Citation : 2025 Latest Caselaw 5585 Ker
Judgement Date : 27 March, 2025
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 27TH DAY OF MARCH 2025 / 6TH CHAITHRA, 1947
WP(C) NO. 21460 OF 2019
PETITIONER/S:
SANJAYA PANICKER
AGED 38 YEARS
S/O. GOPINADHA PANICKER, MAVINTE THEKKETHIL VEEDU,
AYIKUNNAM, SASTHAMKOTTA VILLAGE, SASTHAMKOTTA P.O.,
KUNNATHOOR THALUK, KOLLAM DISTRICT, PIN - 690 521.
BY ADV K.V.ANIL KUMAR
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
MINISTRY OF PETROLEUM AFFAIRS, NEW DELHI,
PIN - 110 002.
2 THE HINDUSTAN PETROLEUM CORPORATION LTD.,
REGIONAL OFFICE, ERNAKULAM NORTH P.O., PIN - 682 018.
3 THE CHIEF REGIONAL MANAGER,
HINDUSTAN PETROLEUM CORPORATION LTD., REGIONAL OFFICE,
ERNAKULAM NORTH P.O., PIN - 682 018.
4 THE AREA MARKETING MANAGER,
HINDUSTAN PETROLEUM CORPORATION LTD., COCHIN RETAIL
REGIONAL OFFICE, ERNAKULAM, PIN - 682 018.
5 NIKHIL. S., AGED 27 YEARS
S/O. SUDHAKARA PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR THALUK, KOLLAM
DISTRICT, NOW RESIDING AT NEERAJAM HOUSE, KONNAMON
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WP(C) NO. 21460 OF 2019 & CONN.
2
MURI, ADOOR VILLAGE, ADOOR P.O., PATHANAMTHITTA
DISTRICT, PIN - 691 523.
6 SUDHAKARA PILLAI, AGED 63 YEARS,
S/O. SIVARAMA PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR THALUK, KOLLAM
DISTRICT, NOW RESIDING AT NEERAJAM HOUSE, KONNAMON
MURI, ADOOR VILLAGE, ADOOR P.O., PATHANAMTHITTA
DISTRICT, PIN - 691 523.
BY ADVS.
SRI.S.VAIDYANATHAN, CGC
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.V.SURESH
SRI.K.JOHN MATHAI
SRI.G.SUDHEER
SRI.P.G.SUDHEESH
SRI.R.HARIKRISHNAN (H-308)
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SRI.P.VIJAYAKUMAR, CGC,
SRI.DHEERAJ A.S., GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2025, ALONG WITH WP(C).8286/2022, 15234/2022 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 27TH DAY OF MARCH 2025 / 6TH CHAITHRA, 1947
WP(C) NO. 8286 OF 2022
PETITIONER/S:
JYOTHISH KUMAR K
AGED 48 YEARS
S/O K.G KRISHNAN KUTTY NAIR, MADASSERIL, KAROOR,
PURAKKAD, AMBALAPUZHA, ALAPPUZHA, KERALA, PIN - 688561
BY ADVS.
VARGHESE K.PAUL
SMT.SNEHA DIVAKARAN P.
PETER KURIAN
KASHMEERA ASHRAF
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF
PETROLEUM AFFAIRS, NEW DELHI
PIN - 110002
2 STATE OF KERALA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT,
DEPARTMENT OF CIVIL SUPPLIES, SECRETARIAT,
THIRUVANANTHAPURAM,, PIN - 695001
3 THE ADDITIONAL DISTRICT MAGISTRATE / DISTRICT
COLLECTOR.
CIVIL STATION, KOLLAM., PIN - 691013
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WP(C) NO. 21460 OF 2019 & CONN.
