Kerala High Court
Savithamol vs State Of Kerala on 10 March, 2025
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 1
2025:KER:20512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
OP(KAT) NO. 99 OF 2025
AGAINST THE ORDER DATED 06.02.2025 IN OA NO.197 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS 1,4 AND 5 :
1 JUMAILIYA V.V
AGED 39 YEARS
W/O. JAFAR ARAFATH,
RESIDING AT VATTIYAM VEETTIL,
THIRUR,
NIRAMATHUR, MALAPPURAM,
KERALA, PIN - 676109
2 RINSANA P
AGED 31 YEARS
D/O. HUSSAIN, PARAPPURATHU HOUSE,
THEKKAN KUTTUR P.O., MALAPPURAM,
KERALA, PIN - 676551
3 SAFINAS C.K
AGED 30 YEARS
W/O. NOUSHAD, KOZHISSERI HOUSE,
PAPPINIPPARA P.O., MANJERI,
MALAPPURAM, KERALA, PIN - 676122
BY ADVS.
V.VARGHESE
SAJU JOHN
JELSON J.EDAMPADAM
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 2
2025:KER:20512
RESPONDENTS/RESPONDENTS AND APPLICANTS 2 AND 3:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION,
VANCHIYOOR,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695035
3 THE SECRETARY
KERALA PUBLIC SERVICE COMMISSION,
THULASI HILLS,
PATTOM,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695004
4 THE DISTRICT MEDICAL OFFICER OF HEALTH
DISTRICT MEDICAL OFFICE,
HEALTH, MANJERI,
MALAPPURAM, PIN - 676122
5 ASNA M
AGED 36 YEARS
D/O. KUNJI MUHAMMED,
MOZHIKKAL HOUSE, MANJERI,
MALAPPURAM, KERALA,
PIN - 676122
6 ROY M. MATHEW
AGED 30 YEARS
S/O. MATHEW,
ARADHANA,
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 3
2025:KER:20512
KUDUMBANNOOR,
PRAVACHAMBALAM,
NEMOM, THIRUVANANTHAPURAM,
KERALA, PIN - 695020
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 10.03.2025, ALONG WITH OP(KAT)NOS.100/2025,
102/2025, 104/2025 AND 105/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 4
2025:KER:20512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
OP(KAT) NO. 100 OF 2025
AGAINST THE ORDER DATED 06.02.2025 IN OA NO.211 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS 1, 2 & 4 TO 6:
1 RADHIKA R
AGED 43 YEARS
D/O. RAJU P.V.,
RESIDING AT CHERAMPILLYL,
KADAPPARA,
MALAYATTOOR,
ERNAKULAM,
KERALA,
PIN - 683587
2 DONA JOSE
AGED 34 YEARS
D/O. JOSE CHERIYAN,
VALLOPPILLIL HOUSE,
ANCHIRI P.O.,
THODUPUZHA, IDUKKI,
KERALA,
PIN - 685585
3 ANU C. CHELLAPPAN
AGED 37 YEARS
D/O. C.A.CHELLAPPAN,
CHOIKKARAMOLETH HOUSE,
VADAVUCODE, ERNAKULAM,
KERALA, PIN - 682310
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 5
2025:KER:20512
4 VRINDHA V
AGED 27 YEARS
D/O. VIJAYAN T.,
VATTATHARA HOUSE,
VARANADU P.O.,
CHERTHALA,
ALAPPUZHA,
KERALA, PIN - 688539
5 ASHA THOMAS
AGED 39 YEARS
D/O. P.M.THOMAS,
PERIYAPPURAM HOUSE,
ADIMALY P.O., IDUKKI,
KERALA,
PIN - 685561
BY ADVS.
