Kerala High Court
Ansar.A vs The Kerala State Road Transport ... on 23 January, 2025
Author: D. K. Singh
Bench: D. K. Singh
1
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 31214 OF 2023
PETITIONER/S:
NASEER. E.A.
AGED 45 YEARS
S/O.ABDUL KHADER, DRIVER, KERALA STATE ROAD
TRANSPORT CORPORATION, PERUMBAVOOR DEPOT-683 542,
(RESIDING AT ETHIYIL HOUSE, SOUTH VAZHAKKULAM,
KUNNATHUNADU TALUK, ENAKULAM DISTRICT, PIN - 683105
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
4 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
2
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5 THE ADMINISTRATIVE OFFICER (BUDGET SECTION)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
6 THE DISTRICT OFFICER FOR ERNAKULAM AT ALUVA
KERALA STATE ROAD TRANSPORT CORPORATION, ALUVA
DEPOT, ERNAKULAM., PIN - 683101
7 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KOTHAMANGALAM DEPOT, ERNAKULAM., PIN - 686691
8 THE SECRETARY
ALUVA URBAN CO-OPERATIVE BANK LTD. NO.1623, MARKET
ROAD, ALUVA, ERNAKULAM, PIN - 683101
BY ADV
LEELA R.
DEEPU THANKAN-SC-KSRTC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).3121/2023, 3273/2024 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
3
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 3121 OF 2023
PETITIONER/S:
SAJEESH. N.P.
AGED 48 YEARS
S/O.LATE P.BHASKARAN, INSPECTOR, KERALA STATE ROAD
TRANSPORT CORPORATION, SULTHAN BATHERY DEPOT,
PRESENTLY WORKING AT KANNUR DEPOT ON WORKING
ARRANGEMENT (RESIDING AT ‘SREYAS',
PADANNAKKARA, PINARAYI.P.O., THALASSERY, KANNUR
DISTRICT)., PIN - 670741
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
4 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
4
W.P.(C)No.45700 OF 2024
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5 THE ADMINISTRATIVE OFFICER (BUDGET SECTION)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
6 THE DISTRICT OFFICER FOR KANNUR DISTRICT,
KERALA STATE ROAD TRANSPORT CORPORATION, KANNUR
DEPOT, PIN - 670003
7 THE DISTRICT OFFICER FOR WAYANAD DISTRICT,
KERALA STATE ROAD TRANSPORT CORPORATION, SULTHAN
BATHERY DEPOT, PIN - 673592
8 THE SECRETARY
THALASSERY CO-OPERATIVE URBAN BANK LTD. NO.F.1005,
MANJODI, THIRUVANGAD, THALASSERY, PIN - 670103
9 THE SECRETARY
THALASSERY CO-OPERATIVE RURAL BANK LTD. NO.1263,
THALASSERY, KANNUR DISTRICT, PIN - 670103
10 THE SECRETARY
THALASSERY AGRICULTURAL IMPROVEMENT CO-OPERATIVE
SOCIETY LTD. NO.C. 1619, THALASSERY, PIN - 670103
11 THE SECRETARY
KERALA STATE ROAD TRANSPORT CORPORATION EMPLOYEES
CO-OPERATIVE SOCIETY LTD. NO.C 808, KANNUR, PIN -
670002
12 THE MANAGER
KERALA STATE FINANCIAL ENTERPRISES LTD., KANNUR,
PIN - 670003
BY ADVS.
LEENA C
SALIL NARAYANAN K.A.
DEEPU THANKAN - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
5
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 3273 OF 2024
PETITIONER/S:
SHAJUDEEN B
AGED 48 YEARS
S/O. BADARUDEEN, SHAJU COTTAGE, PAYYAKKODE, OOYOOR,
KOLLAM, PHONE NO. 9526255557, WORKING AS DRIVER,
GRADE I, KERALA STATE ROAD TRANSPORT CORPORATION,
PATHANAPURAM DEPOT, KOLLAM,, PIN - 686695
BY ADV O.D.SIVADAS
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT ROAD, THIRUVANANTHAPURAM,
PIN- REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING
DIRECTOR., PIN - 695023
2 THE CHAIRMAN AND MANAGING DIRECTOR
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,, PIN - 695001
3 THE ASSISTANT TRANSPORT OFFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
PATHANAPURAM DEPOT, PATHANAPURAM, KOLLAM DISTRICT,,
PIN - 689695
4 KERALA STATE TRANSPORT WORKERS' CO-OPERATIVE
SOCIETY
LTD. T 133, THAMPANNOOR, THIRUVANANTHAPURAM,
REPRESENTED BY ITS SECRETARY., PIN - 695001
6
W.P.(C)No.45700 OF 2024
2025:KER:5779
DEEPU THANKAN - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
7
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 5397 OF 2024
PETITIONER/S:
SHIBU.K
AGED 53 YEARS
S/O. R.V.KUMARAN, INSPECTOR, KERALA STATE ROAD
TRANSPORT CORPORATION, THRISSUR DEPOT( RESIDING AT
RAMANCHIRANGARA HOUSE TEMPLE CANAL ROAD, EAST
KADUNGALLUR U.C.COLLEGE.P.O, PIN - 683192
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION,
REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM, PIN - 683102
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
3 . THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM, PIN - 695023
4 THE FINANCIAL & CHIEF ACCOUNTS OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, THIRUVANANTHAPURAM, PIN - 695023
8
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5 THE DISTRICT OFFICER FOR THRISSUR AT DISTRICT
TRANSPORT
OFFICERS OFFICE, KERALA STATE ROAD TRANSPORT
CORPORATION, THRISSUR DEPOT, PIN - 680001
6 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, THRISSUR
DEPOT -, PIN - 680001
7 THE SECRETARY,
KERALA STATE TRANSPORT WORKERS' CO-OPERATIVE
SOCIETY LTD. NO.T.133, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695001
8 THE SECRETARY
ALUVA STATE TRANSPORT STAFF CO-OPERATIVE SOCIETY
LTD. NO.E158, MARKET ROAD, ALUVA, PIN - 683101
9 THE ARBITRATOR/SPECIAL SALE OFFICER
OF KERALA STATE TRANSPORT WORKERS CO-OPERATIVE
SOCIETY LTD. NO.T.133, THAMBANOOR,
THIRUVANANTHAPURAM, PIN - 695001
BY ADVS.
N. UNNIKRISHNAN
MILTON C. V
DEEPU THANKAN - SC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
9
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 5540 OF 2024
PETITIONER:
ANILKUMAR M.R
AGED 49 YEARS, S/O RAMENDRAN PILLAI,
MULLAPILLIL HOUSE, KURUMULLOOR P.O,
KANAKKARY, KOTTYAM, PIN - 686 632.
