K.SINGH, J
                      ----------------------------------------
                        W.P.(C) No.15433 of 2023
                                         &
                         W.P.(C) No.3203 of 2024
                    --------------------------------------------
                  Dated this the 26th day of May, 2025


                                 JUDGMENT

The learned Counsel for the petitioners in these writ petitions

submit that they would like to withdraw these writ petitions as it have

been rendered infructuous, as the matter got settled between the parties

and nothing survives for this Court to adjudicate in these writ petitions.

Taking the said statement of the learned Counsel for the

petitioners on record, these writ petitions are dismissed as withdrawn.

Sd/-

D.K.SINGH JUDGE

STB 2025:KER:36129

WP(C) NO. 15433 OF 2023 & WP(C) NO. 3203 OF 2024

APPENDIX OF WP(C) 3203/2024

PETITIONER EXHIBITS

Exhibit P1 THE TRUE COPY OF MARRIAGE CERTIFICATE DATED 11.02.2014 ISSUED BY THE SUB REGISTRAR PERAVOOR

Exhibit P2 THE TRUE COPY OF AADHAR CARD NO.661448436680 ISSUED BY THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA DATED NILL

Exhibit P3 THE TRUE COPY OF DEATH CERTIFICATE NO.342/2023 DATED 13.03.2023 OF RAMAKRISHNA KURUP ISSUED BY THE THALASSERY MUNICIPALITY

Exhibit P4 THE TRUE COPY OF THE REGISTERED WILL NO.

1021/2018 OF SRO MAHE DATED 12.11.2018

Exhibit P5 THE TRUE COPY OF ORDER NO.ADB3/3042/2022 DATED 18.04.2023 ISSUED BY THE 3RD RESPONDENT

Exhibit P 6 THE TRUE COPY OF COMPLAINT OF ROSHITH DATED 03.05.2023 SUBMITTED BEFORE THE 2ND RESPONDENT

Exhibit P7 THE TRUE COPY OF LETTER NO. ADB 3/3042/2022 DATED 21.06.2023 OF THE 3RD RESPONDENT

Exhibit P8 THE TRUE COPY OF THE AFFIDAVIT DATED 26.06.2023 EXECUTED BY THE PETITIONER

Exhibit P9 THE TRUE COPY OF THE AADHAR CARD NO.

661448436680 DATED 27.09.2012 ISSUED BY THE UNIQUE IDENTIFICATION AUTHORITY OF INDIA

RESPONDENT EXHIBITS

Exhibit-R5(a) True copy of the Medical Certificate issued to Ramakrishnan K.P. by 2025:KER:36129

WP(C) NO. 15433 OF 2023 & WP(C) NO. 3203 OF 2024

Dr.Premnath, Registered No.5270, Medical Officer, Indira Gandhi Co-operative Hospital, Thalassery-670103, dated 6.10.2017

Exhibit-R5(b) True copy of the hospital record of Ramakrishnan.K.P., issued from Indira Gandhi Co-operative Hospital, Manjodi, Thalassery, dated 12.05.2022

Exhibit-R5(c) True copy of the initial assessment of the doctor at Indira Gandhi Co-operative Hospital, Manjodi, Thalassery, dated 07.02.2023 issued to Ramakrishnan

Exhibit-R5(d) True copy of the discharge summary of the Department of Neurology, issued to Ramakrishnan K.P. by Dr.Renjith.P.V., dated 13.02.2023

Exhibit-R5(e) True copy of the birth certificate of Nidheesh.K.P. issued by the Registrar of Birth and Death, Thalassery Municipality in the name of Nidheesh.K.P, issued on 12.01.2024

Exhibit-R5(f) True copy of the sale agreement entered into between the petitioner, the 5th respondent and his brother Rahul, dated 21.09.2023 2025:KER:36129

WP(C) NO. 15433 OF 2023 & WP(C) NO. 3203 OF 2024

APPENDIX OF WP(C) 15433/2023

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE WEDDING INVITATION CARD OF SMT.RAJALAKSHMY AND SRI.RAMAKRISHNAN.K.P., FOR THE MARRIAGE FUNCTION ON 20.3.1983

Exhibit P2 TRUE COPY OF THE BIRTH CERTIFICATE OF THE PETITIONER ISSUED BY THE REGISTRAR OF BIRTHS AND DEATHS, MAHE MUNICIPALITY, DATED 12.9.2007

