Kerala High Court
Sree Vidyadhiraja Charitable Society vs Rani Krishna K B on 12 March, 2025
Author: A. Muhamed Mustaque
Bench: A.Muhamed Mustaque
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 12TH DAY OF MARCH 2025 / 21ST PHALGUNA, 1946
RP NO. 1095 OF 2023
AGAINST THE JUDGMENT DATED 03.08.2022 IN WA NO.804 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/3RD PARTY:
SREE VIDYADHIRAJA CHARITABLE SOCIETY, HAVING
REGISTERED OFFICE AT VENDAR P O, HAVING
REGISTRATION NO. Q558/1983, REGISTERED WITH THE
DISTRICT REGISTRAR, KOLLAM, REPRESENTED BY ITS
PRESENT SECRETARY PADMAGIREESH, AGED 50 YEARS, S/O
P RAMACHANDRAN NAIR, RESIDING IN THE ADDRESS
KRISHNANJANAM, KUNNICODE P O, KOLLAM DISTRICT, PIN
- 691 508
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS/APPELLANT AND RESPONDENTS 1 TO 9, RESPONDENT,
PETITIONERS AND RESPONDENTS 1 TO 5,7 AND 8:
1 RANI KRISHNA K B, AGED 44 YEARS, W/O PADMAGIREESH,
RESIDING AT KRISHNANJANAM, KUNNICODE P O, KOLLAM
DISTRICT, PIN - 691 508
2 GOUTHAM KRISHNA, AGED 23 YEARS, S/O LATE K B
RADHAKRISHNAN, RESIDING IN THE ADDRESS KRISHNA
VILASAM BUNGALOW, VENDAR P O, KOTTARAKKARA, KOLLAM
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
2
DISTRICT, PIN - 691 507
3 DR. M R BINDHU, W/O LATE K B RADHAKRISHNAN,
RESIDING AT KRISHNA VILASAM BUNGALOW, VENDAR P O,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 507
4 STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
SECRETARY, GENERAL EDUCATION DEPARTMENT(F),
GOVERNMENT SECRETARIAT, ANNEXURE-II,
THIRUVANANTHAPURAM P O, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 001
5 THE DIRECTOR OF GENERAL EDUCATION DEPARTMENT
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION
DEPARTMENT, JAGATHY, THYCAUD, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 014
6 THE ADDITIONAL DIRECTOR OF GENERAL EDUCATION
OFFICE OF THE ADDITIONAL DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 014
7 THE DEPUTY DIRECTOR OF EDUCATION , GOVT. B H S S
CAMPUS, THEVALLY, KOLLAM DISTRICT, PIN - 691 009
8 DISTRICT EDUCATIONAL OFFICER, NEAR KOTTARAKKARA
POLICE STATION, KOTTARAKKARA P O, KOLLAM DISTRICT,
PIN - 691 506
9 LAKSHMI KRISHA K B, AGED 35 YEARS, W/O DR. A R
SMITH KUMAR, RESIDING IN THE ADDRESS AREEKKAL
KARAYIL, PUTHAN VEEDU, VILANGARA, NELLIKKUNNAM P
O, KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 520
0 DR. A R SMITH KUMAR, AGED 41 YEARS, S/O P
RAMAKRISHNA PILLAI, RESIDING IN THE ADDRESS
AREEKKAL KARAYIL, PUTHAN VEEDU, VILANGARA,
NELLIKKUNNAM P O, KOTTARAKKARA, KOLLAM DISTRICT,
PIN - 691 520
BY ADVS.