BY ADVS.
SRI. MILLU DANDAPANI
SRI. THOMAS C.ABRAHAM
SRI. S.VISHNU
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O,
THIRUVANANTHAPURAM, PIN - 695 014.
2 KERALA STATE TRANSPORT WORKER'S CO-OPERATIVE
SOCIETY LTD NO.T133
REPRESENTED BY ITS SECRETARY, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695 014.
3 THE ARBITRATOR
KERALA STATE TRANSPORT WORKER'S CO-OPERATIVE
SOCIETY LTD NO.T133, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695 014.
10
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BY ADVS.
SRI. DEEPU THANKAN - STANDING COUNSEL, KSRTC
SRI. N.UNNIKRISHNAN
SRI. JAYACHANDRAN C.(K/001513/2022)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
11
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 38515 OF 2023
PETITIONER/S:
1 AJIKUMAR N.R
AGED 47 YEARS
S/O RAJENDRAN NAIR, RESIDING AT SREEKULAM, MELILA
P.O, KOTTARAKARA, KOLLAM DISTRICT. (DRIVER, KSRTC,
PUNALUR DEPOT, PIN - 691508
2 KALESHKUMAR K
AGED 46 YEARS
S/O KAMALAN, RESIDING AT HAREESHMA BHAVAN, OTTAKKAL
P.O, KOLLAM DISTRICT (DRIVER, KSRTC, PUNALUR
DEPOT), PIN - 691308
BY ADVS.
N.SASIDHARAN UNNITHAN
N.UNNIKRISHNAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR TRANSPORT
BHAVAN, FORT THIRUVANANTHAPURAM, PIN - 695023
2 FINANCIAL ADVISOR AND CHIEF ACCOUNTS OFFICER
KSRTC, TRANSPORT BHAVAN, FORT THIRUVANANTHAPURAM.,
PIN - 695023
3 ASSISTANT TRANSPORT OFFICER
KSRTC, PUNALUR DEPOT PUNALUR, KOLLAM DISTRICT.,
PIN - 691322
12
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4 DISTRICT OFFICER
OFFICE OF THE DISTRICT OFFICE KSRTC , KOTTARAKARA
KOLLAM DISTRICT., PIN - 691531
5 KERALA STATE TRANSPORT WORKERS CO-OPERATIVE SOCIETY
LTD. T133
REPRESENTED BY ITS SECRETARY THAMPANOOR,
THIRUVANANTHAPUARM DISTRICT., PIN - 695001
BY ADVS.
DEEPU THANKAN
N.UNNIKRISHNAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
13
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 22397 OF 2024
PETITIONER/S:
DILIPKUMAR G
AGED 47 YEARS
S/O. GOPI C.C., IYYANI HOUSE, ANJUMOORTHI MANGALAM
P.O. PALAKKAD, PIN - 678682
BY ADVS.
AKSHAY JOSEPH ADHIKARAM
DEEPA R MENON
DEENA JOSEPH
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION (KSRTC)
REPRESENTED BY ITS MANAGING DIRECTOR OFFICE OF
MANAGING DIRECTOR, TRANSPORT BHAVAN, FORT,
TRIVANDRUM, KERALA, INDIA, PIN - 695023
2 KERALA STATE ROAD TRANSPORT CORPORATION PALAKKAD
UNIT EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LTD
REPRESENTED BY ITS AUTHORISED OFFICER NO. P 602,
PALAKKAD, PIN - 678001
BY ADV
DEEPU THANKAN - SC
AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
14
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 23513 OF 2024
PETITIONER:
MURALI.P
AGED 54 YEARS, S/O. PAZHANIYAPPAN CHETTIYAR,
KSRTC DRIVER, ERNAKULAM DEPOT,
RESIDING AT NO.11/289, MAIN ROAD, (NEAR KSEB),
CHITTUR, PALAKKAD DISTRICT., PIN - 678 101.
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
B.R.SINDU
K.S.SMITHA
V.R.SANJEEV KUMAR
V.ROHITH
AFNA V.P.
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, KIZHAKKE KOTTA
THIRUVANANTHAPURAM REPRESENTED BY ITS
MANAGING DIRECTOR., PIN - 695 001.
2 DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION
ERNAKULAM BUS DEPOT, RAJAJI ROAD, ERNAKULAM,
PIN - 682 035.
15
W.P.(C)No.45700 OF 2024
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3 KERALA STATE TRANSPORT WORKERS
CO-OPERATIVE SOCIETY LTD. NO.T133
SS COVIL ROAD, THAMPANNUR, THIRUVANANTHAPURAM
REPRESENTED BY ITS SECRETARY, PIN - 695 001.
4 ARBITRATOR CUM SPECIAL SALE OFFICER
KERALA STATE TRANSPORT WORKERS
CO-OPERATIVE SOCIETY LTD. NO.T133,
SS COVIL ROAD, THAMPANNUR, THIRUVANANTHAPURAM,
PIN - 695 001.
BY ADVS.
AKHIL SURESH, STANDING COUNSEL
N.UNNIKRISHNAN, FOR R3
DEEPU THANKAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
16
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 24206 OF 2024
PETITIONER:
SUNEESH.K.P.
AGED 52 YEARS, S/O.PRAKASHAN.K.V., DRIVER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KUMILY DEPOT (RESIDING AT KADEPARAMBIL HOUSE,
NEAR GAUREESHWARAM TEMPLE, CHERAI.P.O.,
ERNAKULAM, PIN - 683 514.
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENTS:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR,
TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
PIN - 695 023.
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
PIN - 695 023.
3 THE FINANCIAL & CHIEF ACCOUNTS OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
4 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KUMILY DEPOT, PIN - 685 509.
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5 THE SECRETARY
KERALA STATE TRANSPORT WORKERS' CO-OPERATIVE
SOCIETY LTD. NO.T.133, THIRUVANANTHAPURAM,
PIN - 695 001.
6 THE ARBITRATOR
KERALA STATE TRANSPORT WORKERS' CO-OPERATIVE
SOCIETY LTD. NO.T.133, THIRUVANANTHAPURAM,
PIN - 695 001.
BY ADVS.
AKHIL SURESH, STANDING COUNSEL
N.UNNIKRISHNAN, FOR R5
DEEPU THANKAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
18
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 27204 OF 2024
PETITIONER:
ANSAR A.
AGED 47 YEARS, S/O. ABDUL AZEEZ.M.,
CONDUCTOR, SPECIAL GRADE,
KERALA STATE ROAD TRANSPORT CORPORATION,
KOLLAM DEPOT - (RESIDING AT KAVAYATH HOUSE,
KUREEPUZHA, KAVANAD.P.O., KOLLAM, PIN - 691 003.
BY ADVS.
