Kerala High Court
T.G.Krishnakumar vs Udayamperoor Grama Panchayath on 22 May, 2025
Author: Amit Rawal
Bench: Amit Rawal
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
THURSDAY, THE 22ND DAY OF MAY 2025 / 1ST JYAISHTA, 1947
WA NO. 2061 OF 2024
AGAINST THE ORDER DATED 28.10.2024 IN W.P.(C) NO.17277 OF
2024 OF HIGH COURT OF KERALA
APPELLANT(S)/WRIT PETITIONERS:
1 T.G.KRISHNAKUMAR,
AGED 56 YEARS,
S/O.LATE K.GOVINDANKUTTY NAIR, HOUSE NO.XIX/89,
THOPPIL HOUSE, MLA ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
2 D.KARTHYAYANI AMMA,
AGED 84 YEARS,
W/O.LATE K.GOVINDANKUTTY NAIR,HOUSE NO.XIX/88,
THOPPIL HOUSE, MLA ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
3 MURALIKRISHNAN R,
AGED 40 YEARS
S/O.LATE.RADAKRISHNAN,19/88A THAPASYA, MLA ROAD,
UDAYAMPEROOR, TRIPUNITHURA, PIN - 682307
4 T.N.BHADRA DEVI,
AGED 67 YEARS
W/O.SEETHARAM V.P, HOUSE NO.XIX/84,THOPPIL HOUSE,
MLA ROAD,UDAYAMPEROOR P.O.,ERNAKULAM DISTRICT,
PIN - 682307
5 RAJESH. P.K,
AGED 53 YEARS
S/O.LATE V P. KRISHNANKUTTY,
19/98 A. "SREEKRISHNA"UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
6 SARASWATHI ANANDAKRISHNA IYER,
AGED 73 YEARS
WA Nos.2061 & 2062 of 2024
-2-
2025:KER:35277
W/O.LATE ANANDAKRISHNA IYER,KRISHNA KRIPA,
MLA ROAD, UDAYAMPEROOR ,ERNAKULAM DISTRICT,
PIN - 682307
7 VENUGOPAL K.V,
AGED 61 YEARS
S/O.VELAYUDHAN, HOUSE NO.XIX/95A, SOWPARNIKA,
MLA ROAD, UDAYAMPEROOR, ERNAKULAM DISTRICT,
PIN - 682307
8 SANDEEP M SANTHOSH,
AGED 38 YEARS
S/O.LATE SANTHOSH MK, HOUSE NO; 19/98D,
SANVIKAM, MLA ROAD, UDAYAMPEROOR,
ERNAKULAM DISTRICT, PIN - 682307
9 U.K.PRAKASAN,
AGED 64 YEARS
S/O.KOCHU KUNJU P.K., HOUSE NO.XIX/95,
REVATHI, MLA ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
10 P.C.PRAKASH,
AGED 66 YEARS
S/O.LATE CHANDY,19/98/C PEKKAL, MLA ROAD,
UDAYAMPEROOR, PO, ERNAKULAM DISTRICT,
PIN - 682307
11 AMBROSE V.B,
AGED 71 YEARS
S/O.LATE BERNARD, VADAPADATH HOUSE, 19/98,
UDAYAMPEROOR, PO, ERNAKULAM DISTRICT,
PIN - 682307
BY ADVS.
JACOB P.ALEX
AMAL AMIR ALI
JOSEPH P.ALEX
MANU SANKAR P.
RESPONDENT(S)/RESPONDENTS:
1 UDAYAMPEROOR GRAMA PANCHAYATH,
WA Nos.2061 & 2062 of 2024
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2025:KER:35277
REPRESENTED BY ITS SECRETARY, NADAKKAVU,
UDAYAMPEROOR P.O., ERNAKULAM DISTRICT,
PIN - 682307
2 SECRETARY,
UDAYAMPEROOR GRAMA PANCHAYATH, NADAKKAVU,
UDAYAMPEROOR P.O., ERNAKULAM DISTRICT,
PIN - 682307
3 KERALA STATE POLLUTION CONTROL BOARD,
REPRESENTED BY ITS ENVIRONMENTAL ENGINEER,
DISTRICT OFFICE - 1, GANDHI NAGAR,
ERNAKULAM DISTRICT, PIN - 682020
4 MEDICAL OFFICER, UDAYAMPEROOR,
FAMILY HEALTH CENTER, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
5 EXECUTIVE OFFICER & DISTRICT OFFICER,
ERNAKULAM,
GROUND WATER DEPARTMENT (GOVT. OF
KERALA)DISTRICT OFFICE, REGIONAL DATA
PROCESSING CENTRE, KAKKANAD, ERNAKULAM,
PIN - 682030
6 STATION HOUSE OFFICER,
UDAYAMPEROOR POLICE STATION, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
7 NARANATH FOODS AND BEVERAGES - VIJAYA LEKSHMI
CATERING,
REPRESENTED BY ITS MANAGING PARTNER, N. MANOJ,
S/O NANDAKUMARAN P.P., AGED 35 YEARS, RESIDING
AT NARANATH HOUSE, MLA ROAD, UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
22.05.2025, ALONG WITH WA.2062/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WA Nos.2061 & 2062 of 2024
-4-
2025:KER:35277
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
THURSDAY, THE 22ND DAY OF MAY 2025 / 1ST JYAISHTA, 1947
WA NO. 2062 OF 2024
AGAINST THE ORDER DATED 28.10.2024 IN W.P.(C)
NO.16783 OF 2024 OF HIGH COURT OF KERALA
APPELLANT(S)/RESPONDENTS 4 TO 7:
1 T.G. KRISHNAKUMAR,
AGED 56 YEARS
S/O. LATE K.GOVINDANKUTTY NAIR,
HOUSE NO.XIX/89, THOPPIL HOUSE, MLA ROAD,
UDAYAMPEROOR P.O.,ERNAKULAM DISTRICT,
PIN - 682307
2 MURALIKRISHNAN R,
AGED 40 YEARS
S/O.LATE.RADAKRISHNAN,19/88A THAPASYA,
MLA ROAD, UDAYAMPEROOR, TRIPUNITHURA,
PIN - 682307
3 RAJESH. P.K.,
AGED 53 YEARS
S/O. LATE V P. KRISHNANKUTTY,
19/98 A. "SREEKRISHNA"UDAYAMPEROOR P.O.,
ERNAKULAM DISTRICT, PIN - 682307
4 SANDEEP M SANTHOSH,
AGED 38 YEARS
S/O LATE SANTHOSH M.K.,
HOUSE NO: 19/98, DSANVIKAM, MLA ROAD,
UDAYAMPEROOR, ERNAKULAM DISTRICT, PIN - 682307
WA Nos.2061 & 2062 of 2024
-5-
2025:KER:35277
BY ADVS.
