Kerala High Court
Vijayalakshmi.O.C vs State Of Kerala on 23 May, 2025
Author: D. K. Singh
Bench: D. K. Singh
2025:KER:35618
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
FRIDAY, THE 23RD DAY OF MAY 2025 / 2ND JYAISHTA, 1947
WP(C) NO. 8930 OF 2025
PETITIONER:
VIJAYALAKSHMI.O.C,
AGED 42 YEARS
W/O RAGHUNATH, JUNIOR HINDI TEACHER, VANHODE A.U.P.
SCHOOL, VANHODE, WAYANAD DISTRICT, NOW RESIDING AT
KINARULLAPARAMBATH HOUSE, KAKKATTIL.P.O, VADAKARA,
KOZHIKODE DISTRICT., PIN - 670631
BY ADVS.
ARUN THOMAS
ARUN JOSEPH MATHEW
NOEL NINAN NINAN
RESPONDENTS:
1 STATE OF KERALA
GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM, REPRESENTED BY SECRETARY TO
GOVERNMENT., PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION
KERALA, JAGATHY, THIRUVANANTHAPURAM,, PIN - 695014
3 THE DEPUTY DIRECTOR OF GENERAL EDUCATION,
KALPETTA, WAYANAD DISTRICT, PIN - 673122
4 THE DISTRICT EDUCATIONAL OFFICER,
KALPETTA, WAYANAD DISTRICT,, PIN - 673122
5 THE ASSISTANT EDUCATIONAL OFFICER
OFFICE OF THE ASSISTANT EDUCATIONAL OFFICER,
MANANTHAVADI, WAYANAD DISTRICT, PIN - 670645
2025:KER:35618
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WP(C) NO. 8930 OF 2025
6 THE MANAGER
A.U.P.SCHOOL, VANHODE, VANHODE.P.O, MANANTHAVADI SUB
DISTRICT, WAYANAD DISTRICT,, PIN - 670631
7 THE HEADMISTRESS
A.U.P.SCHOOL, VANHODE, VANHODE.P.O, MANANTHAVADI,
WAYANAD DISTRICT,, PIN - 670631
BY ADVS.
DIPU. R
BASIL MATHEW(K/74/2010)
DEVI KRIPA R.(K/000427/2001)
P.V.SARITHA VENUGOPAL(K/248/2003)
DHANYA BABU(K/1237/2006)
NEETHU SASI(K/001288/2016)
ANSU SARA MATHEW(K/859/2019)
OTHER PRESENT:
GP SRI. V. VENUGOPAL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.05.2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
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3
WP(C) NO. 8930 OF 2025
D.K.SINGH, J
----------------------------------------
W.P.(C) No.8930 of 2025
--------------------------------------------
Dated this the 23rd day of May, 2025
JUDGMENT
The present writ petition has been filed by the petitioner, who is
working as a Lower Grade Hindi Teacher at Vanhode A.U.P.School,
against the suspension order dated 03.03.2025, passed by the 6 th
respondent, the Manager of the school.
Since the fifteen day's suspension period is over and the order
of the Manager dated 03.03.2025 has been approved by the Assistant
Education Officer, the present writ petition is dismissed as having been
rendered infructuous.
Sd/-
D.K.SINGH
JUDGE
STB
2025:KER:35618
WP(C) NO. 8930 OF 2025
APPENDIX OF WP(C) 8930/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE APPOINTMENT ORDER DATED
01-06-2022 IN FORM NO.27 OF THE
PETITIONER.
Exhibit P2 TRUE COPY OF THE ORDER NO.D/28196/2022
DATED 17-10-2022 ISSUED BY THE 5TH
RESPONDENT OBTAINED BY THE PETITIONER
UNDER RTI ACT
Exhibit P3 TRUE COPY OF THE ORDER NO.B4/198828/2022
DATED 31-5-2023 ISSUED BY THE 4TH
RESPONDENT
Exhibit P4 TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 4TH RESPONDENT TO THE 5TH RESPONDENT
DATED 26-10-2023
Exhibit P5 TRUE COPY OF THE ORDER NO.D/28196/2022
DATED 22-11-2023 APPROVING THE APPOINTMENT
OF THE PETITIONER
Exhibit P6 TRUE COPY OF THE REPRESENTATION DATED 1-
12-2023 SUBMITTED BY THE PETITIONER
Exhibit P7 TRUE COPY OF THE REPRESENTATION DATED 11-
12-2023 SUBMITTED BY THE PETITIONER.
Exhibit P8 TRUE COPY OF THE COMMUNICATION DATED 30-
01-2024 ISSUED BY THE 5TH RESPONDENT TO
THE STATION HOUSE OFFICER.
Exhibit P9 TRUE COPY OF THE COMMUNICATION DATED 01-
02-2024 ISSUED BY THE 5TH RESPONDENT TO
THE 7TH RESPONDENT.
Exhibit P10 TRUE COPY OF THE REPLY SUBMITTED BY THE
PETITIONER DATED 14-2-2024.
Exhibit P11 TRUE COPY OF THE COMMUNICATION DATED 6-2-
2024 RECEIVED BY THE PETITIONER.
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WP(C) NO. 8930 OF 2025
Exhibit P12 TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 5TH RESPONDENT TO THE 7TH RESPONDENT
DATED 30-3-2024
Exhibit P13 TRUE COPY OF THE REPRESENTATION DATED 1-
07-2024 SUBMITTED TO THE RESPONDENTS 1 TO
5 THROUGH PROPER CHANNEL.
Exhibit P14 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER DATED 6-7-2024 BEFORE
THE 5TH RESPONDENT.
Exhibit P15 TRUE COPY OF THE COMMUNICATION DATED 5-9-
2024 ISSUED BY THE 5TH RESPONDENT TO THE
7TH RESPONDENT .
Exhibit P16 TRUE COPY OF THE COMMUNICATION ISSUED BY
THE 5TH RESPONDENT DATED 19-9-2024 .
Exhibit P17 TRUE COPY OF THE OF THE SHOW CAUSE NOTICE
DATED 30-12-2024 SERVED TO THE PETITIONER.
Exhibit P18 TRUE COPY OF THE REPLY DATED 13-1-2025
SUBMITTED BY THE PETITIONER BEFORE THE 4TH
RESPONDENT.
Exhibit P19 TRUE COPY OF THE SUSPENSION ORDER DATED 3-
3-2025 ISSUED TO THE PETITIONER.
Exhibit P20 PHOTOTOGRAPH OF THE POSTAL COVER SHOWING
ARTICLE RETURNED WITH 'REFUSED NOTE