SRI. K.P.JUSTINE (KARIPAT)
SRI. A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENTS:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY ITS MANAGING DIRECTOR,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695 023.
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695 023.
3 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
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4 THE ADMINISTRATIVE OFFICER (BUDGET SECTION)
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
5 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KOLLAM DEPOT, PIN - 691 001.
6 THE SECRETARY
KERALA STATE TRANSPORT WORKERS CO-OPERATIVE SOCIETY
LTD. NO.T.133, THAMPANOOR, THIRUVANANTHAPURAM,
PIN - 695 001.
7 THE SALE OFFICER
OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES, THIRUVANANTHAPURAM, PIN - 695 001.
BY ADVS.
SRI. DEEPU THANKAN - STANDING COUNSEL, KSRTC
SRI. AKHIL SURESH
SRI. N.UNNIKRISHNAN
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
20
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 28563 OF 2024
PETITIONER/S:
UNNI.A.B.
AGED 51 YEARS
S/O.BALAN.N., ASSISTANT, KERALA STATE ROAD
TRANSPORT CORPORATION, PERUMBAVOOR DEPOT (RESIDING
AT AIKKULATH, NEELEESWARAM.P.O., KALADY VIA.,
ERNAKULAM DISTRICT), PIN - 683574
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM ., PIN - 695023
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM., PIN -
695023
3 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, THIRUVANANTHAPURAM., PIN - 695023
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4 THE ADMINISTRATIVE OFFICER (BUDGET SECTION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, THIRUVANANTHAPURAM., PIN - 695023
5 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
PERUMBAVOOR DEPOT , ERNAKULAM DISTRICT., PIN -
683542
6 THE SECRETARY
KERALA STATE TRANSPORT WORKERS CO-OPERATIVE SOCIETY
LTD. NO.T.133, THAMPANOOR, THIRUVANANTHAPURAM,
PIN - 695001
BY ADVS.
DEEPU THANKAN - SC
AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
22
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 29779 OF 2024
PETITIONERS:
1 PUSHPARAJAN.K.R
AGED 56 YEARS, S/O RAMACHANDRAN, KOCHERIYIL,
KOSADY, MADUKKA.PO, MUNDAKAYAM, KOTTAYAM DIST.,
PIN - 686 513.
2 SATHEESH KUMAR.S.S
AGED 56 YEARS, S/O SREEDHARAN, SATHEESH BHAVAN,
VAZHOOR.P.O, KOTTAYAM DIST, PIN - 686 504.
3 MOHANDAS.K.B
AGED 53 YEARS, S/O BASKARAN, KAPLIYIL,
KARINILAYAM.PO, AMARAVATHY, KOTTAYAM DIST.,
PIN - 686 513.
BY ADV
B.RAJESH (KOTTAYAM)
RESPONDENTS:
1 SECRETARY
KERALA STATE ROAD TRANSPORT COOPERATIVE SOCIETY
LTD. T-133,THIRUVANANTHAPURAM, PIN - 695 001.
2 RAJU.A.G.
AGED 60, KANJIRATHUMOOTIL, MUTTAPALLI.P.O,
KOTTAYAM DIST., PIN - 686 510
3 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY MANAGING DIRECTOR, KSRTC
BHAVAN,THIRUVANANTHAPURAM., PIN - 695 001
23
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BY ADVS.
DEEPU THANKAN - SC
N.UNNIKRISHNAN, STANDING COUNSEL
C.S.MANILAL, FOR R2
AKHIL SURESH, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
24
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 30247 OF 2024
PETITIONER/S:
RADHAKRISHNAN
AGED 49 YEARS
S/O. KITTA, DRIVER, KSRTC, ERNAKULAM DEPOT,
RESIDING AT TUMBIPALLAM, PANAYUR, ATTIKODE,
POLPULLI P.O., PALAKKAD DISTRICT, PIN - 678552
BY ADVS.
G.HARIHARAN
PRAVEEN.H.
K.S.SMITHA
B.R.SINDU
V.R.SANJEEV KUMAR
V.ROHITH
AFNA V.P.
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, KIZHAKKE KOTTA THIRUVANANTHAPURAM
REPRESENTED BY ITS MANAGING DIRECTOR., PIN - 695001
2 DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION ERNAKULAM
BUS DEPOT, RAJAJI ROAD, ERNAKULAM, PIN - 682035
3 KSRTC PALAKKAD DISTRICT EMPLOYEES CO-OPERATIVE
SOCIETY LTD. NO. P602
PUDUPALLI THERUVU, NURANI, PALAKKAD DISTRICT
REPRESENTED BY ITS SECRETARY, PIN - 678001
25
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BY ADV.
DEEPU THANKAN - SC
AKHIL SURESH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
26
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 30249 OF 2024
PETITIONER:
SREERAJ. S. THAIKKAT
AGED 36 YEARS, S/O.SASI.T.K., MECHANIC,
KERALA STATE ROAD TRANSPORT CORPORATION,
IRINJALAKKUDA OPERATING CENTRE
U/C. OF THE ASSISTANT TRANSPORT OFFICER,
CHALAKKUDY DEPOT, (RESIDING AT THAIKKAT HOUSE,
KORATTY.P.O., MURIPARAMBU, THRISSUR ).,
PIN - 680 308.
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENTS:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM, PIN - 695 023.
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT,
THIRUVANANTHAPURAM, PIN - 695 023.
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
27
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4 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
5 THE ADMINISTRATIVE OFFICER (BUDGET SECTION),
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM.,
PIN - 695 023.
6 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
CHALAKKUDY DEPOT , ERNAKULAM DISTRICT,
PIN - 680 307.
7 THE SECRETARY
KERALA STATE TRANSPORT WORKERS' CO-OPERATIVE
SOCIETY LTD. NO.T.133, THAMPANOOR,
THIRUVANANTHAPURAM ., PIN - 695 001.
8 THE SECRETARY
K.S.R.T.C. EMPLOYEE'S CO-OPERATIVE SOCIETY LTD.
NO.R.710, CHALAKUDY ., PIN - 680 307.
BY ADVS.
AKHIL SURESH, STANDING COUNSEL
N.UNNIKRISHNAN, FOR R7
MILTON C. V, FOR R8
DEEPU THANKAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
28
W.P.(C)No.45700 OF 2024
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 30271 OF 2024
PETITIONER:
BINOY V. THANKAPPAN
AGED 52 YEARS, S/O.V.N.THANKAPPAN, MECHANIC,
KERALA STATE ROAD TRANSPORT CORPORATION,
IRINJALAKKUDA OPERATING CENTRE
U/C. OF ASSISTANT TRANSPORT OFFICER,
CHALAKKUDY DEPOT,
(RESIDING AT VALLINAKUNNEL HOUSE, MURIYAD.P.O.).,
PIN - 680 683.
