Kerala High Court
Fathima Cm vs The Union Of India on 6 March, 2025
Author: C.S.Dias
Bench: C.S.Dias
2025:KER:19285
W.P.(C)Nos.43816 & 42747 of 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 6TH DAY OF MARCH 2025 / 15TH PHALGUNA, 1946
WP(C) NO. 43816 OF 2024
PETITIONER:
FATHIMA CM
AGED 37 YEARS
W/O MOHAMMED FAYISCHALATTILKALLADITHODI HOUSE,
MUTTIPPADI, MELMURI PO ERNAD MALAPPURAM, OWNER
OF DC FASHION, 9/464, KILIYAMANIL BUILDING,
CHATTIPARAMB RD, NEAR THANIKKAL JUMA MASJID,
KODUR-MALABAR S.O, MALAPPURAM, PIN - 676517
BY ADVS.
RAFEEK. V.K.
NISHNA P.T.
ABDULLA JAMAL
LYDIA ELIZABETH KOVOOR
MUHAMMED BILAL
ANNLIYA FLEMIN
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME
AFFAIRS, NEW DELHI, PIN - 110000
2 RESERVE BANK OF INDIA
REPRESENTED BY ITS GOVERNOR, CENTRAL OFFICE
BUILDING, SHAHID BHAGATH SINGH ROAD, MUMBAI,
MAHARASHTRA, PIN - 400001
3 INDUSIND BANK LTD
PEEKAY'S ARCADE, BUS STAND RD, OPP. PRIVATE BUS
STAND, DOWN HILL, MALAPPURAM, PIN - 676519
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W.P.(C)Nos.43816 & 42747 of 2024
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4 ARUNA BHAGAVATHI
RAMAYANPATTI P.O, THIRUNELVELI CITY , TAMILNADU,
PIN - 627358
5 INDHU
VIKRAM SARABHAI NAGAR 2477 SULLUREPETA, ANDHRA
PRADESH, PIN - 524121
6 AMAR KUMAR
HASNAPURA ROAD 481 MITRAMANDAL COLONY PHASE 2
BEUR PATNA PHULWARI SHARIF, BIHAR, PIN - 800002
7 RASHMITA PRADHAN
PIPILI SO, PIPILI, BANTALASINGH, BINAYAKPUR,
ODISHA, PIN - 752104
8 THE STATION HOUSE OFFICER
TAMILNADU TIRUNELVELI CITY, TAMIL NADU,
PIN - 627760
9 DIRECTOR GENERAL OF POLICE
RADHAKRISHNAN SALAI MYLAPORE, CHENNAI, TAMIL
NADU, PIN - 600004
10 THE STATION HOUSE OFFICER
ANDHRA PRADESH TRIPATHI SULLURPET POLICE
STATION, PIN - 524121
11 DIRECTOR GENERAL OF POLICE
MANGALAGIRI RESEVE FOREST, MANGALAGIRI, ANDHRA
PRADESH, PIN - 522502
12 THE STATION HOUSE OFFICER
BIHAR PATNA BEUR POLICE STATION, BIHAR,
PIN - 800002
13 DIRECTOR GENERAL OF POLICE
JAWAHARLAL NEHRU MARG, RAJBANSI NAGAR, PATNA,
BIHAR, PIN - 800001
14 THE STATION HOUSE OFFICER
ODISHA PURI POLICE STATION, ODISHA, PIN - 752002
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W.P.(C)Nos.43816 & 42747 of 2024
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15 DIRECTOR GENERAL OF POLICE
POLICE STATE HEADQUARTERS, BUXI BAZAR ROAD,
BEPAQRI SAHI, CUTTACK, ODISHA, PIN - 753001
BY ADV K.K.SUBEESH HRISHIKESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.03.2025, ALONG WITH WP(C).42747/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2025:KER:19285
W.P.(C)Nos.43816 & 42747 of 2024
4
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 6TH DAY OF MARCH 2025 / 15TH PHALGUNA, 1946
WP(C) NO. 42747 OF 2024
PETITIONER:
FATHIMA CM
AGED 37 YEARS
W/O MOHAMMED FAYIS CHALATTIL KALLADITHODI HOUSE,
MUTTIPPADI, MELMURI, PO ERNAD, MALAPPURAM, OWNER
OF DC FASHION, 9/464, KILIYAMANIL BUILDING,
CHATTIPARAMB RD, NEAR THANIKKAL JUMA MASJID,
KODUR-MALABAR S.O, MALAPPURAM, PIN - 676517
BY ADVS.
RAFEEK. V.K.
NISHNA P.T.