4
4 TAHASILDAR
KUNNATHUR TALUK, SASTHAMCOTTA, KOLLAM,
PIN - 690520
5 HINDUSTAN PETROLEUM CORPORATION LIMITED
TATAPURAM, ERNAKULAM NORTH P.O, KOCHI., PIN - 682018
6 THE CHIEF REGIONAL MANAGER
HINDUSTAN PETROLEUM CORPORATION LIMITED, TATAPURAM,
ERNAKULAM NORTH P.O, KOCHI., PIN - 682018
7 THE AREA MARKETING MANAGER
HINDUSTAN PETROLEUM CORPORATION LIMITED,
COCHIN RETAIL REGIONAL OFFICE, ERNAKULAM, PIN - 682018
8 NIKIL
AGED 30 YEARS
NEERANJANAM, KULANGARA LINE, KONNAMANKARA, ADOOR P.O,
PATHANAMTHITTA., PIN - 691523
9 SUDHAKARAN PILLAI
AGED 66 YEARS
S/O SIVARAMAN PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KOLLAM, NOW RESIDING
NEERANJANAM, KULANGARA LINE, KONNAMANKARA, ADOOR P.O,
PATHANAMTHITTA, PIN - 691523
0 SANJAY PANICKER. G
AGED 41 YEARS
S/O LATE GOPINATHA PANIKER, MAVINTETHEKKATHIL HOUSE,
AYIKUNNAM, SASTHAMCOTTA P.O, KOLLAM DISTRICT., PIN -
690522
11 NIJA KEVIN KOSHY
AGED 28 YEARS, KUTTIYIL HOUSE,
D/O JACOB VARGHESE, THEKKEMURI, CHITTUMALA, EAST
KALLADA P.O, KOLLAM DISTRICT., PIN - 691502
BY ADVS.
GOVERNMENT PLEADER
M.GOPIKRISHNAN NAMBIAR
K.JOHN MATHAI
JOSON MANAVALAN
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WP(C) NO. 21460 OF 2019 & CONN.
5
KURYAN THOMAS
PAULOSE C. ABRAHAM
RAJA KANNAN
SRI.VIJAYAKUMAR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2025, ALONG WITH WP(C).21460/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
6
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 27TH DAY OF MARCH 2025 / 6TH CHAITHRA, 1947
WP(C) NO. 15234 OF 2022
PETITIONER/S:
JYOTHISH KUMAR K,
AGED 48 YEARS
S/O K.G KRISHNAN KUTTY NAIR, MADASSERIL, KAROOR,
PURAKKAD, ALAPPUZHA, AMBALAPUZHA, KERALA, PIN - 688561
BY ADVS.
P.MARTIN JOSE
P.PRIJITH
THOMAS P.KURUVILLA
R.GITHESH
AJAY BEN JOSE
MANJUNATH MENON
SACHIN JACOB AMBAT
ANNA LINDA V.J
HARIKRISHNAN S.
S.SREEKUMAR (SR.)
RESPONDENT/S:
1 UNION OF INDIA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT, MINISTRY OF
PETROLEUM AFFAIRS, NEW DELHI,, PIN - 110002
2 STATE OF KERALA,
REPRESENTED BY SECRETARY TO THE GOVERNMENT DEPARTMENT
OF CIVIL SUPPLIES, SECRETARIAT, THIRUVANANTHAPURAM,,
PIN - 695001
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WP(C) NO. 21460 OF 2019 & CONN.
7
3 THE ADDITIONAL DISTRICT MAGISTRATE,
CIVIL STATION, KOLLAM,, PIN - 690520
4 TAHSILDAR,
KUNNATHUR TALUK, SASTHAMKOTTA, KOLLAM,, PIN - 690520
5 HINDUSTAN PETROLEUM CORPORATION LIMITED,
TATAPURAM, ERNAKULAM NORTH P.O., KOCHI, PIN - 682018
6 THE CHIEF REGIONAL MANAGER,
HINDUSTAN PETROLEUM CORPORATION LIMITED, THTAPURM,
ERNAKULAM NORTH P.O., KOCHI, PIN - 682018
7 THE AREA MARKETING MANAGER,
HINDUSTAN PETROLEUM CORPORATION LTD., COCHIN RETAIL
REGIONAL OFFICE, ERNAKULAM, PIN - 682018
8 NIKHIL,
AGED 30 YEARS
S/O SUDHAKARA PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILAGE, KOLLAM, NOW RESIDING AT
NEERANJANAM KULANGARA LINE, KONNAMANKARA, ADOOR P.O,
PATHANAMTHITTA,, PIN - 691523
9 SUDHAKARAN PILLAI,
AGED 66 YEARS
S/O SIVARAMA PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KOLLAM, MOW RESIDING AT
NEERANJANAM, KULANGARA LINE, KONNAMANKARA, ADOOR P.O,
PATHANAMTHITTA,, PIN - 691523
0 SANJAY PANICKER.G,
AGED 41 YEARS
S/O LATE SRI. GOPINATHA PANICKER, MAVINTETHEKKATHIL
HOUSE, AYIKUNNAM, SASTHAMCOTTA P.O., KOLLAM DISTRICT,,
PIN - 690522
11 NIJA KEVIN KOSHY,
AGED 28 YEARS
KUTTIYIL HOUSE, D/O JACOB VARGHESE, THEKKEMURI,
CHITTUMALA, EAST KALLADA P.O., KOLLAM,, PIN - 691502
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WP(C) NO. 21460 OF 2019 & CONN.