V.VARGHESE
SAJU JOHN
JELSON J.EDAMPADAM
RESPONDENTS/RESPONDENTS AND 3RD APPLICANT :
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION,
VANCHIYOOR,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695035
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 6
2025:KER:20512
3 THE SECRETARY
KERALA PUBLIC SERVICE COMMISSION,
THULASI HILLS,
PATTOM,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695004
4 THE DISTRICT MEDICAL OFFICER OF HEALTH
KUMILY, IDUKKI,
PIN - 686502
5 SURUMI SALIM
AGED 37 YEARS
D/O.SALIM,
FATHIMA MANZIL,
THIRUVATHUKKAL,
KOTTAYAM,
KERALA,
PIN - 686003
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 10.03.2025, ALONG WITH OP(KAT)NOS.99/2025,
102/2025, 104/2025 AND 105/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 7
2025:KER:20512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
OP(KAT) NO. 102 OF 2025
AGAINST THE ORDER DATED 06.02.2025 IN OA NO.195 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS :
1 SHERIN C. JAMAL
AGED 40 YEARS
W/O. MUNEER T.K.,
RESIDING AT ELLUVILA HOUSE,
KURREEPPALLY,
ALUMMOODU,
KOLLAM,
KERALA,
PIN - 691577
2 JESLIN RAJU
AGED 36 YEARS
D/O. RAJU,
AT J.R. VILLA,
MYLOM P.O.,
INCHAKKADU,
KOTTARAKKARA,
KOLLAM,
KERALA,
PIN - 691560
3 FEMINA P.A
AGED 38 YEARS
W/O. NIJIN S.,
RESIDING AT CHAMAVILA VEEDU,
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 8
2025:KER:20512
EZHIPPURAM,
PARIPPALLY P.O,
KOLLAM,
KERALA,
PIN - 691574
4 ALFIYA A
AGED 32 YEARS
W/O.ARSHAD A,
RESIDING AT ARSHAD MANZIL,
THEJAS NAGAR-II,
VADAKKEVILA P.O.,
PALLIMUKKU,
KOLLAM, KERALA,
PIN - 691010
5 SREEJAYA S.J.
AGED 32 YEARS
W/O.ARSHAN VRINDAVANAM,
RESIDING AT THRIDIVAM,
SIVAPURAM,
PALAYAMKUNNU P.O.,
KOVOOR, VARKALA,
THIRUVANANTHAPURAM,
KERALA, PIN - 695146
BY ADVS.
V.VARGHESE
SAJU JOHN
JELSON J.EDAMPADAM
RESPONDENTS/RESPONDENTS :
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
KERALA, PIN - 695001
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 9
2025:KER:20512
2 THE DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION,
VANCHIYOOR,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695035
3 THE SECRETARY
KERALA PUBLIC SERVICE COMMISSION,
THULASI HILLS, PATTOM,
THIRUVANANTHAPURAM,
KERALA,
PIN - 695004
4 THE DISTRICT MEDICAL OFFICER OF HEALTH
DISTRICT MEDICAL OFFICE,
PARK AVENUE, KOLLAM,
KERALA, PIN - 691013
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 10.03.2025, ALONG WITH OP(KAT)NOS.99/2025,
100/2025, 104/2025 AND 105/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 10
2025:KER:20512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
OP(KAT) NO. 104 OF 2025
AGAINST THE ORDER DATED 06.02.2025 IN OA NO.204 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS 1 TO 3 :
1 SAVITHAMOL
AGED 38 YEARS
W/O. BINULAL G.,
RESIDING AT UNNISSERIL HOUSE,
PALLIKKAL,
KAYAMKULAM,
ALAPPUZHA,
ALAPPUZHA, KERALA,
PIN - 690503
2 ARSHA K.S
AGED 36 YEARS
D/O.SIDHARTHAN P.P.,
KURAVAN PARAMBU,
KAVALAM KODAM P.O.,
CHERTHALA, ALAPPUZHA,
PIN - 688586
3 HIZANA RAFEEK
AGED 28 YEARS
D/O.RAFEEK K.,
DARUSSALAM THONDANKULANGARA WARD,
ALAPPUZHA, PIN - 688006
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 11
2025:KER:20512
BY ADVS.
