Citation : 2025 Latest Caselaw 2056 Ker
Judgement Date : 8 January, 2025
2025:KER:1046
WP(C) NOS. 45874 & 45515 OF 2024
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946
WP(C) NO. 45874 OF 2024
PETITIONER:
C.SURESHKUMAR
AGED 59 YEARS
C/O RAJANI.V, CHAKKINGAL (H), CHERUKANNAMBRA
KANNAMBRA-I, P.O. PALAKKAD, PRESIDENT SRI.
PALLIYARA KAVU KSHETHRA UPADESAKA SAMITHI
CHERUKANNAMBRA P.O, PARUVASSERY,
PIN - 678686.
BY ADV L.RAJESH NARAYAN
RESPONDENTS:
1 DISTRICT COLLECTOR
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678013.
2 REVENUE DIVISIONAL OFFICER
PARAKKUNNAM, VIDYUT NAGAR, PALAKKAD, KERALA,
PIN - 678001.
3 ADDITIONAL DISTRICT MAGISTRATE
COLLECTORATE CIVIL STATION, PALAKKAD,
PIN - 678001.
4 SECRETARY
DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION
2025:KER:1046
WP(C) NOS. 45874 & 45515 OF 2024
2
MINISTRY OF COMMERCE AND INDUSTRY, UDYOG BHAVAN,
NEW DELHI, PIN - 110011.
5 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION(PESO)
KENDRIYA BHAVAN, KAKKANAD, ERNAKULAM,
PIN - 682037.
BY ADV KRISHNA T C
SMT. DEEPA NARAYANAN. SR. GP.
SRI. RAJEEV JYOTHISH GEORGE GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.01.2025, ALONG WITH WP(C).45515/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
2025:KER:1046
WP(C) NOS. 45874 & 45515 OF 2024
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946
WP(C) NO. 45515 OF 2024
PETITIONER:
VIJAYAN.A
AGED 62 YEARS
S/O AYYAPPAN, KIZHAKKUMURI, KANNAMBRA-II PALAKKAD,
PRESIDENT, SRI MAHAVISHNU AYYAPPANKAVU ARAT UTSAVA
COMMITTEE, P.O MANNAPRA, PALAKKAD, PIN - 678685.
BY ADV L.RAJESH NARAYAN
RESPONDENTS:
1 DISTRICT COLLECTOR
COLLECTORATE KENATHUPARAMBU, KUNATHURMEDU,
PALAKKAD, KERALA, PIN - 678013.
2 REVENUE DIVISIONAL OFFICER
PARAKKUNNAM, VIDYUT NAGAR, PALAKKAD, KERALA,
PIN - 678001.
3 ADDITIONAL DISTRICT MAGISTRATE
COLLECTORATE CIVIL STATION, PALAKKAD,
PIN - 678001.
4 SECRETARY
DEPARTMENT OF INDUSTRIAL POLICY AND PROMOTION
MINISTRY OF COMMERCE AND INDUSTRY, UDYOG BHAVAN,
2025:KER:1046
WP(C) NOS. 45874 & 45515 OF 2024
4
NEW DELHI, PIN - 110011.
5 DEPUTY CHIEF CONTROLLER OF EXPLOSIVES
PETROLEUM AND EXPLOSIVES SAFETY ORGANISATION(PESO)
KENDRIYA BHAVAN, KAKKANAD, ERNAKULAM, PIN - 682037.
BY ADV KRISHNA T C
SMT. DEEPA NARAYANAN. SR. GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 08.01.2025, ALONG WITH WP(C).45874/2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
2025:KER:1046
WP(C) NOS. 45874 & 45515 OF 2024
5
T.R. RAVI, J.
--------------------------------------------
WP(C) Nos.45874/2024 & 45515/2024
--------------------------------------------
Dated this the 08th day of January, 2025
JUDGMENT
The issues involved in these cases have become
infructuous due to the passage of time. However, the legal
contentions still remain.
In the above circumstances, these writ petitions are
closed without prejudice to the contentions which have been
raised by the petitioners in these writ petitions.
Sd/-
T.R.RAVI JUDGE mpm 2025:KER:1046 WP(C) NOS. 45874 & 45515 OF 2024
APPENDIX OF WP(C) 45874/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO. AE-
6 SUBMITTED BY THE PETITIONER ON 15.10.24.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1 DATED 30.10.2018.
Exhibit P3 TRUE COPY OF THE PLAN SHOWING THE PROPOSED SITE FOR DISPLAY ON 26.12.2024.
Exhibit P4 TRUE COPY OF THE LICENSE IN FORM LE-7 DATED 11.8.2015.
Exhibit P5 TRUE COPY OF THE INSURANCE POLICY DATED 22.11.2024 ISSUED IN THE NAME OF THE TRUSTEE.
Exhibit P6 TRUE COPY OF THE REPORT SUBMITTED BY THE KANNAMBRA 2 VILLAGE BEFORE THE TAHSILDAR, ALATHUR ON 25.11.2024.
Exhibit P7 TRUE COPY OF THE REPORT SUBMITTED BY THE TAHSILDAR, ALATHUR TO THE 1ST RESPONDENT DATED 5.12.2024.
Exhibit P8 TRUE COPY OF THE ORDER DATED 17.12.2024 NO. DCPKD/14798/2024/D3.
Exhibit P9 TRUE COPY OF THE NOTIFICATION DATED 11.10.2024 ISSUED BY THE JOINT SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY.
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 24.2.2020 IN W.P (C) NO.5261/2020.
2025:KER:1046 WP(C) NOS. 45874 & 45515 OF 2024
Exhibit P11 TRUE COPY OF THE ORDER DATED 3.4.2023 IN WPC NO. 11948/2023.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED 14.3.2024 IN WPC NO.10135/2024.
Exhibit P13 TRUE COPY OF THE ORDER DATED 26.3.2024 IN W.A NO.464/2024.
Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 16.4.2024 IN WPC NO. 15960/2024.
Exhibit P15 TRUE COPY OF THE ORDER DATED 23.4.2024 IN WPC NO.16422/2024.
Exhibit P16 TRUE COPY OF THE JUDGMENT DATED 3.5.2024 IN WPC NO.16473/2024 AND OTHER CASES.
Exhibit P17 TRUE COPY OF THE JUDGMENT DATED 28.6.2024 IN WPC NO.22997/2024.
Exhibit P18 TRUE COPY OF THE JUDGMENT DATED 5.9.2024 IN WPC NO.31048/2024.
2025:KER:1046 WP(C) NOS. 45874 & 45515 OF 2024
APPENDIX OF WP(C) 45515/2024
PETITIONER'S EXHIBITS
Exhibit P1 TRUE COPY OF THE APPLICATION FORM NO. AE-
6 SUBMITTED BY THE PETITIONER ON 15.10.24.
Exhibit P2 TRUE COPY OF THE LICENSE IN FORM LE1 DATED 30.10.2018.
Exhibit P3 TRUE COPY OF THE PLAN SHOWING THE PROPOSED SITE FOR DISPLAY ON 26.12.2024.
Exhibit P4 TRUE COPY OF THE LICENSE IN FORM LE-7 DATED 11.8.2015.
Exhibit P5 TRUE COPY OF THE INSURANCE POLICY DATED 22.11.2024 ISSUED IN THE NAME OF THE TRUSTEE.
Exhibit P6 TRUE COPY OF THE REPORT SUBMITTED BY THE KANNAMBRA 2 VILLAGE BEFORE THE TAHSILDAR, ALATHUR ON 25.11.2024.
Exhibit P7 TRUE COPY OF THE REPORT SUBMITTED BY THE TAHSILDAR, ALATHUR TO THE 1ST RESPONDENT DATED 5.12.2024.
Exhibit P8 TRUE COPY OF THE ORDER DATED 17.12.2024 NO. DCPKD/14798/2024/D3.
Exhibit P9 TRUE COPY OF THE NOTIFICATION DATED 11.10.2024 ISSUED BY THE JOINT SECRETARY, MINISTRY OF COMMERCE AND INDUSTRY.
2025:KER:1046 WP(C) NOS. 45874 & 45515 OF 2024
Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 24.2.2020 IN W.P (C) NO.5261/2020.
Exhibit P11 TRUE COPY OF THE ORDER DATED 3.4.2023 IN WPC NO. 11948/2023.
Exhibit P12 TRUE COPY OF THE JUDGMENT DATED 14.3.2024 IN WPC NO.10135/2024.
Exhibit P13 TRUE COPY OF THE ORDER DATED 26.3.2024 IN W.A NO.464/2024.
Exhibit P14 TRUE COPY OF THE INTERIM ORDER DATED 16.4.2024 IN WPC NO. 15960/2024.
Exhibit P15 TRUE COPY OF THE ORDER DATED 23.4.2024 IN WPC NO.16422/2024.
Exhibit P16 TRUE COPY OF THE JUDGMENT DATED 3.5.2024 IN WPC NO.16473/2024 AND OTHER CASES.
Exhibit P17 TRUE COPY OF THE JUDGMENT DATED 28.6.2024 IN WPC NO.22997/2024.
Exhibit P18 TRUE COPY OF THE JUDGMENT DATED 5.9.2024 IN WPC NO.31048/2024.
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