BY ADVS.
K.P.JUSTINE (KARIPAT)
A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENTS:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT, THIRUVANANTHAPURAM, PIN - 695 023.
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, EAST FORT, THIRUVANANTHAPURAM,
PIN - 695 023
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION)
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
29
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4 THE FINANCIAL ADVISOR & CHIEF ACCOUNTS OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
5 THE ADMINISTRATIVE OFFICER (BUDGET SECTION)
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 023.
6 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
CHALAKKUDY DEPOT, ERNAKULAM DISTRICT,
PIN - 680 307.
7 THE SECRETARY
KERALA STATE TRANSPORT WORKERS CO-OPERATIVE
SOCIETY LTD. NO.T.133, THAMPANOOR,
THIRUVANANTHAPURAM, PIN - 695 001
BY ADVS.
AKHIL SURESH, STANDING COUNSEL
N.UNNIKRISHNAN, FOR R7
DEEPU THANKAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
30
W.P.(C)No.45700 OF 2024
2025:KER:5779
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
THURSDAY, THE 23RD DAY OF JANUARY 2025 / 3RD MAGHA, 1946
WP(C) NO. 30866 OF 2024
PETITIONER:
SAJEEV.C.K
AGED 48 YEARS, S/O. KUNJAPPAN, DRIVER GRADE II,
KERALA STATE ROAD TRANSPORT CORPORATION,
NORTH PARAVUR DEPOT, ERNAKULAM DISTRICT,
RESIDING AT CHIRAPPARAYIL HOUSE, IRINGOL.P.O.,
PATTAL PERUMBAVOOR, ERNAKULAM DISTRICT,
PIN - 683 548
BY ADV
O.D.SIVADAS
RESPONDENTS:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT ROAD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS CHAIRMAN-CUM-MANAGING DIRECTOR.,
PIN - 695 023.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,
PIN - 695 001.
3 THE ASSISTANT TRANSPORT OFFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
NORTH PARAVUR DEPOT, ERNAKULAM DISTRICT,
PIN - 683 513.
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4 KERALA STATE TRANSPORT WORKERS'
CO-OPERATIVE SOCIETY
LTD. T 133, THAMPANNOOR, THIRUVANANTHAPURAM,
REPRESENTED BY ITS SECRETARY, PIN - 695 001.
BY ADVS.
AKHIL SURESH, STANDING COUNSEL
N.UNNIKRISHNAN, FOR R4
DEEPU THANKAN, STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 23.01.2025, ALONG WITH WP(C).31214/2023 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
32
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D. K. SINGH, J.
--------------------------
W.P.(C) Nos. 31214/2023, 3121/2023, 3273/2024, 5397/2024,
5540/2024, 38515/2023, 22397/2024, 23513/2024, 24206/2024,
27204/2024, 28563/2024, 29779/2024, 30247/2024, 30249/2024,
30271/2024 and 30866/2024
-------------------------
Dated this the 23rd day of January, 2025
JUDGMENT
1. The petitioners in these writ petitions are the employees of the
Kerala State Road Transport Corporation (KSRTC), holding different
posts. The petitioners have obtained loans from different Co-
operatives Societies and entered into tri-party agreements. The
KSRTC is one of the conforming parties of the agreement inasmuch as
the KSRTC is under obligation to deduct the Equal Monthly
Installments (EMIs) of the employees and remit the same to the
respective Societies from where the employees have obtained the
loan.
2. It is not disputed that the amount of EMI was deducted from the
monthly salary of the petitioners, however, the same was not credited
to the respective Societies by the KSRTC against the loans advanced to
the petitioners. As a result, the Societies have levied penal interest
W.P.(C)No.45700 OF 2024
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against the petitioners.
3. The learned Counsel appearing for the respondent Corporation
submits that due to the financial constraints faced by the KSRTC, the
amount deducted from the salaries of the petitioners towards
payment of the regular EMIs of the loans advanced by the different
Co-operative Societies was not credited to the respective Societies
and it was utilized by the KSRTC. He also does not dispute the liability
of the KSRTC for payment of the EMIs in respect of the loans advanced
to the petitioners for which the KSRTC has deducted EMIs from the
monthly salary of the petitioners. The learned Counsel for the
respondent Corporation further submits that the KSRTC is in dialogue
with the Societies to settle their dues and the petitioners are not liable
for higher interest rate/penal interest for the defaults committed by
the KSRTC. If any liability is fastened on the petitioners because of the
higher rate of interest/penal interest as the KSRTC did not remit the
amount to the respective Societies after deducting the same from the
salaries of the petitioners, the KSRTC will indemnify the petitioners
and the KSRTC will bear the burden for such higher rate of
interest/penal interest.
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4. Considering the aforesaid stand of the KSRTC, these writ
petitions are hereby disposed of with direction to the KSRTC to settle
the dues of the respective Co-operative Societies in respect of the
loans advanced to the petitioners for which the KSRTC has deducted
the EMIs from the monthly salary of the petitioners. Any liability as a
result of higher rate of interest/penal interest because of non-
payment of regular EMIs shall be borne by the KSRTC alone.
Sd/-
D. K. SINGH
JUDGE
Svn
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 3121/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE IDENTITY CARD ISSUED TO
THE PETITIONER.
Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED
14.11.2022 SUBMITTED BY C.K.SANOOP.
Exhibit P3 TRUE COPY OF THE RECOVERY STATEMENT DATED
18.11.2022 ISSUED BY THE DISTRICT
OFFICER, KOZHIKKODE.
Exhibit P4 TRUE COPY OF THE NOTICE ISSUED BY THE 9TH
RESPONDENT SOCIETY.
Exhibit P5 TRUE COPY OF THE RECOVERY STATEMENT DATED
15.11.2022 (CERTIFICATE) ISSUED BY THE
6TH RESPONDENT.
Exhibit P6 TRUE COPY OF THE NOTICE DATED 14.12.2022
ISSUED BY THE 11TH RESPONDENT SOCIETY TO
THE PETITIONER.
Exhibit P7 TRUE COPY OF THE RECOVERY STATEMENT DATED
15.10.2022 ISSUED BY THE 7TH RESPONDENT.
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 3273/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE MEMORANDUM DATED
23.1.2023 ISSUED BY THE DISTRICT OFFICER,
OFFICE OF THE DISTRICT OFFICER
(ADMINISTRATION & ACCOUNTS),
THIRUVANANTHAPURAM (SOUTH), PAPPANAMCODE.
Exhibit P2 TRUE COPY OF THE STATEMENT SIGNED ON
29.12.2023 ISSUED BY THE 3RD RESPONDENT.
Exhibit P3 TRUE COPY OF JUDGMENT IN WA NO. 2060 OF
2006 DATED 12.12. 2006 RENDERED BY THIS
HON'BLE COURT.