V.VARGHESE
SAJU JOHN
JELSON J.EDAMPADAM
RESPONDENTS/RESPONDENTS AND APPLICANTS 4 AND 5 :
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION,
VANCHIYOOR,
THIRUVANANTHAPURAM,
PIN - 695035
3 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION
THULASI HILLS,
PATTOM,
THIRUVANANTHAPURAM,
PIN - 695004
4 THE DISTRICT MEDICAL OFFICER OF HEALTH
DISTRICT MEDICAL OFFICE,
ALAPPUZHA,
PIN - 688001
5 REVATHY R
D/O. LALY G.,
PANAVELIL PITHAYANKARA,
THRIKKUNNAPPUZHA P.O.,
ALAPPUZHA,
PIN - 690515
6 SOORYA S
W/O. SIVALAL S.,
MANAPPURATHU VEEDU,
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 12
2025:KER:20512
NADUVILEMURI, SOORANADU,
NORTH ANAYADI P.O.,
KOLLAM,
PIN - 690561
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 10.03.2025, ALONG WITH OP(KAT)NOS.99/2025,
100/2025, 102/2025 AND 105/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 13
2025:KER:20512
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
&
THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
MONDAY, THE 10TH DAY OF MARCH 2025 / 19TH PHALGUNA, 1946
OP(KAT) NO. 105 OF 2025
AGAINST THE ORDER DATED 06.02.2025 IN OA NO.198 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/APPLICANTS :
1 BISMI AHAMED
AGED 34 YEARS
D/O. AHAMED ISMAIL,
RESIDING AT EDAYILEMURIYIL KONNI,
MUTHUPEZHUMKAL,
PATHANAMTHITTA,
KERALA,
PIN - 686698
2 SANGEETHA THOMAS
AGED 37 YEARS
D/O. T.A.THOMAS,
THULUKKAM MANNIL HOUSE,
KALLELY P.O.,
KONNI,
PATHANAMTHITTA,
PIN - 689891
BY ADVS.
V.VARGHESE
SAJU JOHN
JELSON J.EDAMPADAM
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 14
2025:KER:20512
RESPONDENTS/RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL
SECRETARY TO GOVERNMENT,
HEALTH AND FAMILY WELFARE DEPARTMENT,
GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM,
PIN - 695001
2 THE DIRECTOR OF HEALTH SERVICES
DIRECTORATE OF HEALTH SERVICES,
GENERAL HOSPITAL JUNCTION,
VANCHIYOOR,
THIRUVANANTHAPURAM,
PIN - 695035
3 THE SECRETARY,
KERALA PUBLIC SERVICE COMMISSION,
THULASI HILLS,
PATTOM,
THIRUVANANTHAPURAM,
PIN - 695004
4 THE DISTRICT MEDICAL OFFICER OF HEALTH
DISTRICT MEDICAL OFFICE,
PATHANAMTHITTA,
PIN - 689645
SRI.A.J.VARGHESE, SR.GOVERNMENT PLEADER
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 10.03.2025, ALONG WITH OP(KAT)NOS.99/2025,
100/2025, 102/2025 AND 104/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
OP(KAT)Nos.99,100,102,
104 & 105 OF 2025 15
2025:KER:20512
JUDGMENT
A.Muhamed Mustaque, J.
The petitioners are candidates from five districts who
applied for the post of Pharmacist Grade-II. The Kerala Public
Service Commission (KPSC) issued a district wise notification
inviting applications, and a common test was conducted.
However, the ranked lists were published on different dates.
2. The following are the different dates of notification
of ranked list;
Dists No Name of District Dates notified Expiry
1 Thiruvananthapuram 21/01/22 20/01/25
2 Kollam 08/12/21 07/12/24
3 Pathanamthitta 31/12/21 30/12/24
4 Alappuzha 12/09/21 11/09/24
5 Kottayam 27/01/22 26/01/25
6 Idukki 12/10/21 11/12/24
7 Ernakulam 28/12/21 27/12/24
8 Thrissur 27/01/22 26/01/25
9 Palakkad 12/11/21 11/11/24
10 Malappuram 11/11/21 10/11/24
11 Kozhikode 12/11/21 11/11/24
12 Wynadu 28/12/21 27/12/24
13 Kannur 28/12/21 27/12/24
14 Kasaragodu 20/01/22 19/01/25
OP(KAT)Nos.99,100,102,
2025:KER:20512
3. The Government created 250 Pharmacist posts,
allocating different number of posts to each districts. This was
done on 16.01.2025. By the time of creation of the posts, the
ranked list had expired in ten districts, except in
Thiruvananthapuram, Kottayam, Thrissur and Kasaragod. The
petitioners approached the Tribunal, claiming that they have
been left out on account of delay in creation of the posts and
that the KPSC should extend the ranked list. The Tribunal
dismissed the relief sought by the petitioners. Accordingly, the
petitioners approached this Court.