ABDULLA JAMAL
LYDIA ELIZABETH KOVOOR
MUHAMMED BILAL
ANNLIYA FLEMIN
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF HOME
AFFAIRS, NEW DELHI, PIN - 110000
2 RESERVE BANK OF INDIA
REPRESENTED BY ITS GOVERNOR, CENTRAL OFFICE
BUILDING, SHAHID BHAGATH SINGH ROAD, MUMBAI,
MAHARASHTRA, PIN - 400001
3 INDUSLAND BANK LTD
PEEKAY'S ARCADE, BUS STAND RD, OPP. PRIVATE BUS
STAND, DOWN HILL, MALAPPURAM, PIN - 676519
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W.P.(C)Nos.43816 & 42747 of 2024
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4 SHIVIKA GUREJA
APARTMENT SAMAR VIHAR COLONY ALAMBHAG, FLAT NO-
303, NAMSKAR LUCKNOW, NEAR NATIONAL PUBLIC
SCHOOL, ALAMBAGH, LUCKNOW, PIN - 226005
5 RAMANI BHAVIN
PRATAPNAGAR VADODARA, GUJARAT, PIN - 390004
6 AKIB BASHIR KURNE
UDGAON VES 7276 KURNE WADA MIRAJ ICHALKARANJI
MIRAJ, PIN - 416410
7 DEEKSHA
PALAM ROAD, GURGAON, HARYANA, PIN - 122015
8 DIRECTOR GENERAL OF POLICE
GOMTI ENCLAVE, RANA PRATAP MARG, DALIBAGH
COLONY, BUTLER COLONY, LUCKNOW, UTTER PRADESH,
PIN - 226001
9 THE STATION HOUSE OFFICER
UTTER PRADESH LUCKNOW EAST COMMISSIONERATE
LUCKNOW ALAMBAGH, PIN - 226010
0 DIRECTOR GENERAL OF POLICE
1ST FLOOR, POLICE BHAVAN, SECTOR 18, GANDHI
NAGAR, GUJARAT, PIN - 382021
11 THE CYBER CRIME CELL
REPRESENTED BY POLICE OFFICER, GUJRAT RAJKOT
CITY CYBER CRIME, JAM TOWER, CHOWK, NAVAL NAGAR,
SADAR, RAJKOT, GUJARAT, PIN - 360001
12 DIRECTOR GENERAL OF POLICE
CHHATRAPATI SHIVAJI MAHARAJ MARG, COLABA,
MUMBAI, MAHARASHTRA, PIN - 400005
13 CRIME AND CRIMINAL TRACKING NETWORK AND SYSTEMS
REPRESENTED BY POLICE OFFICER, MAHARASHTRA
SANGLI MIRAJ CITY, MAHARASTRA, PIN - 416410
14 DIRECTOR GENERAL OF POLICE
HARYANA POLICE HEAD QUARTERS, SECTOR 6,
PANCHKULA, JUDIAN, HARYANA, PIN - 134108
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W.P.(C)Nos.43816 & 42747 of 2024
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15 THE CYBER WEST
REPRESENTED BY POLICE OFFICER, HARYANA GURUGRAM
PS CYBER WEST, HARYANA, PIN - 122002
BY ADV K.K.SUBEESH HRISHIKESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.03.2025, ALONG WITH WP(C).43816/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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W.P.(C)Nos.43816 & 42747 of 2024
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C.S.DIAS,J
--------------------------------------------
W.P.(C).Nos.43816 & 42747 of 2024
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Dated this the 6th day of March, 2025
COMMON JUDGMENT
The learned counsel appearing for the bank
submits that the petitioner had filed
W.P.(C) No.45395/2024 for an identical relief and the
said writ petition has already been disposed of.
Therefore, these writ petitions are unnecessary.
Recording the above submission, these writ
petitions are dismissed as infructuous.
Sd/-
C.S.DIAS, JUDGE
SCB.06.03.25.
2025:KER:19285
W.P.(C)Nos.43816 & 42747 of 2024
APPENDIX OF WP(C) 42747/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LICENSE DATED
05.06.2024 ISSUED BY THE KODUR GRAMA
PANCHAYATH TO CONDUCT TEXTILE BUSINESS
AND DRESS DESIGNING SERVICE TO THE
PETITIONER'S HUSBAND
Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT
CERTIFICATE DATED 29.03.2024
Exhibit P3 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 28.09.2023 OF THE 4TH RESPONDENT
Exhibit P4 TRUE COPY OF THE COMPLAINT DETAILS
DATED 23.10.2023 OF THE 5TH RESPONDENT
Exhibit P5 TRUE COPY OF THE COMPLAINT DETAILS
DATED 14.09.2023 OF THE 6TH RESPONDENT
Exhibit P6 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 26.09.2023 OF THE 7TH RESPONDENT
2025:KER:19285
W.P.(C)Nos.43816 & 42747 of 2024
APPENDIX OF WP(C) 43816/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE LICENSE DATED
05.06.2024 ISSUED BY THE KODUR GRAMA
PANCHAYATH TO CONDUCT TEXTILE BUSINESS
AND DRESS DESIGNING SERVICE TO THE
PETITIONER
Exhibit P2 TRUE COPY OF THE ACKNOWLEDGMENT
CERTIFICATE DATED 29.03.2024
Exhibit P3 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 25.09.2023 OF THE 4TH RESPONDENT
Exhibit P4 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 09.10.2023 OF THE 5TH RESPONDENT
Exhibit P5 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 4.10.2023 OF THE 6TH RESPONDENT
Exhibit P6 A TRUE COPY OF THE COMPLAINT DETAILS
DATED 30.09.2023 OF THE 7TH RESPONDENT