8
BY ADVS.
M.GOPIKRISHNAN NAMBIAR
MANSOOR.B.H.
K.R.VINOD
K.JOHN MATHAI
JOSON MANAVALAN
KURYAN THOMAS
PAULOSE C. ABRAHAM
RAJA KANNAN
M.S.LETHA
SAKEENA BEEGUM
SRI.P VIJAYAKUMAR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2025, ALONG WITH WP(C).21460/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
9
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 27TH DAY OF MARCH 2025 / 6TH CHAITHRA, 1947
WP(C) NO. 17950 OF 2019
PETITIONER/S:
MURALEEDHARAN PILLAI
AGED 71 YEARS
S/O.KUTTAN PILLAI, MURALI BHAVANAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR THALUK, KOLLAM
DISTRICT PIN-690520
BY ADV P.V.DILEEP
RESPONDENT/S:
1 UNION OF INDIA
REPRESENTED BY THE SECRETARY TO THE GOVERNMENT MINISTRY
OF PETROLEUM AFFAIRS, NEW DELHI PIN-110002
2 STATE OF KERALA REPRESENTED BY
THE SECRETARY TO THE GOVERNMENT DEPARTMENT OF CIVIL
SUPPLIES, SECRETARIAT, THIRUVANANTHAPURAM PIN-695001
3 THE DISTRICT COLLECTOR,
KOLLAM PIN-659645
4 THE CHIEF REGIONAL MANAGER,
HINDUSTAN PETROLEUM CORPORATION LTD., REGIONAL OFFICE,
ERNAKULAM NORTH.P.O, PIN-682018
5 THE AREA MARKETING MANAGER
HINDUSTAN PETROLEUM CORPORATION LTD, COCHIN RETAIL
REGIONAL OFFICE, ERNAKULAM, PIN-682018
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WP(C) NO. 21460 OF 2019 & CONN.
10
6 SUDHAKARAN PILLAI
AGED 63 YEARS
S/O.SIVARAMA PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTA VILLAGE, KUNNATHOOR THALUK, KOLLAM
DISTRICT, NOW RESIDING AT NEERAJAM HOUSE, KONNAMON KARA
MURI, ADOOR VILLAGE, ADOOR.P.O. PATHANAMTHITTA DISTRICT
PIN-691523
7 NIKHIL.S.
AGED 27 YEARS
S/O.SUDHAKARAN PILLAI, AMBIKALAYAM, MUTHUPILAKKAD EAST
MURI, SASTHAMCOTTA VILLAGE, KUNNATHOOR THALUK, KOLLAM
DISTRICT, NOW RESIDING AT NEERAJAM HOUSE, KONNAMON KARA
MURI, ADOOR VILLAGE, ADOOR.P.O, PATHANAMTHITTA
DISTRICT, PIN-691523.
BY ADVS.
