Kerala High Court
Vijesh vs State Of Kerala on 29 July, 2025
Author: A.K.Jayasankaran Nambiar
Bench: A.K.Jayasankaran Nambiar
2025:KER:56131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE JOBIN SEBASTIAN
TUESDAY, THE 29TH DAY OF JULY 2025/7TH SRAVANA, 1947
W.P(CRL.).NO.733 OF 2025
PETITIONER(S):
ATHIRA GOPAL
AGED 28 YEARS
W/O.ABEY VARGHESE, PUTHUSSERY HOUSE, DEVASWAM NADA
KARA, CHERAI, PALLIPPURAM VILLAGE, KOCHI TALUK,
ERNAKULAM DISTRICT, PIN - 683514
BY ADV.SRI.P.MOHAMED SABAH
BY ADV.SRI.LIBIN STANLEY
BY ADV.SMT.SAIPOOJA
BY ADV.SRI.SADIK ISMAYIL
BY ADV.SMT.R.GAYATHRI
BY ADV.SRI.M.MAHIN HAMZA
BY ADV.SRI.ALWIN JOSEPH
BY ADV.SRI.BENSON AMBROSE
BY ADV.SRI.T.I.SAFDARSHAH
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY PUBLIC PROSECUTOR,
HIGH COURT OF KERALA, ERNAKULAM, PIN - 682031
2 THE EXCISE INSPECTOR
EXCISE RANGE OFFICE, NORTH PARAVUR,
NORTH PARAVUR P.O, ERNAKULAM DISTRICT, PIN - 683513
3 THE SUPERINTENDENT
SUB JAIL, ALUVA, PERIYAR NAGAR, TREASURY ROAD,
ALUVA P.O, ERNAKULAM DISTRICT, PIN - 683101
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 2 ::
2025:KER:56131
BY SRI.K.A.ANAS, PUBLIC PROSECUTOR
THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY
HEARD ON 29.07.2025 ALONG WITH W.P(Crl.).NOS.702/2025 AND
747/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 3 ::
2025:KER:56131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE JOBIN SEBASTIAN
TUESDAY, THE 29TH DAY OF JULY 2025/7TH SRAVANA, 1947
W.P(CRL.)NO.702 OF 2025
PETITIONER(S):
FIDA FEBIN
AGED 24 YEARS
W/O.MUHAMMED SHABEER, KELAMARKANDY HOUSE, KORANGAD,
THAMARASSERY P.O, KOZHIKODE DISTRICT, PIN - 673573
BY ADV.SRI.P.MOHAMED SABAH
BY ADV.SRI.LIBIN STANLEY
BY ADV.SMT.SAIPOOJA
BY ADV.SRI.SADIK ISMAYIL
BY ADV.SMT.R.GAYATHRI
BY ADV.SRI.M.MAHIN HAMZA
BY ADV.SRI.ALWIN JOSEPH
BY ADV.SRI.BENSON AMBROSE
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY THE PUBLIC PROSECUTOR
HIGH COURT OF KERALA AT ERNAKULAM,
ERNAKULAM DISTRICT, PIN - 682031
2 THE STATION HOUSE OFFICER
THAMARASSERY POLICE STATION, THAMARASSERY P.O,
KOZHIKODE DISTRICT, PIN - 673573
3 THE SUPERINTENDENT
DISTRICT JAIL, KOZHIKODE, PUTHIYARA,
KOZHIKODE DISTRICT, PIN - 673004
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 4 ::
2025:KER:56131
BY SRI.K.A.ANAS, PUBLIC PROSECUTOR
THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY
HEARD ON 29.07.2025 ALONG WITH W.P(Crl.).NOS.733/2025 AND
747/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 5 ::
2025:KER:56131
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE JOBIN SEBASTIAN
TUESDAY, THE 29TH DAY OF JULY 2025/7TH SRAVANA, 1947
W.P(CRL.).NO.747 OF 2025
PETITIONER(S):
VIJESH
AGED 41 YEARS
S/O CHARU, THOOVANPARA HOUSE, CHEMMANKADAVU,
KODUR POST, MALAPPURAM DISTRICT, PIN - 676504
BY ADV.SRI.P.MOHAMED SABAH
BY ADV.SRI.LIBIN STANLEY
BY ADV.SMT.SAIPOOJA
BY ADV.SRI.SADIK ISMAYIL
BY ADV.SMT.R.GAYATHRI
BY ADV.SRI.M.MAHIN HAMZA
BY ADV.SRI.ALWIN JOSEPH
BY ADV.SRI.BENSON AMBROSE
RESPONDENT(S):
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, HOME DEPARTMENT,
SECRETARIAT, TRIVANDRUM, PIN - 695001
2 THE EXCISE RANGE INSPECTOR
EXCISE RANGE OFFICE ERNAKULAM, KACHERIPPADY,
ERNAKULAM DISTRICT, PIN - 682018
3 THE SUPERINTENDENT
DISTRICT JAIL ERNAKULAM, KAKKANAD P.O,
ERNAKULAM DISTRICT, PIN - 682030
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 6 ::
2025:KER:56131
BY SRI.K.A.ANAS, PUBLIC PROSECUTOR
THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY
HEARD ON 29.07.2025, ALONG WITH W.P(Crl.).NOS.702/2025 AND
733/2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 7 ::
2025:KER:56131
JUDGMENT
Dr. A.K. Jayasankaran Nambiar, J.