Exhibit P2(a) TRUE COPY OF THE BIRTH CERTIFICATE OF BROTHER OF PETITIONER NAMELY RAHUL ISSUED BY THE REGISTRAR OF BIRTHS AND DEATHS, MAHE MUNICIPALITY, DATED 6.8.2007

Exhibit P3 TRUE COPY OF THE AADHAAR CARD NO.3159 1568 0260 ISSUED TO RAHUL

Exhibit P3(a) TRUE COPY OF AADHAAR CARD NO.2064 2852 7652 ISSUED TO THE PETITIONER

Exhibit P4 TRUE COPY OF THE BIRTH CERTIFICATE OF SRI.NIDHEESH.K.P., ISSUED BY THE REGISTRAR OF BIRTHS AND DEATHS, THALASSERY MUNICIPALITY, DATED 27.04.2023

Exhibit P5 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT, DATED 02.05.2023 WHICH IS ACKNOWLEDGED BY THE 1ST RESPONDENT ON 2.5.2023

Exhibit P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER TO THE 1ST RESPONDENT ON 04.05.2023

Exhibit P7 TRUE COPY OF THE E-MAIL SENT BY THE PETITIONER TO THE 1ST RESPONDENT ATTACHING EXHIBIT-P6 REPRESENTATION AND THE DOCUMENTS, DATED 04.05.2023

RESPONDENT EXHIBITS 2025:KER:36129

WP(C) NO. 15433 OF 2023 & WP(C) NO. 3203 OF 2024

Exhibit R3(1) The true copy of Marriage Certificate dated 11.02.2014 issued by the Sub Registrar

Exhibit R3(2) The true copy of Aadhar Card No.661448436680 issued by the Unique Identification Authority of India

Exhibit R3(3) The true copy of Death Certificate No.342/2023 dated 13.03.2023 of Ramakrishna kurup issued by the Thalassery Municipality

Exhibit R3(4) The true copy of the Registered Will No. 1021/2018 of SRO Mahe dated 21.09.2023

Exhibit R3(5) The true copy of Order No.AD83/3042/2022 dated 18.04.2023 issued by the 3rd respondent

Exhibit R3(6) The true copy of Complaint of Roshith dated 03.05.2023 submitted before the 2nd respondent

Exhibit R3(7) The true copy of Letter No. ADB 3/3042/2022 dated 21.06.2023 of the 3rd respondent

Exhibit R3(8) The true copy of the Affidavit dated 26.06.2023 executed by the petitioner

Exhibit R3(9) The true copy of the Aadhar card No. 661448436680 dated 27.09.2012 issued by the Unique Identification Authority of India

PETITIONER EXHIBITS

Exhibit P8 TRUE COPY OF THE POWER OF ATTORNEY DATED 28.4.2023 EXECUTED BY PETITIONER IN THE NAME OF PREMJI.K.

Exhibit P9 TRUE COPY OF THE ORDER OF THE UNIVERSITY HAVING NO.ADMIN./ADB3/ 3042/2022 DATED 2025:KER:36129

WP(C) NO. 15433 OF 2023 & WP(C) NO. 3203 OF 2024

18.04.2023

Exhibit P10 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED TO RAMAKRISHNAN K.P. BY DR.PREMNATH, REGISTERED NO.5270, MEDICAL OFFICER, INDIRA GANDHI CO-OPERATIVE HOSPITAL, THALASSERY-670103, DATED 6.10.2017

Exhibit P11 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED TO RAMAKRISHNAN K.P. FROM INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI, THALASSERY, DATED 12.05.2022

Exhibit P12 TRUE COPY OF THE INITIAL ASSESSMENT OF THE DOCTOR AT INDIRA GANDHI CO-OPERATIVE HOSPITAL, MANJODI, THALASSERY, DATED 07.02.2023 ISSUED IN THE NAME OF RAMAKRISHNAN

Exhibit P13 TRUE COPY OF THE DISCHARGE SUMMARY OF THE DEPARTMENT OF NEUROLOGY, ISSUED IN THE NAME OF RAMAKRISHNAN K.P. BY DR.RENJITH.P.V., DATED 13.02.2023

Exhibit P14 TRUE COPY OF THE SALE AGREEMENT ENTERED INTO BETWEEN THE 3RD RESPONDENT, THE PETITIONER AND HIS BROTHER RAHUL, DATED 21.09.2023

 
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