Exhibit P4 TRUE COPY OF JUDGMENT IN W.P.(C) NO. 7657
OF 2021 DATED 15.07.2021 RENDERED BY THIS
HON'BLE COURT.
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 5397/2024
PETITIONER EXHIBITS
Exhibit p1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER
Exhibit P2 TRUE COPY OF THE RECOVERY STATEMENT
NO.BD1/101/24/DO TSR DATED 22.1.2024
(THIRUVANANTHAPURAM SOCIETY)
Exhibit P3 TRUE COPY OF THE SAID AWARD NO.ARC -
1144/2023 DATED 21.6.2023
Exhibit P4 TRUE COPY OF THE RECOVERY STATEMENT NO.BD1/
101/24/DO TSR DATED 22.1.2024 (ALUVA SOCIETY)
Exhibit P5 TRUE COPY OF THE CERTIFICATE DATED 5.1.2024
OF THE 8TH RESPONDENT SOCIETY, THE
OUTSTANDING AMOUNT ON ACCOUNT OF PRINCIPAL IS
RS.2,47,383/- AND RS.74,599/- TOWARDS
INTEREST.
RESPONDENT'S EXHIBIT
EXHIBIT-R7 (A) A true copy of Certificate of Salary
Liability Membership in Co-operative Society
submitted by Shibu, K. through District
Transport Officer, K.S.R.T.C., Aluva
EXHIBIT-R7 (B) A true copy of Statement of Accounts of Loan
No. BAL 53033 availed by Shri. Shibu. K, as
on 26.02.2024
EXHIBIT-R7 (C) A true copy of the Judgment dated 05.04.2002
in O.P. No. 37952/2001 (Kerala State
Transport Workers Co-operative Society T. 133
and another Vs. KSRTC and Others)
EXHIBIT-R7 (D) A true copy of the Judgment of Hon'ble
Division Bench of this Honble Court in R.P.
No.119/2007 in W.A. No. 2060/2006 dated
W.P.(C)No.45700 OF 2024
2025:KER:5779
14.02.2007
EXHIBIT-R7 (E) A true copy of Judgment dated 01.06.2023 in
EXHIBIT-R7 (F) A true copy of Consent Letter dated
05.03.2013 submitted by the petitioner
EXHIBIT-R7 (G) A true copy of Surety Bond dated 05.03.2013
executed by the petitioner and sureties'
EXHIBIT-R7 (H) A true copy of Loan Application NO.0117 dated
23.02.2013 submitted by the petitioner
EXHIBIT-R7 (I) A copy of Award dated 21.06.2023 in A.R.C.
No.1144/2023 issued by the Respondent No.9
RESPONDENT EXHIBITS
EXHIBIT R1-A true copy of the interim order of this
Hon'ble Court dated 22/08/2023 in RP No.
EXHIBIT R1-B true copy of the interim order of this
Hon'ble Court dated 31/10/2023 in RP No.
EXHIBIT R1-C true copy of the interim order of this
Hon'ble Court dated 01/02/2024 in RP No.
EXHIBIT R1-D true copy of the interim order of this
Hon'ble Court dated 13/03/2024 in RP No.
EXHIBIT R1-E true copy of the interim order of this
Hon'ble Court dated 21/06/2024 in RP No.
EXHIBIT R1- F true copy of the order of this Hon'ble Court
in WA No. 611/2023 dated 21/12/2023
EXHIBIT R1-G true copy of the interim order passed by this
W.P.(C)No.45700 OF 2024
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Hon'ble Court in WA No. 1848/2023 dated
27/10/2023
PETITIONER EXHIBITS
Exhibit R8(a) TRUE COPY OF THE STATEMENT SHOWING THE
OUTSTANDING BALANCE OF PRINCIPAL AMOUNT AND
INTEREST THEREON TO BE PAID BY THE PETITIONER
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 5540/2024
PETITIONER EXHIBITS
EXHIBIT P1 THE TRUE COPY OF THE FRONT PAGE OF PASS BOOK OF
THE PETITIONER ISSUED BY THE 2ND RESPONDENT
DATED 29/12/2014
EXHIBIT P2 THE TRUE COPY OF THE NOTICE ISSUED BY THE
SECRETARY OF THE 2ND RESPONDENT SOCIETY TO THE
PETITIONER DATED 09.08.2023
EXHIBIT P3 THE TRUE COPY OF THE SUMMONS ISSUED TO THE
PETITIONER FROM THE OFFICE OF CO-OPERATIVE
SOCIETIES ASSISTANT REGISTRAR (GENERAL),
TRIVANDRUM DATED 12.10.2023
EXHIBIT P4 THE TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND RESPONDENT
SOCIETY DATED 17.10.2021
EXHIBIT P5 THE TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 1ST RESPONDENT
COOPERATION DATED 5.11.2023
EXHIBIT P6 THE TRUE COPY OF THE STATEMENT ISSUED TO THE
PETITIONER BY THE ASSISTANT TRANSPORT OFFICER,
KSRTC DISTRICT OFFICE DATED 21.10.2022
EXHIBIT P7 THE TRUE COPY OF THE CERTIFICATE ISSUED FROM THE
OFFICE OF THE DISTRICT OFFICE, KOTTAYAM DATED
21.10.2023
EXHIBIT P8 THE TRUE COPY OF THE SALARY SLIP OF THE
PETITIONER ISSUED BY THE 1ST RESPONDENT
CORPORATION FOR THE MONTH OF SEPTEMBER TO
DECEMBER, 2023.