SRI.M.GOPIKRISHNAN NAMBIAR
SRI.K.JOHN MATHAI
SRI.JOSON MANAVALAN
SRI.KURYAN THOMAS
SRI.PAULOSE C. ABRAHAM
SRI.p.VIJAYAKUMAR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2025, ALONG WITH WP(C).21460/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
11
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
THURSDAY, THE 27TH DAY OF MARCH 2025 / 6TH CHAITHRA, 1947
WP(C) NO. 30043 OF 2023
PETITIONER/S:
SREEJU SIVAN,
AGED 31 YEARS
S/O SIVAN, VAZHAYIL THEKKATHIL HOUSE, AAYIKUNNAM,
SASTHAMCOTTA P.O, KOLLAM -, PIN - 690521
BY ADV ANEESH JAMES
RESPONDENT/S:
1 SASTHAMCOTTA GRAMA PANCHAYAT,
REPRESENTED BY ITS SECRETARY, SASTHAMCOTTA P.O., KOLLAM
- 690 521Z Z, PIN - 690521
2 THE SECRETARY,
SASTHAMCOTTA GRAMA PANCHAYAT, SASTHAMCOTTA P.O.,
KOLLAM -, PIN - 690521
3 SASTHAMCOTTA GRAMA PANCHAYAT COMMITTEE,
REPRESENTED BY ITS PRESIDENT, SASATHAMCOTTA P.O, KOLLAM
-, PIN - 690521
4 NIKHIL,
S/O SUDHAKARAN PILLAI, AMBIKALAYAM, MUTHUPILAKKAD, EAST
MURI, SASTHAMCOTTA P.O, KOLLAM -, PIN - 690521
5 MURALEEDHARAN PILLAI, AGED 75 YEARS
S/O KUTTAN PILLAI, MURALI BHAVANAM, MUTHUPILAKKAD EAST,
PERUVAZHY P.O, SASTHAMCOTTA, KOLLAM, PIN - 690520
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WP(C) NO. 21460 OF 2019 & CONN.
12
6 THE TALUK SURVEYOR,
KUNNATHUR TALUK, KUNNATHUR,, PIN - 690540
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
27.03.2025, ALONG WITH WP(C).21460/2019 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:26452
WP(C) NO. 21460 OF 2019 & CONN.
13
MOHAMMED NIAS C. P. , J.
......................................................................................
W. P. (C) Nos.21460 of 2019, 8286 of 2022, 15234 of 2022,
17950 of 2019, 30043 of 2023
......................................................................................
Dated this the 27th day of March, 2025
JUDGMENT
W.P.(C) No.21460 of 2019 is filed seeking a direction to the 3rd
respondent, the Chief Regional Manager, Hindustan Petroleum Corporation Ltd.
not to issue a Letter of Intent to the 5 th respondent to start a petrol/diesel retail
outlet.
2. W.P.(C) No.15234 of 2022 is filed challenging the NOC granted to the
5th respondent in W.P.(C) No.21460 of 2019, who is the 8 th respondent in W.P.(C)
No.15234 of 2022.
3. W.P.(C) No. 17950 of 2019 is also against the commissioning of the
outlet by the 5th respondent in W.P.(C) No.21460 of 2019, who is the 7 th
respondent in W.P.(C) No. 17950 of 2019.
4. W.P.(C) No. 8286 of 2022 is filed challenging the Letter of Intent
granted to the 8th respondent.
5. W.P.(C) No. 30043 of 2023 is filed challenging that part of the order
in Appeal No.52 of 2023, passed by the Tribunal for Local Self Government 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
Institutions, Thiruvananthapuram as regards the issuance of the licence by the
Panchayat regarding the running of the outlet by the 4th respondent therein.
6. No interim orders were passed in any of the writ petitions. This
Court recorded the submission made on behalf of the respondent, Oil Company,
that the outlet concerned has already been sanctioned and has commenced
functioning from October 2023. The petitioners do not dispute this.
In view of the above, I am not inclined to consider the challenge to the
permissions granted for running the petrol pump at this distance of time.
Without prejudice to the petitioners' right to approach the authorities in case
there are any statutory violations in running the petrol pump, these Writ
Petitions are closed.
SD/-
MOHAMMED NIAS C.P., JUDGE
JJ 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
APPENDIX OF WP(C) 8286/2022
PETITIONER EXHIBITS
Exhibit P1 THE TRUE COPY OF THE BROCHURE, PUBLISHED BY THE 5TH RESPONDENT ON THEIR WEBSITE WWW.PETROLPUMPDEALERCHAYAN.IN, FOR THE SELECTION OF DEALERS FOR REGULAR AND RURAL RETAIL OUTLETS.
Exhibit P2 THE TRUE COPY OF THE APPLICATION DATED 20/12/2018, SUBMITTED BY THE PETITIONER ALONG WITH THE FEES RECEIPT.
Exhibit P3 THE TRUE COPY OF THE LIST OF THE SELECTED CANDIDATE FOR THE RETAIL OUTLET DEALERSHIP IN KOLLAM DISTRICT, KERALA (CINEMA PARAMBU, PUTHUR ROAD/BHARANIKAVU-KOTTARAKKARA PWD ROAD) PUBLISHED BY THE 5TH RESPONDENT.