GEORGE ABRAHAM
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
3
ASHIK K. MOHAMED ALI
VISHNU V. NAIR(K/1120/2021)
MUHAMMED RIFA P.M.(K/771/2022)
GAYATHRI ASHISH NAIR(K/003063/2023)
NAZRIYA NOUSHAD(K/3693/2023)
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
12.03.2025, ALONG WITH RP.1099/2023, 1097/2023, THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 12TH DAY OF MARCH 2025 / 21ST PHALGUNA, 1946
RP NO. 1097 OF 2023
AGAINST THE JUDGMENT DATED 03.08.2022 IN WA NO.805 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/3RD PARTY:
SREE VIDYADHIRAJA CHARITABLE SOCIETY, HAVING
REGISTERED OFFICE AT VENDAR P O, HAVING
REGISTRATION NO. Q558/1983, REGISTERED WITH THE
DISTRICT REGISTRAR, KOLLAM, REPRESENTED BY ITS
PRESENT SECRETARY PADMAGIREESH, AGED 50 YEARS, S/O
P RAMACHANDRAN NAIR, RESIDING IN THE ADDRESS
KRISHNANJANAM, KUNNICODE P O, KOLLAM DISTRICT, PIN
- 691 508
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS/APPELLANT AND RESPONDENTS 1 TO 9/FIREST
PETITIONER, PETITIONERS 2 AND 3 AND THE RESPONDENTS:
1 RANI KRISHNA, AGED 44 YEARS, W/O PADMAGIREESH,
RESIDING AT KRISHNANJANAM, KUNNICODE P O, KOLLAM
DISTRICT, PIN - 691 508
2 LAKSHMI KRISHA K B, AGED 35 YEARS, W/O DR. A R
SMITH KUMAR, RESIDING IN THE ADDRESS AREEKKAL
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
5
PARAYIL PUTHAN VEEDU, VILANGARA, NELLIKKUNNAM P O,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 520
3 DR. A R SMITH KUMAR, AGED 41 YEARS, S/O P
RAMAKRISHNA PILLAI, RESIDING IN THE ADDRESS
AREEKKAL PARAYIL PUTHAN VEEDU, VILANGARA,
NELLIKKUNNAM P O, KOTTARAKKARA, KOLLAM DISTRICT,
PIN - 691 520
4 STATE OF KERALA, REPRESENTED BY THE PRINCIPAL
SECRETARY, GENERAL EDUCATION DEPARTMENT(F),
GOVERNMENT SECRETARIAT, ANNEXURE-II,
THIRUVANANTHAPURAM P O, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 001
5 THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE
DIRECTOR OF GENERAL EDUCATION D, JAGATHY, THYCAUD,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 014
6 THE DEPUTY DIRECTOR OF EDUCATION, OFFICE AT 20,
GOVT. B H S S CAMPUS, THEVALLY, KOLLAM DISTRICT,
PIN - 691 009
7 DISTRICT EDUCATIONAL OFFICER, NEAR KOTTARAKKARA
POLICE STATION, KOTTARAKKARA P O, KOLLAM DISTRICT,
PIN - 691 506
8 GOUTHAM KRISHNA, AGED 23 YEARS, RESIDING IN THE
ADDRESS KRISHNA VILASAM BUNGALOW, VENDAR P O,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 507
9 DR. M R BINDHU, RESIDING AT KRISHNA VILASAM
BUNGALOW, VENDAR P O, KOTTARAKKARA, KOLLAM
DISTRICT, PIN - 691 507
0 THE ADDITIONAL DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE ADDITIONAL DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 014
BY ADVS.
