K.P.Babu vs State Of Kerala
2025 Latest Caselaw 5277 Ker

Kerala High Court

K.P.Babu vs State Of Kerala on 18 March, 2025

                                                           2025:KER:22827
W.P.(C). No.376 of 2022         :1:



                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                 THE HONOURABLE MR.JUSTICE VIJU ABRAHAM

    TUESDAY, THE 18TH DAY OF MARCH 2025 / 27TH PHALGUNA, 1946

                          WP(C) NO. 376 OF 2022

PETITIONERS:

      1        K.P.BABU,
               AGED 58 YEARS
               TOKEN NO. 238, S/O. POULOSE,, ENGINEER (RTD), STEEL
               AND INDUSTRIAL FORGINGS LIMITED, ATHANI P.O.,
               THRISSUR-680581, RESIDING AT KAVUNGAL HOUSE,
               KONCHERRY ROAD, M.G. KAVU P.O., THRISSUR-680581.

      2        P.J. VARGHESE,
               AGED 58 YEARS
               TOKEN NO.298, S/O. JOSEPH, ENGINEER (RTD), STEEL
               AND INDUSTRIAL FORGINGS LIMITED, ATHANI P.O.,
               THRISSUR-680581, RESIDING AT PALAYOOR HOUSE, UDAYA
               GREEN PARK, KURICHIKKARA P.O., THRISSUR-680028.


               BY ADVS.
               krishnalal s
               M.R.JAYAPRASAD(K/1084/1994)
               ASHOK K.V.(K/000316/2024)



RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY ADDITIONAL CHIEF SECRETARY TO
               GOVERNMENT, DEPARTMENT OF INDUSTRIES, GOVERNMENT
               SECRETARIAT, THIRUVANANTHAPURAM-695001.
                                                         2025:KER:22827
W.P.(C). No.376 of 2022            :2:



      2        BOARD OF DIRECTORS,
               REPRESENTED BY THE SECRETARY, STEEL AND INDUSTRIAL
               FORGINGS LIMITED, ATHANI P.O., THRISSUR-680581.

      3        MANAGING DIRECTOR,
               STEEL AND INDUSTRIAL FORGINGS LIMITED, ATHANI P.O.,
               THRISSUR-680581.


               BY ADVS.
               SAJI VARGHESE T.G
               MARIAM MATHAI



       THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
18.03.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                         2025:KER:22827
W.P.(C). No.376 of 2022        :3:




                           VIJU ABRAHAM, J.
          --    -- -- -- -- -- -- -- -- -- -- -- --
                        W.P.(C) No.376 of 2022
          --    -- -- -- -- -- -- -- -- -- -- -- --
                  Dated this the 18th day of March, 2025

                             JUDGMENT

The learned counsel for the petitioners submits that they are

not pressing the writ petition. Accordingly, the writ petition is

dismissed as not pressed.

Sd/-

VIJU ABRAHAM JUDGE sm/