Kerala Vyapari Vyavasai Ekopana ... vs The District Magistrate And District ...
2025 Latest Caselaw 2438 Ker

Kerala High Court

Kerala Vyapari Vyavasai Ekopana ... vs The District Magistrate And District ... on 15 January, 2025

                                                        2025:KER:3647
W.P(C)No.31861 of 2016
                                    1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

         THE HONOURABLE THE CHIEF JUSTICE MR. NITIN JAMDAR

                                    &

                  THE HONOURABLE MR. JUSTICE S.MANU

  WEDNESDAY, THE 15TH DAY OF JANUARY 2025 / 25TH POUSHA, 1946

                         WP(C) NO. 31861 OF 2016

PETITIONERS:

     1      KERALA VYAPARI VYAVASAI EKOPANA SAMITHI
            WAYANAD DISTRICT COMMITTEE, REPRESENTED HEREIN BY
            ITS SECRETARY, MR.JOJIN T.JOY, VYAPARI BHAVAN,
            KAINATTY, KALPETTA, WAYANAD-673 122.

     2      JOJIN T.JOY, THEKKEKUNNEL HOUSE, CHENNALODE P.O.,
            WAYANAD-673 122.

            BY ADV SRI.JAWAHAR JOSE
RESPONDENT:

            THE DISTRICT MAGISTRATE AND DISTRICT COLLECTOR
            WAYANAD DISTRICT, COLLECTORATE, CIVIL STATION,
            KAIRALI NAGAR, WAYANAD, KALPETTA NORTH P.O.,
            PIN-673 122.

            BY SRI.K.P.HARISH, SENIOR GOVERNMENT PLEADER


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
15.01.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                   2025:KER:3647
W.P(C)No.31861 of 2016
                                        2



                                 JUDGMENT

Dated this the 15th day of January, 2025

Nitin Jamdar, C.J.

Heard Mr.Jawahar Jose, learned counsel for the Petitioner and Mr.K.P.Harish, learned Senior Government Pleader appearing for the State.

2. The learned counsel for the Petitioner states that this Writ Petition does not survive and it is not pressed.

3. This Writ Petition is accordingly, disposed of.

Sd/-

Nitin Jamdar Chief Justice

Sd/-

S. Manu Judge vgd/15/1 2025:KER:3647

APPENDIX OF WP(C) 31861/2016

PETITIONER EXHIBITS

EXHIBIT P1 A COPY OF THE RELEVANT PART OF THE DRAFT MINUTES OF THE MEETING OF THE DISTRICT DEVELOPMENT COMMITTEE, WAYANAD HELD ON 30.7.16 OBTAINED UNDER THE RIGHT TO INFORMATION ACT.

EXHIBIT P2 A COPY OF THE ORDER OF THE RESPONDENT NO.S2/23655/2016 DATED 13.8.2016.

EXHIBIT P3 A COPY OF THE ORDER DATED 25.7.16 IN WPC NO.5636/2016.