ASHIK K. MOHAMED ALI
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
6
VISHNU V. NAIR(K/1120/2021)
MUHAMMED RIFA P.M.(K/771/2022)
GAYATHRI ASHISH NAIR(K/003063/2023)
NAZRIYA NOUSHAD(K/3693/2023)
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
12.03.2025, ALONG WITH RP.1095/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
7
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MRS. JUSTICE SHOBA ANNAMMA EAPEN
WEDNESDAY, THE 12TH DAY OF MARCH 2025 / 21ST PHALGUNA, 1946
RP NO. 1099 OF 2023
AGAINST THE JUDGMENT DATED 03.08.2022 IN WA NO.893 OF
2022 OF HIGH COURT OF KERALA
REVIEW PETITIONER/3RD PARTY:
SREE VIDYADHIRAJA CHARITABLE SOCIETY, HAVING
REGISTERED OFFICE AT VENDAR P O, HAVING
REGISTRATION NO. Q558/1983, REGISTERED WITH THE
DISTRICT REGISTRAR, KOLLAM, REPRESENTED BY ITS
PRESENT SECRETARY PADMAGIREESH, AGED 50 YEARS, S/O
P RAMACHANDRAN NAIR, RESIDING IN THE ADDRESS
KRISHNANJANAM, KUNNICODE P O, KOLLAM DISTRICT, PIN
- 691 508
BY ADV G.SREEKUMAR (CHELUR)
RESPONDENTS/APPELLANTS AND RESPONDETNS 1 TO 8/RESPONDENTS 5
AND 6 AND RESPONDENTS 1 TO 4 AND 7:
1 GOUTHAM KRISHNA, AGED 23 YEARS, S/O LATE K B
RADHAKRISHNAN, RESIDING IN THE ADDRESS KRISHNA
VILASAM BUNGALOW, VENDAR P O, KOTTARAKKARA, KOLLAM
DISTRICT, PIN - 691 507
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
8
2 DR. M R BINDHU, W/O LATE K B RADHAKRISHNAN,
RESIDING AT KRISHNA VILASAM BUNGALOW, VENDAR P O,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 507
3 RANI KRISHNA K B, AGED 44 YEARS, W/O PADMAGIREESH,
RESIDING AT KRISHNANJANAM, KUNNICODE P O, KOLLAM
DISTRICT, PIN - 691 508
4 LAKSHMI KRISHNA K B, AGED 35 YEARS, W/O DR. A R
SMITH KUMAR, RESIDING IN THE ADDRESS AREEKKAL
KARAYIL, PUTHAN VEEDU, VILANGARA, NELLIKKUNNAM P
O, KOTTARAKKARA, KOLLAM DISTRICT, PIN - 691 520
5 DR. A R SMITH KUMAR, AGED 41 YEARS, S/O P
RAMAKRISHNA PILLAI, RESIDING IN THE ADDRESS
AREEKKAL KARAYIL, PUTHAN VEEDU, VILANGARA,
NELLIKKUNNAM P O, KOTTARAKKARA, KOLLAM DISTRICT,
PIN - 691 520
6 STATE OF KERALA REPRESENTED BY THE PRINCIPAL
SECRETARY
GENERAL EDUCATION DEPARTMENT(F), GOVERNMENT
SECRETARIAT, ANNEXURE-II, THIRUVANANTHAPURAM P O,
THIRUVANANTHAPURAM DISTRICT, PIN - 695 001
7 THE DIRECTOR OF GENERAL EDUCATION DEPARTMENT
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION
DEPARTMENT, JAGATHY, THYCAUD, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 014
8 THE DEPUTY DIRECTOR OF EDUCATION
GOVT. B H S S CAMPUS, THEVALLY, KOLLAM DISTRICT,
PIN - 691 009
9 DISTRICT EDUCATIONAL OFFICER, NEAR KOTTARAKKARA
POLICE STATION, KOTTARAKKARA P O, KOLLAM DISTRICT,
PIN - 691 506
0 THE ADDITIONAL DIRECTOR OF GENERAL EDUCATION
OFFICE OF THE ADDITIONAL DIRECTOR OF GENERAL
EDUCATION, JAGATHY, THYCAUD, THIRUVANANTHAPURAM
DISTRICT, PIN - 695 014
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
9
BY ADVS.
ASHIK K.MOHAMED ALI
VISHNU PREMKUMAR
VISHNU V. NAIR(K/1120/2021)
MUHAMMED RIFA P.M.(K/771/2022)
GAYATHRI ASHISH NAIR(K/003063/2023)
NAZRIYA NOUSHAD(K/3693/2023)
THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
12.03.2025, ALONG WITH RP.1095/2023 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:21042
RP Nos.1095, 1099 and 1097of 2023
10
ORDER
[RP Nos.1095/2023, 1099/2023, 1097/2023]
A. Muhamed Mustaque, J.
The learned counsel for the review petitioner submitted
that the issues have been resolved. Accordingly, the review
petitions are closed.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
SHOBA ANNAMMA EAPEN
JUDGE
PR