2ND RESPONDENT'S EXHIBITS
EXHIBIT-R2 (A) A TRUE COPY OF CERTIFICATE OF SALARY LIABILITY
AND MEMBERSHIP IN CO-OPERATIVE SOCIETY DATED
08.11.2014 SUBMITTED BY THE PETITIONER WITH
UNDERTAKING BY THE UNIT AUTHORITY
W.P.(C)No.45700 OF 2024
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EXHIBIT-R2 (B) A TRUE COPY OF THE CONSENT LETTER DATED
06.01.2015 SUBMITTED BY THE PETITIONER
EXHIBIT-R2 (C) A TRUE COPY OF SURETY BOND DATED 06.01.2015
EXECUTED BY THE PETITIONER A WELL AS SURETIES
EXHIBIT-R2 (D) A TRUE COPY OF AWARD DATED 14.11.2023 ISSUED BY
THE 3RD RESPONDENT
EXHIBIT-R2 (E) A TRUE COPY OF THE JUDGMENT DATED 05.04.2002 IN
EXHIBIT-R2 (F) A TRUE COPY OF THE JUDGMENT IN R.P. NO.119/2007
IN W.A. NO.2060/2006 DATED 14.02.2007
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APPENDIX OF WP(C) 38515/2023
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE APPLICATION OF THE LST
PETITIONER DATED 7/8/2023 SUBMITTED UNDER
THE RIGHT TO INFORMATION ACT
Exhibit P2 A TRUE COPY OF LETTER NO. A5/3101/
2023/KOLLAM DATED 5/9/2023 OF THE PUBLIC
INFORMATION OFFICER
Exhibit P3 A TRUE COPY OF THE APPLICATION OF THE 2ND
PETITIONER DATED 7/8/2023 SUBMITTED UNDER
THE RIGHT TO INFORMATION ACT
Exhibit P4 A TRUE COPY OF LETTER NO. A5/3085/
2023/KOLLAM DATED 5/9/2023 OF THE PUBLIC
INFORMATION OFFICER
Exhibit P5 A TRUE COPY OF THE JUDGMENT DATED
12/12/2006 OF THIS HONOURABLE COURT IN
W.A NO. 2060 OF 2006
RESPONDENT EXHIBITS
EXHIBIT-R5 (B) A true copy of the Certificate of Salary
Liability and Membership in Co-operative
addressed to Respondent No. 5, through
the first petitioner dated 22.06.2017 by
the Assistant Officer K.S.R.T.C. Punalur
EXHIBIT-R5 (D) A true copy of Certificate of Salary,
Liability and Membership in Co-operative
dated 04.06.2022 submitted by shri Kalesh
Kumar , K
EXHIBIT-R5 (A) A TRUE COPY OF STATMENT OF ACCOUNT OF
LOAN NO. BAL 57161 IN RESPECT OF SHRI
AJIKUMAR, N.R, THTE 1ST PETITIONER
EXHIBIT-R5 (C) A TRUE COPYOF THE STATEMENT OF ACCOUNTS
IN LOAN NO. BAL - 59418 IN RESPECT OFR
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2ND PETIITONER, SHRI, KALESH KUMAR, K
EXHIBIT R1-(A) true copy of the interim order of this
Hon'ble Court dated 22/08/2023 in RP No.
EXHIBIT R1-(B) true copy of the interim order of this
Hon'ble Court dated 31/10/2023 in RP No.
EXHIBIT R1-(C) A true copy of the interim order of this
Hon'ble Court dated 01/02/2024 in RP No.
EXHIBIT R1-(D) true copy of the interim order of this
Hon'ble Court dated 13/03/2024 in RP No.
EXHIBIT R1-(E) true copy of the interim order of this
Hon'ble Court dated 21/06/2024 in RP No.
EXHIBIT R1-(F) true copy of the order of this Hon'ble
Court in WA No. 611/2023 dated 21/12/2023
EXHIBIT R1-(G) true copy of the interim order passed by
this Hon'ble Court in WA No. 1848/2023
dated 27/10/2023
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APPENDIX OF WP(C) 22397/2024
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE STATEMENT ISSUED BY THE
2ND RESPONDENT DATED 12.05.2023
EXHIBIT P2 TRUE COPY OF THE REPLY ISSUED BY THE PUBLIC
INFORMATION OFFICER OF THE 1ST RESPONDENT
NUMBERED AS T1-900/2021/PLKD DATED
11.08.2021
EXHIBIT P3 TRUE COPY OF THE RTI APPLICATION FILED BY
THE PETITIONER DATED 25.04.2023
EXHIBIT P4 TRUE COPY OF THE RTI RESPONSE RECEIVED BY
THE PETITIONER FROM THE 1ST RESPONDENT,
NUMBERED AS GL2/594/2023/PLKD DATED
03.05.2023
EXHIBIT P5 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
DISTRICT OFFICER OF THE 1ST RESPONDENT
DATED 03.08.2023
EXHIBIT P6 TRUE COPY OF RTI APPLICATION FILED BY THE
PETITIONER DATED 25.04.2023
EXHIBIT P7 TRUE COPY OF THE REPLY RECEIVED FROM 2ND
RESPONDENT DATED NIL
EXHIBIT P8 TRUE COPY OF THE RELEVANT PAGES OF BANK
STATEMENT OF THE PETITIONER'S ACCOUNT
ISSUED BY STATE BANK OF INDIA, PALAKKAD
BRANCH DATED 06.03.2023
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APPENDIX OF WP(C) 23513/2024
PETITIONER'S EXHIBITS
Exhibit P1 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JULY, 2022 ISSUED IN THE NAME OF
THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 03.08.2022.
Exhibit P2 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF AUGUST, 2022 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 06.09.2022.
Exhibit P3 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF SEPTEMBER, 2022 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
03.10.2022.
Exhibit P4 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF OCTOBER, 2022 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 05.11.2022.
Exhibit P5 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER, 2022 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
12.12.2022.
Exhibit P6 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JANUARY, 2023 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 14.02.2023.
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Exhibit P7 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF FEBRUARY, 2023 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
04.03.2023.
Exhibit P8 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JULY , 2023 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 11.08.2023.
Exhibit P9 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF AUGUST, 2023 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 11.09.2023.
Exhibit P10 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF SEPTEMBER, 2023 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
04.10..2023.
Exhibit P11 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF OCTOBER, 2023 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 09.11.2023.
Exhibit P12 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER, 2023 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
14.12.2023.
Exhibit P13 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER, 2023 ISSUED IN THE
NAME OF THE PETITIONER BY THE 1ST
RESPONDENT EVIDENCING DEDUCTION OF
RS.14,000/- FROM THE SALARY ACCOUNT DATED
W.P.(C)No.45700 OF 2024
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10.01.2024.
Exhibit P14 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF APRIL, 2024 ISSUED IN THE NAME
OF THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 16.05.2024.
Exhibit P15 A TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF MAY, 2024 ISSUED IN THE NAME OF
THE PETITIONER BY THE 1ST RESPONDENT
EVIDENCING DEDUCTION OF RS.14,000/- FROM
THE SALARY ACCOUNT DATED 10.06.2024.
Exhibit P16 A TRUE COPY OF THE RECOVERY DETAILS
RELATING TO THE SALARY DEDUCTIONS OF THE
PETITIONER TOWARDS LOAN REPAYMENT DUE TO
THE 3RD RESPONDENT ISSUED ON 13.05.2024.
Exhibit P17 A TRUE COPY OF THE AWARD ARC.NO11172/2022
DATED 26.12.2022 ISSUED BY THE ARBITRATOR
APPOINTED BY THE CO-OPERATIVE DEPARTMENT
IN CONNECTION WITH ARBITRATION CASE FILED
BY THE 3RD RESPONDENT AGAINST THE
PETITIONER.
Exhibit P18 A TRUE COPY OF THE COMMUNICATION DATED
19.06.2023 SENT BY THE 3RD RESPONDENT
ADDRESSED TO THE 2ND RESPONDENT.
Exhibit P19 A TRUE COPY OF THE DETAILED STATEMENT OF
ACCOUNT ISSUED BY THE 3RD RESPONDENT AS
ON 11.06.2024 RELATING TO THE LOAN
ACCOUNT OF THE PETITIONER.
Exhibit P20 A TRUE COPY OF THE STATEMENT OF ACCOUNT
RELATING TO THE LOAN AVAILED BY THE
PETITIONER FROM UNION BANK OF INDIA,
CHITTUR BRANCH ON 19.06.2023 TO THE TUNE
OF RS.2,30,000/-.
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APPENDIX OF WP(C) 24206/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF DUTY PASS ISSUED TO THE
PETITIONER BY THE RESPONDENT CORPORATION.
Exhibit P2 TRUE COPY OF THE RECOVERY STATEMENT DATED
27.5.2024 ISSUED BY THE 4TH RESPONDENT.
Exhibit P3 TRUE COPY OF ARC NO. 177/2023 FILED BY
THE 5TH RESPONDENT DATED 14.11.2022.
Exhibit P4 TRUE COPY OF AWARD DATED 20.3.2023 IN ARC
NO. 177/2023 PASSED BY THE 6TH
RESPONDENT.
Exhibit P5 TRUE COPY OF CERTIFICATE ISSUED BY THE
4TH RESPONDENT TO THE PETITIONER DATED
16.5.2024.
RESPONDENT EXHIBITS
EXHIBIT-R5 (A) A TRUE COPY OF CERTIFICATE OF SALARY
LIABILITY AND MEMEBERSHIP IN CO-
OPERATIVE SOCIETY FOR LOAN
EXHIBIT-R5 (B) A TRUE COPY OF CONSENT LETTER DATED
10.11.2017 SUBMITTED BY THE PETITIONE
EXHIBIT-R5 (C) A TRUE COPY OF SURETY BOND DATED
10.11.2017
EXHIBIT-R5 (D) A TRUE COPY OF DEPOSITION STATEMENT IN
ARC NO. 177/2023 DATED 28.02.2023
EXHIBIT-R5 (E) A TRUE COPY OF AWARD DATED 20.03.2023
EXHIBIT-R5 (F) A TRUE COPY OF STATEMENT OF ACCOUNTS OF
LOAN NO. BAL 57384
EXHIBIT-R5 (H) A TRUE COPY OF JUDGMENT DATED 14.02.2007
W.P.(C)No.45700 OF 2024
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IN R.P. NO. 119/2007 IN W.A. NO.
EXHIBIT-R5 (1) A TRUE COPY OF JUDGMENT DATED 1.06.2023
EXHIBIT-R5 (G) A TRUE COPY OF JUDGMENT DATED 5.04.2022
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APPENDIX OF WP(C) 27204/2024
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF DUTY PASS ISSUED BY THE
RESPONDENT CORPORATION TO THE PETITIONER
EXHIBIT P2 TRUE COPY OF RECOVERY STATEMENT DATED
10.6.2024 ISSUED BY ASSISTANT TRANSPORT
OFFICER, KSRTC KOLLAM
EXHIBIT P3 TRUE COPY OF THE LEDGER STATEMENT ISSUED BY
THE 6TH RESPONDENT DATED 17.7.2024
EXHIBIT P4 TRUE COPY OF THE SALARY CERTIFICATE FOR MAY
2024 ISSUED BY RESPONDENT CORPORATION
EXHIBIT P5 TRUE COPY OF THE SALARY CERTIFICATE FOR
JUNE 2024 ISSUED BY THE RESPONDENT
CORPORATION
EXHIBIT P6 TRUE COPY OF THE DEMAND NOTICE DATED
30.11.2022 ISSUED BY THE 7TH RESPONDENT TO
THE PETITIONER
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 28563/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER
Exhibit P2 TRUE COPY OF THE RECOVERY STATEMENT DATED
17.02.2024 SHOWING THE RECOVERED AMOUNTS
FROM THE SALARY OF THE PETITIONER NOT
REMITTED TO THE 6TH RESPONDENT SOCIETY
Exhibit P3 TRUE COPY OF THE LOAN STATEMENT DATED
18.08.2023 ISSUED BY THE 6TH RESPONDENT
SOCIETY
Exhibit P4 TRUE COPY OF THE LEDGER STATEMENT OF THE
LOAN NO.BAL53889 ISSUED BY THE 6TH
RESPONDENT SOCIETY DATED 18.08.2023
Exhibit P5 TRUE COPY OF THE REPRESENTATION SUBMITTED
BY THE PETITIONER BEFORE THE 2ND
RESPONDENT FOR REMITTING THE RECOVERED
LOAN DUES TO THE 6TH RESPONDENT SOCIETY
DATED 24.2.2024.
RESPONDENT EXHIBITS
EXHIBIT R1-A true copy of the order of this Hon'ble
Court in WA No. 611/2023 dated 21/12/2023
EXHIBIT R1-B true copy of the interim order passed by
this Hon'ble Court in WA No. 1848/2023
dated 27/10/2023
Exhibit R1-C true copy of the letter of the Chairman
and Managing Director dated 06/11/2024,
inviting the President and the Secretary
to participate in the meeting held on
14/11/2024
Exhibit R1-D true copy of the minutes of the meeting
dated 16/11/2024
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Exhibit R1-E true copy of the interim order of this
Hon'ble Court in RP No. 862 of 2023 in
W.P(C) 19552/2022dated 14/11/2024
W.P.(C)No.45700 OF 2024
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APPENDIX OF WP(C) 29779/2024
PETITIONERS' EXHIBITS
Exhibit -P1 THE TRUE COPY OF THE ACCOUNT STATEMENT OF
LOAN AMOUNT OF RS.5 LAKHS TAKEN FROM
1ST RESPONDENT CO-OPERATIVE SOCIETY BY
2ND RESPONDENT DATED 15.09.2023.
Exhibit -P2 THE TRUE COPY OF RECOVERY STATEMENT
SUBMITTED BY TRANSPORT DISTRICT OFFICER
OF 3RD RESPONDENT AT CHENGANACHERRY APRIL
2019 TO OCTOBER 2022.
Exhibit -P3 THE TRUE COPY OF DEDUCTION CERTIFICATE
ISSUED BY ASST. TRANSPORT OFFICER VAIKOM
UNIT KSRTC OF 3RD RESPONDENT DATED
07/10/2022.
Exhibit -P4 THE TRUE COPY OF THE STATEMENT
CERTIFICATE ISSUED BY THE VAIKOM UNIT OF
3RD RESPONDENT TO THE 2ND PETITIONER
DATED 25/06/2024.