4. Admittedly, these posts were created after the
expiry of the ranked list in which the petitioners' names
figured in their respective districts. The KPSC cannot advise
candidates from the expired ranked list merely for the reason
that, in certain districts, some candidates benefited from the
fact that the posts were created before the expiry of the
ranked list in their respective districts. The Government has
also not chosen to address the issue with the KPSC.
OP(KAT)Nos.99,100,102,
2025:KER:20512
Therefore, we are of the view that there is no scope
for interfering with the impugned order. Accordingly, these
original petitions stand dismissed.
Sd/-
A.MUHAMED MUSTAQUE
JUDGE
Sd/-
P.KRISHNA KUMAR
JUDGE
rkj
OP(KAT)Nos.99,100,102,
2025:KER:20512
APPENDIX OF OP(KAT) 100/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE RANK LIST 467/2021/SS
V AS CATEGORY NO.529/2019 WEF IDUKKI
DISTRICT ISSUED BY THE KPSC
Annexure A2 A TRUE COPY OF LETTER NO. HEALTH M1-
85/2023/HEALTH DATED 17/2/2023 OF THE 1ST
RESPONDENT TO 2ND RESPONDENT
Annexure A3 TRUE COPY REPRESENTATION SUBMITTED BY THE
SHERIN C JAMAL TO THE CHIEF MINISTER OF
KERALA ON 21/03/2024
Annexure A4 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE STATE PHARMACIST GRADE II RANK
HOLDERS ASSOCIATION TO THE FINANCE
MINISTER DATED 5/11/24
Annexure A5 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE PHARMACIST RANK HOLDERS PALAKKAD,
KOLLAM, MALAPPURAM, IDUKKI
ALAPPUZHA TO THE CHIEF MINISTER
DATED 6/12/24
Annexure A6 A TRUE COPY OF THE REPRESENTATION DATED
6/12/24 SUBMITTED BY PHARMACIST RANK
HOLDERS PALAKKAD,KOLLAM TO THE CHAIRMAN
KPSC A TRUE COPY OF THE REPRESENTATION
DATED 6/12/24 SUBMITTED BY THE FARMACIST
RANK HOLDERS PALAKKAD, KOLLAM TO THE
CHAIRMAN KPSC
Annexure A7 A TRUE COPY OF THE G O (MS)
NO.18/2025/H&FWD DATED 16/01/25 ISSUED BY
THE 1ST RESPONDENT
Annexure A8 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY 2ND AND 6TH APPLICANT DATED 20/1/2025
ADDRESSED TO THE CHIEF MINISTER OF KERALA
OP(KAT)Nos.99,100,102,
2025:KER:20512
Annexure A9 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY 2ND AND 6TH APPLICANTS DATED
20/1/2025 ADDRESSED TO THE CHIEF
SECRETARY
Annexure A10 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY 2ND AND 6TH APPLICANTS DATED
20/1/2025 ADDRESSED TO THE 1ST RESPONDENT
Annexure A11 THE TRUE COPY OF THE REPRESENTATION DATED
20/1/2025 ADDRESSED TO THE 3RD RESPONDENT
Annexure A12 A TRUE OF THE JUDGMENT OF THE APEX COURT
IN SLP (C) NO. 10155 - 10156 OF 2024
DATED 19/12/2024
Annexure A13 A TRUE COPY OF JUDGMENT OF THIS HONORABLE
TRIBUNAL IN OA(EKM) 1626/2021 DATED
13/10/2021
Annexure A14 A TRUE COPY OF THE APPOINTMENT CHART NO.
IDB(2)273695/2020 DATED 2/11/24 OF 4TH
RESPONDENT.
Exhibit P1 A TRUE COPY OF O.A.211/2025 OF THE KERALA
ADMINISTRATIVE TRIBUNAL
Exhibit P2 A TRUE COPY OF THE RELEVANT EXTRACT OF
THAT COMMON NOTIFICATION
Exhibit P3 A TRUE COPY OF THAT E-MAIL COMMUNICATION
Exhibit P4 A TRUE COPY OF THE FINAL ORDER DATED
OP(KAT)Nos.99,100,102,
2025:KER:20512
APPENDIX OF OP(KAT) 102/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE RANK LIST NOTIFIED
UNDER NO. 458./2021/SSV CATEGORY
NO.529/2019 WEF 8/12/2021 ISSUED BY THE
KPSC KOLLAM
Annexure A2 A TRUE COPY OF LETTER NO.HEALTH- M1-
85/2023/HEALTEALTH DATED 17/2/2023 OF THE
1ST RESPONDENT TO 2ND RESPONDENT
Annexure A3 TRUE COPY REPRESENTATION SUBMITTED BY THE
1ST APPLICANT ADDRESSED TO THE CHIEF
MINISTER OF KERALA ON 21/03/2024
Annexure A4 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE APPLICANTS TO THE FINANCE MINISTER
DATED 5/11/24
Annexure A5 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE PHARMACIST RANK HOLDERS PALAKKAD,
KOLLAM DISTRICT TO THE CHIEF MINISTER
DATED 6/12/24
Annexure A6 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE PHARMACIST RANK HOLDERS
PALAKKAD, KOLLAM DISTRICT TO THE CHAIRMAN
KPSC TVPM DATED 6/12/24
Annexure A7 A TRUE COPY OF THE G O (MS) NO.
18/2025/H&FWD DATED 16/01/25 ISSUED BY
THE 1ST RESPONDENT
Annexure A8 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE APPLICANTS TO THE CHIEF
SECRETARY GOVERNMENT OF KERALA DATED
17/1/2025
Annexure A9 A TRUE COPY OF THE REPRESENTATION DATED
18/1/2025 SUBMITTED BY THE APPLICANTS
BEFORE THE CHAIRMAN KPSC
OP(KAT)Nos.99,100,102,
2025:KER:20512
Annexure A10 THE TRUE COPY OF THE REPRESENTATION DATED
18/1/2025 SUBMITTED BY THE APPLICANT TO
THE 1ST RESPONDENT
Annexure A11 A TRUE OF THE JUDGMENT OF THE APEX COURT
IN SLP (C) NO.10155-10156 OF 2024 DATED
19/12/2024
Annexure A12 A TRUE COPY OF THE JUDGMENT OF THIS
HONBLE TRIBUNAL IN OA (EKM) 1626/2021
DATED 13/10/2021
Exhibit P1 A TRUE COPY OF O.A.195/2025 OF THE KERALA
ADMINISTRATIVE TRIBUNAL
Exhibit P2 A TRUE COPY OF THE RELEVANT EXTRACT OF
THAT COMMON NOTIFICATION, DATED
31.12.2019
Exhibit P3 A TRUE COPY OF THAT E-MAIL COMMUNICATION,
DATED 24.02.2025
Exhibit P4 A TRUE COPY OF THE FINAL ORDER DATED
OP(KAT)Nos.99,100,102,
2025:KER:20512
APPENDIX OF OP(KAT) 104/2025
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANK LIST NOTIFIED UNDER
NO.463/2021/SS III AS CATEGORY
NO.529/2019 W.E.F. 09.12.2021 FOR
ALAPPUZHA DISTRICT.
Annexure A2 TRUE COPY OF LETTER NO.HEALTH-M1-
85/2023/HEALTH DATED 17.02.2023 OF THE
1ST RESPONDENT TO THE 2ND RESPONDENT.
Annexure A3 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE SHERIN C. JAMAL TO THE CHIEF MINISTER
OF KERALA ON 21.03.2024.
Annexure A4 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE STATE PHARMACIST GRADE II RANK
HOLDERS ASSOCIATION TO THE FINANCE
MINISTER OF KERALA ON 05.11.2024.
Annexure A5 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE PHARMACIST RANK HOLDERS PALAKKAD,
KOLLAM, TO THE CHIEF MINISTER DATED
06.12.2024.
Annexure A6 TRUE COPY OF THE REPRESENTATION DATED
06.12.2024 SUBMITTED BY PHARMACIST RANK
HOLDERS PALAKKAD, KOLLAM TO THE CHAIRMAN
KPSC.
Annexure A7 TRUE COPY OF THE G.O.(MS)
NO.18/2025/H&FWD DATED 16.01.2025 ISSUED
BY THE 1ST RESPONDENT.
Annexure A8 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE APPLICANTS TO THE CHIEF MINISTER
OF KERALA DATED 20.01.2025.
Annexure A9 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE APPLICANTS ADDRESSED TO THE CHIEF
SECRETARY DATED 20.01.2025.
OP(KAT)Nos.99,100,102,
2025:KER:20512
Annexure A10 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE APPLICANTS DATED 20.01.2025 ADDRESSED
TO THE 1ST RESPONDENT.
Annexure A11 TRUE COPY OF REPRESENTATION DATED
20.01.2025 ADDRESSED TO THE CHAIRMAN,
KPSC.
Annexure A12 TRUE COPY OF THE JUDGMENT OF THE APEX
COURT IN SLP(C) NO.10155-10156 OF 2024
DATED 19.12.2024.
Annexure A13 TRUE COPY OF JUDGMENT OF THIS HON'BLE
TRIBUNAL IN OA(EKM) 1626/2021 DATED
13.10.2021.
Exhibit P1 TRUE COPY OF THE O.A.NO.204/2025 FILED
BEFORE THE KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM.
Exhibit P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE
COMMON NOTIFICATION FOR ALL THE DISTRICTS
OF KERALA AS CATEGORY NO.529/2019 ISSUED
BY THE PSC.
Exhibit P3 TRUE COPY OF THE E-MAIL COMMUNICATION
DATED 24.02.2025 ISSUED BY THE OFFICE OF
THE HON'BLE MINISTER FOR HEALTH AND
FAMILY AFFAIRS TO THE CANDIDATES LIKE THE
PETITIONERS.
Exhibit P4 TRUE COPY OF FINAL ORDER DATED 06.02.2025
IN O.A.204/2025 OF THE KERALA
ADMINISTRATIVE TRIBUNAL.
OP(KAT)Nos.99,100,102,
2025:KER:20512
APPENDIX OF OP(KAT) 105/2025
PETITIONER ANNEXURES
Annexure A1 TRUE COPY OF THE RANK LIST NOTIFIED UNDER
NO.505/2021/SSIII AS CATEGORY NO.529/2019
W.E.F. 31.12.2021 FOR THE DISTRICT OF
PATHANAMTHITTA.
Annexure A2 TRUE COPY OF LETTER NO.HEALTH M1-
85/2023/HEALTH DATED 17.02.2023 OF THE
1ST RESPONDENT TO THE 2ND RESPONDENT.
Annexure A3 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE SHERIN TO THE CHIEF MINISTER OF
KERALA ON 21.03.2024.
Annexure A4 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE SHERIN TO THE FINANCE MINISTER OF
KERALA ON 05.11.2024.
Annexure A5 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE PHARMACIST RANK HOLDERS PALAKKAD,
KOLLAM DISTRICT TO THE CHIEF MINISTER
DATED 06.12.2024.
Annexure A6 TRUE COPY OF THE REPRESENTATION DATED
06.12.2024 SUBMITTED TO THE CHAIRMAN
KPSC.
Annexure A7 TRUE COPY OF THE G.O.(MS)
NO.18/2025/H&FWD DATED 16.01.2025 ISSUED
BY THE 1ST RESPONDENT.
Annexure A8 TRUE COPY OF THE REPRESENTATION DATED
17.01.2025 SUBMITTED BY THE APPLICANTS
ADDRESSED TO THE CHIEF MINISTER OF
KERALA.
Annexure A9 TRUE COPY OF REPRESENTATION SUBMITTED BY
THE APPLICANTS DATED 17.01.2025 ADDRESSED
TO THE HEALTH SECRETARY, GOVERNMENT OF
KERALA.
OP(KAT)Nos.99,100,102,
2025:KER:20512
Annexure A10 TRUE COPY OF REPRESENTATION DATED
18.01.2025 ADDRESSED TO THE 3RD
RESPONDENT.
Annexure A11 TRUE COPY OF THE JUDGMENT OF THE APEX
COURT IN SLP(C) NO.10155-10156 OF 2024
DATED 19.12.2024.