Exhibit P3(a) THE TRUE COPY OF THE LETTER OF INTENT (LOI) DATED 02/11/2019, ISSUED BY 6TH RESPONDENT.
Exhibit P4 THE TRUE COPY OF THE COMMON JUDGMENT DATED 31/01/2014 IN O.S.NO.34/2010 & 179/2007 OF MUNSIFF'S COURT, SASTHAMCOTTA.
Exhibit P5 THE TRUE COPY OF THE COMMON JUDGMENT DATED 6/12/2017, IN A.S NO.20/2014 & A.S. NO.21/2014 OF THE SUBORDINATE JUDGES COURT KARUNAGAPALLY.
Exhibit P6 THE TRUE COPY OF THE REPORT DATED 06/05/2021, SUBMITTED BY THE 4TH RESPONDENT TO THE 3RD RESPONDENT.
Exhibit P7 THE TRUE COPY OF THE LETTER NO.
CRRO/004/RET/COMP, DATED 10/10/2019 ISSUED BY 6TH RESPONDENT 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
APPENDIX OF WP(C) 15234/2022
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE BROCHURE PUBLISHED BY 5TH RESPONDENT FOR THE SELECTION OF DEALERS FOR REGULAR AND RURAL RETAIL OUTLETS DATED 24-11-
Exhibit P2 TRUE COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER
Exhibit P3 TRUE COPY OF THE LIST OF APPLICANTS WHO HAS BEEN SELECTED IN PURSUANCE OF EXHIBIT P1 AND PUBLISHED BY THE 5TH RESPONDENT
Exhibit P4 TRUE COPY OF RESPONDENT NO. 5 ISSUED LETTER OF INTENT DATED 02-11-2019 TO RESPONDENT NO.3,
Exhibit P5 TRUE COPY OF LETTER DATED 7-11-2019
Exhibit P6 TRUE COPY OF THE FIELD MAP OF RE.SY NO 68/4
Exhibit P7 TRUE COPY OF THE FIELD MAP OF RE.SY NO 69/9
Exhibit P8 TRUE COPY OF THE COMMON JUDGMENT DATED 31-01- 2014 IN O.S NO. 179 OF 2007 AND O.S NO. 34 OF 2010 OF THE MUNSIFF-MAGISTRATE COURT, SHASTHAMKOTTA
Exhibit P9 TRUE COPY OF THE DECREE IN O.S NO. 34 OF 2010 DATED 31-01-2014 OF THE MUNSIFF-MAGISTRATE COURT, SHASTHAMKOTTA
Exhibit P10 TRUE COPY OF COMMON JUDGMENT IN APPEALS AS A.S NO. 20 OF 2014 AND A.S NO. 21 OF 2014 ,DATED 06-12-2017, OF THE SUB COURT KARUNAGAPALLY
Exhibit P11 TRUE COPY OF REPORT DATED 06-05-2021 SUBMITTED 4TH RESPONDENT TAHSILDAR 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
Exhibit P12 TRUE COPY OF NOC DATED 22-04-2022 ISSUED BY THE 3RD RESPONDENT UNDER R.144 OF PETROLEUM RULES,2002
Exhibit P13 TRUE COPY OF APPLICATION DATED 31-08-2022 SUBMITTED BY SRI.SREEJU SIVAN UNDER THE RIGHT TO INFORMATION ACT TO FURNISH DETAILS WITH REGARD TO THE L.C. CASE NO.6 OF 2018 INITIATED AGAINST RESPONDENT NO.9.
Exhibit P14 TRUE COPY OF REPLY DATED 13-09-2022 TO EXHIBIT.P13.
2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
APPENDIX OF WP(C) 17950/2019
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF NOTICE SHOWING SELECTION FOR APPOINTMENT OF 7TH RESPONDENT FOR RETAIL OUTLET DEALERSHIP 4TH AND 5TH RESPONDENTS HINDUSTAN PETROLEUM CORPORATION LIMITED
EXHIBIT P2 THE TRUE COPY OF COMMON JUDGMENT IN O.S.NO.179/2007 AND OS.NO.34/2010 OF THE MUNSIFF'S COURT SASTHAMCOTTA
EXHIBIT P3 THE TRUE COPY OF COMMON JUDGMENT IN A.S.NO.20/2014 AND A.S.NO.21/2014 OF THE SUBORDINATE JUDGES COURT KARUNGAPPALLY
EXHIBIT P4 THE TRUE COPY OF PLAINT IN O.S.NO.32/2019 DATED 18.02.2019 PENDING BEFORE THE MUNSIFF COURT SASTHAMCOTTA
EXHIBIT P4 COUNTER AFFIDAVIT FILE DBY THE 4TH RESPONDENT IN O.S.NO.32/2019 NOW PENDING BEFORE THE MUNSIFF'C COURT SASTHAMCOTTA
EXHIBIT P5 THE COPY OF RELEVANT PAGE OF BTR, THANDAPER EXTRACT SHOWING THE ISSUING OF LOCATION SKETCH AND POSSESSION CERTIFICATE OF PROPERTY OFFERED FOR OPENING A RETAIL OUTLETS DEALERSHIP.
EXHIBIT P5 THE TRUE COPY OF THE LETTER ISSUED BY THE VILLAGE OFFICER CONCERN SHOWING THAT THE PROPERTIES ARE STILL UNDER DISPUTE AND THERE IS A PUBLIC PATH WAY.
EXHIBIT P6 THE TRUE COPY OF REPRESENTATION DATED BEFORE THE 5TH RESPONDENT AND RECEIPT SHOWING THE PAYMENT OF FEES AND ITS RECEIPT BY THE 4TH RESPONDENT 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
APPENDIX OF WP(C) 30043/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF DECISION REGISTER OF THE 3RD RESPONDENT DATED 21-01-2023
Exhibit P2 TRUE COPY OF QUERY DATED 31-08-2022 UNDER THE RIGHT TO INFORMATION ACT SUBMITTED BY THE PETITIONER BEFORE THE OFFICE OF TAHASILDAR, KUNNATHUR TALUK
Exhibit P3 TRUE COPY OF REPLY TO EXHIBIT.P2 DATED 13-09-
Exhibit P4 TRUE COPY OF COMMON JUDGEMENT DATED 31-01- 2014 IN O.S.NO.179 OF 2007 OF MUNSIFF'S COURT, SASTHAMCOTTA
Exhibit P5 TRUE COPY OF DECREE IN O.S.NO.34 OF 2010 OF MUNSIFF'S COURT, SASTHAMCOTTA DATED 31-01-
Exhibit P6 TRUE COPY OF COMMON JUDGEMENT DATED 06-12- 2017 IN A.S.NO.20 OF 2014 AND A.S.NO.21 OF 2014 OF THE SUB COURT, KARUNAGAPPALLY
Exhibit P7 TRUE COPY OF COMPLAINT DATED 11-01-2023 PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT
Exhibit P8 TRUE COPY OF APPEAL NO.52 OF 2023 BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM FILED BY THE PETITIONER
Exhibit P9 TRUE COPY OF JUDGEMENT DATED 07-03-2023 IN W.P(C).NO.5535 OF 2023 OF THIS HON'BLE COURT
Exhibit P10 TRUE COPY OF COUNTER AFFIDAVIT (EXCLUDING DOCUMENTS) FILED BY RESPONDENT NO.2 IN APPEAL NO.52 OF 2023 BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
THIRUVANANTHAPURAM
Exhibit P11 TRUE COPY OF COUNTER AFFIDAVIT (EXCLUDING DOCUMENTS) FILED BY RESPONDENT NO.4 IN APPEAL NO.52 OF 2023 BEFORE THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM
Exhibit P12 TRUE COPY OF REPLY DATED 02-05-2023,OF THE TALUK OFFICE, KUNNATHUR
Exhibit P13 TRUE COPY OF ORDER DATED 01-07-2023 IN APPEAL NO.52 OF 2023 OF THE LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM
Exhibit P14 TRUE COPY OF THE NOTICE NO.
400278/LLAP01/GPO/2023/6068/(1) DATED 05-09- 2023 ISSUED BY THE 2ND RESPONDENT
Exhibit P15 TRUE COPY OF THE REPLY DATED 11-09-2023 ALONG WITH COPY OF MEDICAL CERTIFICATE, SUBMITTED BY THE PETITIONER 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
APPENDIX OF WP(C) 21460/2019
PETITIONER EXHIBITS
EXHIBIT P1 A TRUE COPY OF THE BROCHURE FOR SELECTION OF DEALERS FOR RETAIL OUTLETS ISSUED BY THE 2ND RESPONDENT DATED 24.11.2018.
EXHIBIT P2 THE TRUE COPY OF THE APPLICATION BEFORE THE 2ND RESPONDENT FOR RETAIL OUTLET DEALERSHIP DATED 13.12.2018.
EXHIBIT P3 THE TRUE COPY OF NOTICE SHOWING SELECTION FOR APPOINTMENT OF 6TH RESPONDENT FOR RETAIL OUTLET DEALERSHIP IN THE STATE OF KERALA BY HINDUSTAN PETROLEUM CORPORATION LIMITED DATED 25.11.2018.
EXHIBIT P4 THE TRUE COPY OF COMMON JUDGMENT IN A.S.NO.20/2014 AND A.A.NO.21/2014 OF THE SUBORDINATE JUDGES COURT, KARUNAGAPPALLY.
EXHIBIT P5 THE COPIES OF BTR, THANDAPER EXTRACT SHOWING THE ISSUING OF LOCATION SKETCH AND POSSESSION CERTIFICATE OF PROPERTY OFFERED FOR OPENING A RETAIL OUTLET DEALERSHIP IN RE-SURVEY NO.68/4, BLOCK NO.15 OF SASTHAMKOTTA VILLAGE.
EXHIBIT P6 THE TRUE COPY OF THE LETTER ISSUED BY THE VILLAGE OFFICER SASTHAMCOTTA SHOWING THAT THE PROPERTIES ARE STILL UNDER DISPUTE AND THERE IS A PUBLIC PATH WAY.
EXHIBIT P7 THE TRUE COPY OF THE REPRESENTATION DATED 15.02.2019 BEFORE THE 3RD RESPONDENT GIVEN BY PETITIONER.
EXHIBIT P8 A TRUE COPY OF THE LETTER DATED 10.10.2019 OF THE 2ND RESPONDENT 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
RESPONDENT EXHIBITS
Exhibit R8 A TRUE COPY OF THE LEASE AGREEMENT DATED 17/1/2022
Exhibit R8 B COPY OF THE ORDER DATED 20/9/2021 BEARING NO.DCKLM/12074/2019/M7 ISSUED BY THE ADDITIONAL DISTRICT MAGISTRATE, KOLLAM
Exhibit R8 C COPY OF THE JUDGMENT DATED 22/12/2021 IN WPC
Exhibit R8 D COPY OF THE REPORT DATED 6/5/2021 BEARING NO.D2-10037/2019 SUBMITTED BY THE FOURTH RESPONDENT TO DISTRICT COLLECTOR, KOLLAM.
Exhibit R8 E COPY OF THE JUDGMENT DATED 8/2/2022 IN WPC NO.2721/2022 OF THIS HON'BLE COURT
Exhibit R8 F COPY OF THE NOTICE DATED 15/2/2022 ISSUED BY THE 3RD RESPONDENT.
Exhibit R8 G COPY OF THE JUDGMENT DATED 16/6/2022 IN WPC NO.11670/2022 OF THIS HON'BLE COURT
Exhibit R8 H PHOTOGRAPHS OFF WORKSITE
Exhibit R8 I COPY OF THE COMMUNICATION DATED 25/4/2022 BEARING NO.10492/21 ISSUED BY THE SECRETARY, SHASTHAMCOTTA GRAMA PANCHAYATH
Exhibit R8 J TRUE COPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICER, SHASTHAMCOTTA BEARING NO.633/22 DATED SUBMITTED DATED 25/4/2022
Exhibit R8K TRUE COPY OF THE REPORT SUBMITTED BY THE VILLAGE OFFICER, SHASTHAMCOTTA BEARING NO.480/22 DATED SUBMITTED DATED 25/4/2022
Exhibit R5A A COPY OF THE JUDGMENT DATED 8.2.2022 IN WPC NO.2721 OF 2022 2025:KER:26452 WP(C) NO. 21460 OF 2019 & CONN.
Exhibit R5B A COPY OF THE JUDGMENT DATED 21.12.2021 IN WPC NO.23431 OF 2021
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