Exhibit -P5 THE TRUE COPY OF THE STATEMENT
CERTIFICATE ISSUED BY THE DISTRICT
OFFICER, KSRTC, THODUPUZHA TO THE 3RD
PETITIONER DATED JUNE 2021 TO JUNE 2022.
Exhibit -P6 THE TRUE COPY OF THE RELEVANT PAGE NO.1
AND 7 OF PENSION BOOK OF 2ND RESPONDENT.
RESPONDENT'S EXHIBITS
EXHIBIT-R1 (A) A TRUE COPY OF STATEMENT OF ACCOUNTS OF
LOAN NO. BAL 53191
EXHIBIT-R1 (B) A TRUE COPY OF STATEMENT OF ACCOUNTS OF
LOAN NO. EGL 67004
EXHIBIT-R1 (C) A TRUE COPY OF CONSENT LETTER DATED
04.03.2013 SUBMITTED BY THE SECOND
RESPONDENT
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EXHIBIT-R1 (D) A TRUE COPY OF CONSENT LETTER DATED
04.03.2013 SUBMITTED BY SHRI K.B.
MOHANDAS, 1ST SURETY
EXHIBIT-R1 (E) A TRUE COPY OF CONSENT LETTER DATED
04.03.2013 SUBMITTED BY SHRI PUSHPARAJAN,
K.R., 2ND SURETY,
EXHIBIT-R1 (F) A TRUE COPY OF CONSENT LETTER DATED
04.03.2013 SUBMITTED BY SHRI
SATHISHKUMAR, 3RD SURETY
EXHIBIT-R1 (G) A TRUE COPY OF CERTIFICATE OF SALARY
LIABILITY AND MEMBERSHIP IN CO-OPERATIVE
DATED 14.03.2013 SUBMITTED BY THE 2ND
RESPONDENT.
EXHIBIT-R1 (H) A TRUE COPY OF SURETY BOND DATED
04.03.2013 EXECUTED BY THE 2ND RESPONDENT
AS WELL AS THE PETITIONERS.
EXHIBIT-R1 (I) A TRUE COPY OF JUDGMENT DATED 12.10.2011
(G. MURALIDHARAN NAIR AND ANOTHER VS
KSRTC AND OTHERS)
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APPENDIX OF WP(C) 30247/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE INFORMATION DATED
10.05.2024 FURNISHED BY THE PUBLIC
INFORMATION OFFICER ATTACHED TO THE 2ND
RESPONDENTS OFFICE
Exhibit P2 A TRUE COPY OF THE REQUEST DATED
20.06.2024 MADE BY THE PETITIONER BEFORE
THE CHAIRMAN CUM MANAGING DIRECTOR OF THE
1ST RESPONDENT
Exhibit P3 A TRUE COPY OF THE STATEMENT OF ACCOUNT
RELATING TO THE LOAN AVAILED BY THE
PETITIONER FROM THE 3RD RESPONDENT AS ON
12.06.2024
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APPENDIX OF WP(C) 30249/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE DUTY PASS ISSUED BY THE
RESPONDENT CORPORATION TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE CERTIFICATE OF CLOSURE
ISSUED BY 7TH RESPONDENT DATED 29.7.2024.
Exhibit P3 TRUE COPY OF THE CERTIFICATE OF CLOSURE
ISSUED BY 8TH RESPONDENT SOCIETY DATED
26.7.2024.
Exhibit P4 TRUE COPY OF REPLY DATED 28.10.2023
ISSUED BY THE STATE PUBLIC INFORMATION
OFFICER, KSRTC, THRISSUR TO THE
PETITIONER.
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APPENDIX OF WP(C) 30271/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE DUTY PASS ISSUED BY THE
RESPONDENT CORPORATION TO THE PETITIONER.
Exhibit P2 TRUE COPY OF THE CERTIFICATE OF CLOSURE
ISSUED BY 7TH RESPONDENT SOCIETY DATED
21.5.2024.
Exhibit P3 TRUE COPY OF THE LEDGER STATEMENT ISSUED
BY 7TH RESPONDENT SOCIETY DATED
21.5.2024.
Exhibit P4 TRUE COPY OF THE RECOVERY CERTIFICATE
ISSUED BY THE 6TH RESPONDENT DATED
19.6.2024.
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APPENDIX OF WP(C) 30866/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE CERTIFICATE DATED
06.08.2024 ISSUED BY THE 3RD RESPONDENT
TO THE PETITIONER REGARDING THE RECOVERY
FROM THE PETITIONER'S SALARY.
Exhibit P2 THE COPY OF THE JUDGMENT WA NO. 2060 OF
2006 DATED 12.06.2006 RENDERED BY THIS
HON'BLE COURT.
Exhibit P3 THE COPY OF THE JUDGMENT W.P.(C) NO. 7657
OF 2021 15.07.2021.
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APPENDIX OF WP(C) 31214/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER
Exhibit P2 TRUE COPY OF THE RECOVERY STATEMENT DATED
19.6.2023 ISSUED BY THE DISTRICT
OFFICER,KSRTC, ERNAKULAM
Exhibit P3 TRUE COPY OF THE DEMAND NOTICE DATED
8.8.2023 ISSUED BY THE 8TH RESPONDENT
Exhibit P4 TRUE COPY OF THE LOAN ACCOUNT DETAILS
DATED 18.8.2023 ISSUED BY THE 8TH
RESPONDENT
RESPONDENT EXHIBITS
EXHIBIT R1-A A true copy of the interim order of this
Honourable Court dated 22/08/2023 in RP
EXHIBIT R1-B true copy of the interim order of this
Honourable Court dated 31/10/2023 in RP
EXHIBIT R1-C True copy of the interim order of this
Honourable Court dated 01/02/2024 in RP
EXHIBIT R1-D A true copy of the interim order of this
Honourable Court dated 13/03/2024 in RP
EXHIBIT R1-E A true copy of the interim.order of this
Honourable Court dated 21/06/2024 in RP
EXHIBIT R1-F A true copy of the order of this
Honourable Court in WA No. 611/2023 dated
21/12/2023
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EXHIBIT R1-G A true copy of the interim order passed
by this Honourable Court in WA No.
1848/2023 dated 27/10/2023
Exhibit R1-H true copy of the letter of the Chairman
and Managing Director dated 6/11/2024,
inviting the President and the Secretary
to participate in the meeting held on
14/11/2024
Exhibit R1-I true copy of the minutes of the meeting
dated 16/11/2024
Exhibit R1-J true copy of the interim order of this
Hon'ble Court in RP No. 862 of 2023 in
W.P(C) 19552/2022 dated 14/11/2024