The learned counsel for the petitioners in these writ petitions
submits that the petitioners may be permitted to withdraw the writ
petitions in order to explore their remedy before the bail court.
Permission is granted. The writ petitions are dismissed as withdrawn,
subject to the liberty reserved above.
Sd/-
DR. A.K.JAYASANKARAN NAMBIAR
JUDGE
Sd/-
JOBIN SEBASTIAN
JUDGE
prp/29/7/25
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 8 ::
2025:KER:56131
APPENDIX OF WP(CRL.).NO.733/2025
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE CRIME AND OCCURRENCE REPORT
IN CRIME NO.15/2025 OF EXCISE RANGE OFFICE,
NORTH PARAVUR DATED 18.02.2025
Exhibit P2 TRUE COPY OF THE ARREST MEMO IN CRIME
NO.15/2025 OF EXCISE RANGE OFFICE, NORTH
PARAVUR DATED 18.02.2025
Exhibit P3 TRUE COPY OF THE SEIZURE MAHAZAR IN CRIME
NO.15/2025 OF EXCISE RANGE OFFICE, NORTH
PARAVUR DATED 18.02.2025
Exhibit P4 TRUE COPY OF THE BAIL APPLICATION NUMBERED AS
CRL.M.C.NO.1206/2025 SUBMITTED BY THE
PETITIONER'S HUSBAND BEFORE THE COURT OF
SESSIONS, ERNAKULAM DATED 26.04.2025
Exhibit P5 TRUE COPY OF THE ORDER DATED 16.05.2025 IN
CRL.M.C.NO.1206/2025 PASSED BY THE COURT OF
SESSIONS, ERNAKULAM
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 9 ::
2025:KER:56131
APPENDIX OF W.P(CRL.).NO.702/2025
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FIRST INFORMATION REPORT IN
CRIME NO.850/2024 OF THAMARASSERY POLICE
STATION, KOZHIKODE DISTRICT
EXHIBIT P2 TRUE COPY OF THE ARREST MEMO IN CRIME NO.
850/2024 OF THAMARASSERY POLICE STATION,
KOZHIKODE DISTRICT
EXHIBIT P3 TRUE COPY OF THE FINAL REPORT IN CRIME NO.
850/2024 OF THAMARASSERY POLICE STATION,
KOZHIKODE DISTRICT.
EXHIBIT P4 TRUE COPY OF THE BAIL APPLICATION NUMBERED AS
CRL.M.P. NO.758/2025 SUBMITTED BY THE
PETITIONER'S HUSBAND BEFORE THE COURT OF THE
SPECIAL JUDGE (NDPS ACT CASES), VATAKARA.
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 17.05.2025 IN
CRL.M.P. NO.758/2025 PASSED BY THE COURT OF
THE SPECIAL JUDGE (NDPS ACT CASES), VATAKARA.
W.P.(Crl.).Nos.733,
702 & 747/2025 :: 10 ::
2025:KER:56131
APPENDIX OF W.P(CRL.).NO.747/2025
PETITIONER'S EXHIBITS:
Exhibit P1 TRUE COPY OF THE OCCURRENCE REPORT IN CRIME
NO.93/2024 OF EXCISE RANGE OFFICE, ERNAKULAM
Exhibit P2 TRUE COPY OF THE SEIZURE MAHAZAR DATED
26.11.2024 AT 8.30 PM IN CRIME NO.93/2024 OF
EXCISE RANGE OFFICE, ERNAKULAM
Exhibit P3 TRUE COPY OF THE SEIZURE MAHAZAR DATED
26.11.2024 AT 11.10 PM IN CRIME NO.93/2024 OF
EXCISE RANGE OFFICE, ERNAKULAM,
Exhibit P4 TRUE COPY OF THE SEIZURE MAHAZAR DATED
27.11.2024 IN CRIME NO.93/2024 OF EXCISE
RANGE OFFICE, ERNAKULAM,
Exhibit P5 TRUE COPY OF THE ORDER DATED 11.03.2025 IN
CRL.M.C.NO.672/2025 PASSED BY THE HONOURABLE
FIRST ADDITIONAL SESSIONS COURT, ERNAKULAM
Exhibit P6 TRUE COPY OF THE ORDER DATED 03.04.2025 IN
B.A.NO.4410/2025 PASSED BY THE THIS
HONOURABLE COURT.
RESPONDENTS EXHIBITS: NIL.
//TRUE COPY//
P.S. TO JUDGE