JACOB P.ALEX
AMAL AMIR ALI
JOSEPH P.ALEX
MANU SANKAR P.
RESPONDENTS/WRIT PETITIONERS & RESPONDENTS 1 TO 3:
1 NARANATH FOODS AND BEVERAGES VIJAYA LEKSHMI
CATERING,
REPRESENTED BY ITS MANAGING PARTNER, N.MANOJ,
S/O. NANDAKUMARAN P.P., AGED 35 YEARS, RESIDING
AT NARANATH HOUSE, MLA ROAD, UDAYAMPEROOR PO,
ERNAKULAM DISTRICT, PIN - 682307
2 DISTRICT MEDICAL OFFICER (HEALTH) (IN CHARGE),
PRIMARY HEALTH CENTER, UDAYAMPEROOR, ERNAKULAM,
PIN - 682307
3 UDAYAMPEROOR GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY, UDAYAMPEROOR,
ERNAKULAM DISTRICT, PIN - 682307
4 THE SECRETARY,
UDAYAMPEROOR GRAMA PANCHAYAT, UDAYAMPEROOR,
ERNAKULAM DISTRICT, PIN - 682307
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
22.05.2025, ALONG WITH WA.2061/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
WA Nos.2061 & 2062 of 2024
-6-
2025:KER:35277
JUDGMENT
[WA Nos.2061/2024, 2062/2024]
AMIT RAWAL , J.
Learned Counsel for the petitioners submitted
that the matter has become infructuous. Accordingly,
these writ appeals are dismissed as infructuous.
Sd/-
AMIT RAWAL
JUDGE
Sd/-
MURALEE KRISHNA S.
JUDGE
vv
WA Nos.2061 & 2062 of 2024
2025:KER:35277
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF THE INTERIM ORDER DATED
30-04-2024 IN WPC NO. 16783 OF 2024
Annexure 2 TRUE COPY OF THE INTERIM ORDER DATED
22-07-2024 IN WPC NO. 16783 OF 2024
Annexure 3 TRUE COPY OF THE LETTER DATED 21-08-
2024 ISSUED BY THE 4TH RESPONDENT
HEREIN TO THE 1ST RESPONDENT HEREIN
ALONG WITH ITS ENGLISH TRANSLATION
Annexure 4 TRUE COPY OF THE MINUTES OF THE
MEETING DATED 02-08-2024 HELD BY THE
POLLUTION CONTROL BOARD ALONG WITH ITS
ENGLISH TRANSLATION
Annexure 5 TRUE COPY OF THE INTERIM ORDER DATED
29-08-2024 IN WPC NO. 16783 OF 2024
Annexure 6 TRUE COPY OF THE INTERIM ORDER DATED
17-10-2024 IN WPC NO. 16783 OF 2024
WA Nos.2061 & 2062 of 2024
2025:KER:35277
PETITIONER ANNEXURES
Annexure 1 TRUE COPY OF THE INTERIM ORDER DATED
10.05.2024 IN WPC NO. 17277 OF 2024
Annexure 2 TRUE COPY OF THE INTERIM ORDER DATED
30.04.2024 IN WPC NO.16783 OF 2024
Annexure 3 TRUE COPY OF THE INTERIM ORDER DATED
22-07-2024 IN WPC NO. 17277 OF 2024
Annexure 4 TRUE COPY OF THE LETTER DATED
30.05.2024 OF THE 2ND RESPONDENT ALONG
WITH ITS ENGLISH TRANSLATION
Annexure 5 TRUE COPY OF THE LETTER DATED 21-08-
2024 ISSUED BY THE 2ND RESPONDENT
HEREIN TO THE 7TH RESPONDENT HEREIN
ALONG WITH ITS ENGLISH TRANSLATION
Annexure 6 TRUE COPY OF THE MINUTES OF THE
MEETING DATED 02-08-2024 HELD BY THE
3RD RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION
Annexure 7 TRUE COPY OF THE INTERIM ORDER DATED
29-08-2024 IN WPC NO. 17277 OF 2024
Annexure 8 TRUE COPY OF THE ORDER DATED
27.09.2024 ISSUED BY THE 2ND
RESPONDENT HEREIN ALONG WITH ITS
ENGLISH TRANSLATION
Annexure 9 TRUE COPY OF THE INTERIM ORDER DATED
17-10-2024 IN WPC NO. 17277 OF 2024
Annexure 10 TRUE COPY OF THE ORDER DATED
19.10.2024 ISSUED BY THE 2ND
RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION
