Citation : 2025 Latest Caselaw 405 Ker
Judgement Date : 1 July, 2025
WP(C) Nos. 10384/2025, 10465/2025
1
2025:KER:47817
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
TUESDAY, THE 1ST DAY OF JULY 2025 / 10TH ASHADHA, 1947
WP(C) NO. 10384 OF 2025
PETITIONER/S:
RANEESHA
AGED 25 YEARS
D/O. ABDU RAHIMAN, CHERATTAYIL HOUSE, ALINCHUVADU P.O., TIRUR,
MALAPPURAM DISTRICT, PIN - 676101
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MULANKUNNATHUKAVU, THRISSUR, PIN
- 680596
3 PHARMACY COUNCIL OF INDIA
NBCC CENTRE, 3RD FLOOR, OKHLA, PHASE-I, (NEAR HOTEL CROWNE PLAZA) NEW
DELHI, REPRESENTED BY IS SECRETARY, PIN - 110020
4 THE PRINCIPAL
MOUNT ZION COLLEGE OF PHARMACEUTICAL SCIENCES AND RESEARCH, CHAYALODE
P.O., ADOOR, PATHANAMTHITTA DISTRICT, PIN - 691556
WP(C) Nos. 10384/2025, 10465/2025
2
2025:KER:47817
BY ADVS.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SMT.MINI GOPINATH, SENIOR PANEL COUNSEL
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 01.07.2025, ALONG WITH
WP(C).10465/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos. 10384/2025, 10465/2025
3
2025:KER:47817
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
TUESDAY, THE 1ST DAY OF JULY 2025 / 10TH ASHADHA, 1947
WP(C) NO. 10465 OF 2025
PETITIONER/S:
AMAL SKARIA IPE
AGED 26 YEARS
S/O. IPE.K.S, KAKKATTU HOUSE, MEENADOM P.O., KOTTAYAM DISTRICT, PIN - 686516
BY ADVS.
SHRI.B.S.SIVAJI
SMT.DHANYA SREENIVASAN
SMT.LOYANA K.V.
RESPONDENT/S:
1 KERALA UNIVERSITY OF HEALTH SCIENCES
MULANKUNNATHUKAVU, THRISSUR, REPRESENTED BY ITS REGISTRAR, PIN - 680596
2 THE CONTROLLER OF EXAMINATIONS
KERALA UNIVERSITY OF HEALTH SCIENCES, MULANKUNNATHUKAVU, THRISSUR, PIN
- 680596
3 PHARMACY COUNCIL OF INDIA
NBCC CENTRE, 3RD FLOOR, OKHLA, PHASE-I, (NEAR HOTEL CROWNE PLAZA) NEW
DELHI, REPRESENTED BY IS SECRETARY, PIN - 110020
4 THE PRINCIPAL
KVM COLLEGE OF PHARMACY, MARUTHORVATTOM, MUTTATHIPARAMBU,
CHERTHALA, ALAPPUZHA, PIN - 688527
WP(C) Nos. 10384/2025, 10465/2025
4
2025:KER:47817
BY ADVS.
SHRI.BINNY THOMAS, SC, KERALA UNIVERSITY OF HEALTH SCIENCES
SMT.MINI GOPINATH, SENIOR PANEL COUNSEL
SHRI.P.SREEKUMAR (SR.)
THIS WRIT PETITION (CIVIL) HAVING FINALLY HEARD ON 01.07.2025, ALONG WITH
WP(C).10384/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) Nos. 10384/2025, 10465/2025
5
2025:KER:47817
JUDGMENT
[WP(C) Nos. 10384/2025, 10465/2025]
Learned Counsel appearing for the petitioners, seeks leave of this Court
to withdraw the writ petition as 'not pressed'.
Permission granted. The writ petitions are dismissed as not
pressed.
Sd/-
D. K. SINGH JUDGE jjj WP(C) Nos. 10384/2025, 10465/2025
2025:KER:47817
APPENDIX OF WP(C) 10465/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE EXAMINATION RESULTS OF SEVENTH SEMESTER B.PHARM DEGREE REGULAR EXAMINATIONS (2018 ADMISSION), FEBRUARY 2023, PUBLISHED ON 06.05.2023 Exhibit P2 TRUE COPY OF THE EXAMINATION RESULTS OF SEVENTH SEMESTER B.PHARM DEGREE SUPPLEMENTARY EXAMINATIONS (2018 ADMISSION), JUNE, 2023, PUBLISHED ON 07.07.2023 Exhibit P3 TRUE COPY OF THE EXAMINATION RESULTS OF SEVENTH SEMESTER B.PHARM DEGREE SUPPLEMENTARY EXAMINATIONS (2018 ADMISSION), SEPTEMBER 2024, PUBLISHED ON 05.11.2024 Exhibit P4 TRUE COPY OF THE EXAM NOTIFICATION NO. 2025/6145/EX PHY B/B3/KUHS DATED 19.02.2025 ISSUED BY THE 2ND RESPONDENT Exhibit P5 TRUE COPY OF ‘THE BACHELOR OF PHARMACY (B. PHARM) COURSE REGULATIONS, 2014' PUBLISHED IN THE GAZETTE OF INDIA AS PER NOTIFICATION DATED 10.12.2014 Exhibit P6 TRUE COPY OF THE RELEVANT PAGES OF THE RULES AND SYLLABUS FOR THE BACHELOR OF PHARMACY (B. PHARM) COURSE ISSUED BY THE THIRD RESPONDENT Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF COURSE REGULATION ON B. PHARM COURSE ISSUED BY THE 1ST RESPONDENT WP(C) Nos. 10384/2025, 10465/2025
2025:KER:47817
APPENDIX OF WP(C) 10384/2025
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE EXAMINATION RESULTS OF SIXTH SEMESTER B.PHARM DEGREE SUPPLEMENTARY EXAMINATIONS (2018 ADMISSION), JULY 2023 PUBLISHED ON 06.10.2023. Exhibit P2 TRUE COPY OF THE EXAMINATION RESULTS OF SIXTH SEMESTER B PHARM DEGREE SUPPLEMENTARY EXAMINATIONS (2018 ADMISSION), FEBRUARY 2024 PUBLISHED ON 07.05.2024. Exhibit P3 TRUE COPY OF THE EXAMINATION RESULTS OF SEVENTH SEMESTER B.PHARM DEGREE SUPPLEMENTARY EXAMINATIONS (2018 ADMISSION), FEBRUARY 2024 PUBLISHED ON 18.04.2024. Exhibit P4 TRUE COPY OF THE EXAM NOTIFICATION NO. 2025/6145/EX PHY B/B3/KUHS DATED 19.02.2025 FOR THE EIGHTH SEMESTER B. PHARM DEGREE R/S EXAMINATIONS, MARCH 2025 (2017 SCHEME) TO BE HELD FROM 24/03/2025.
Exhibit P5 TRUE COPY OF ‘THE BACHELOR OF PHARMACY (B. PHARM) COURSE REGULATIONS, 2014' PUBLISHED IN THE GAZETTE OF INDIA AS PER NOTIFICATION DATED 10.12.2014.
Exhibit P6 PRUE COPY OF THE RELEVANT PAGES OF THE RULES AND SYLLABUS FOR THE BACHELOR OF PHARMACY (B. PHARM) COURSE ISSUED BY THE THIRD RESPONDENT.
Exhibit P7 TRUE COPY OF THE RELEVANT PAGES OF COURSE REGULATION ON B. PHARM COURSE ISSUED BY THE 1ST RESPONDENT.
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