Annexure A12 TRUE COPY OF JUDGMENT OF THIS HON'BLE
TRIBUNAL IN OA(EKM) 1626/2021 DATED
13.10.2021.
Exhibit P1 TRUE COPY OF THE O.A.NO.198/2025 FILED
BEFORE THE KERALA ADMINISTRATIVE
TRIBUNAL, THIRUVANANTHAPURAM
Exhibit P2 TRUE COPY OF THE RELEVANT EXTRACT OF THE
COMMON NOTIFICATION FOR ALL THE DISTRICTS
OF KERALA AS CATEGORY NO.529/2019 ISSUED
BY THE PSC.
Exhibit P3 TRUE COPY OF THE E-MAIL COMMUNICATION
DATED 24.02.2025 ISSUED BY THE OFFICE OF
THE HON'BLE MINISTER FOR HEALTH AND
FAMILY AFFAIRS TO THE CANDIDATES LIKE THE
PETITIONERS.
Exhibit P4 TRUE COPY OF FINAL ORDER DATED 06.02.2025
IN O.A.198/2025 OF THE KERALA
ADMINISTRATIVE TRIBUNAL.
OP(KAT)Nos.99,100,102,
2025:KER:20512
APPENDIX OF OP(KAT) 99/2025
PETITIONER ANNEXURES
Annexure A1 A TRUE COPY OF THE RANK LIST NOTIFIED
UNDER 385/2021/SS V AS CATEGORY
NO.529/2019 WEF 08/11/2021 FOR MALAPPURAM
DISTRICT. ISSUED BY THE KPSC MALAPPURAM
Annexure A2 A TRUE COPY OF LETTER NO.HEALTH- M1-
85/2023/HEALTH DATED 17/2/2023 OF THE 1ST
RESPONDENT TO 2ND RESPONDENT
Annexure A3 TRUE COPY REPRESENTATION SUBMITTED BY THE
APPLICANTS ADDRESSED TO THE CHIEF
MINISTER OF KERALA ON 21/03/2024
Annexure A4 TRUE COPY OF REPRESENTATION SUBMITTED BY
STATE PHARMACIST GRADE II RANK HOLDERS
ASSOCIATION TO THE FINANCE MINISTER DATED
5/11/24
Annexure A5 TRUE COPY OF REPRESENTATION SUBMITTED BY
PHARMACIST RANK HOLDERS PALAKKAD, KOLLAM
TO THE CHIEF MINISTER DATED 6/12/24
Annexure A6 A TRUE COPY OF THE REPRESENTATION DATED
6/12/24 SUBMITTED BY PHARMACIST RANK
HOLDERS PALAKKAD, KOLLAM TO THE CHAIRMAN
KPSC
Annexure A7 A TRUE COPY OF THE G O (MS) NO.
18/2025/H&FWD DATED 16/01/25
Annexure A8 A TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE APPLICANTS TO THE CHIEF
MINISTER DATED 17/1/2025
Annexure A9 A TRUE COPY OF THE REPRESENTATION DATED
17/1/2025 ADDRESSED TO THE 1ST RESPONDENT
OP(KAT)Nos.99,100,102,
2025:KER:20512
Annexure A10 THE TRUE COPY OF THE REPRESENTATION
SUBMITTED BY THE APPLICANT DATED
17/1/2025 ADDRESSED TO THE CHAIRMAN KPSC,
TVPM
Annexure A11 A TRUE OF THE JUDGMENT OF THE APEX COURT
IN SLP (C) NO.10155 -10156 OF 2024 DATED
19/12/2024
Annexure A12 A TRUE COPY OF JUDGMENT OF THIS HONORABLE
TRIBUNAL IN OA(EKM) 1626/2021 DATED
13/10/2021
Exhibit P1 A TRUE COPY OF O.A.197/2025 OF THE KERALA
ADMINISTRATIVE TRIBUNAL
Exhibit P2 A TRUE COPY OF THE RELEVANT EXTRACT OF
THAT COMMON NOTIFICATION
Exhibit P3 A TRUE COPY OF THAT E-MAIL COMMUNICATION
Exhibit P4 A TRUE COPY OF THE FINAL ORDER DATED
