Citation : 2025 Latest Caselaw 4507 Ker
Judgement Date : 25 February, 2025
W.P.(C)No.20122 of 2024 & conn cases
1
2025:KER:16933
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 25TH DAY OF FEBRUARY 2025 / 6TH PHALGUNA, 1946
WP(C) NO. 20122 OF 2024
PETITIONER/S:
REGUNATHAN N.,
AGED 65 YEARS
S/O. NARAYANAN, CHINNU BHANAM, KALLELIBHAGOM VILLAGE,
KALLELIBHAGAOM P.O, KARUNAGAPPALLY, KOLLAM, PIN - 690519
BY ADVS.
T.S.HARIKUMAR
P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE DEPUTY EXCISE COMMISSIONER,
EXCISE DIVISION OFFICE, EXCISE TOWER, PALAKKAD, PIN -
678001
2 THE EXCISE RANGE OFFICER,
EXCISE RANGE OFFICE ALATHUR, 5TH FLOOR, MINI CIVIL
STATION, ALATHUR P.O., PALAKKAD, PIN - 678541
OTHER PRESENT:
SRI. SREEJITH V.S., GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.02.2025, ALONG WITH WP(C).20132/2024, 20141/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.20122 of 2024 & conn cases
2
2025:KER:16933
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 25TH DAY OF FEBRUARY 2025 / 6TH PHALGUNA, 1946
WP(C) NO. 20132 OF 2024
PETITIONER/S:
ANOOP R.,
AGED 36 YEARS
S/O.RAJAN, ANOOP BHAVANAM, P.V. NORTH, THODIYOOR
VILLAGE, THAZHAVA P.O., KARUNAGAPPALLY, KOLLAM, PIN
- 690523
BY ADVS.
T.S.HARIKUMAR
P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE DEPUTY EXCISE COMMISSIONER,
EXCISE DIVISION OFFICE, EXCISE TOWER, PALAKKAD, PIN
- 678001
2 THE EXCISE RANGE OFFICER,
EXCISE RANGE OFFICE ALATHUR, 5TH FLOOR, MINI CIVIL
STATION, ALATHUR.P.O., PALAKKAD, PIN - 678541
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.02.2025, ALONG WITH WP(C).20122/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.20122 of 2024 & conn cases
3
2025:KER:16933
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 25TH DAY OF FEBRUARY 2025 / 6TH PHALGUNA, 1946
WP(C) NO. 20141 OF 2024
PETITIONER/S:
THULASEEDHARAN D.,
AGED 63 YEARS
S/O.DIVAKARAN, JYOTHIS, NORTH MYNAGAPPALLY P.O.,
KUNNATHOOR, KOLLAM, PIN - 690519
BY ADVS.
T.S.HARIKUMAR
P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE DEPUTY EXCISE COMMISSIONER,
EXCISE DIVISION OFFICE, EXCISE TOWER, PALAKKAD, PIN
- 678001
2 THE EXCISE RANGE OFFICER,
EXCISE RANGE OFFICE ALATHUR, 5TH FLOOR, MINI CIVIL
STATION, ALATHUR.P.O., PALAKKAD, PIN - 679854
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.02.2025, ALONG WITH WP(C).20122/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.20122 of 2024 & conn cases
4
2025:KER:16933
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE GOPINATH P.
TUESDAY, THE 25TH DAY OF FEBRUARY 2025 / 6TH PHALGUNA, 1946
WP(C) NO. 20161 OF 2024
PETITIONER/S:
CHANDRA BABU K.,
AGED 56 YEARS
S/O.KUMARAN, THIRUVATHIRAVILAYIL PADINJATTATHIL,
KADAVOOR, THRIKKADAVOOR, PERINADU P.O., KOLLAM, PIN
- 691601
BY ADVS.
T.S.HARIKUMAR
P.B.SAHASRANAMAN
RESPONDENT/S:
1 THE DEPUTY EXCISE COMMISSIONER,
EXCISE DIVISION OFFICE, EXCISE TOWER, PALAKKAD, PIN
- 678001
2 THE EXCISE RANGE OFFICER,
EXCISE RANGE OFFICE ALATHUR, 5TH FLOOR, MINI CIVIL
STATION, ALATHUR P.O., PALAKKAD, PIN - 678541
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 25.02.2025, ALONG WITH WP(C).20122/2024 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P.(C)No.20122 of 2024 & conn cases
5
2025:KER:16933
JUDGMENT
[WP(C) Nos.20122/2024, 20132/2024, 20141/2024, 20161/2024]
JUDGMENT
The learned counsel for the petitioners submit that the above
writ petitions have become infructuous. Accordingly, these writ petitions
are dismissed as infructuous.
sd/ GOPINATH P. JUDGE jm/ W.P.(C)No.20122 of 2024 & conn cases
2025:KER:16933 APPENDIX OF WP(C) 20132/2024
PETITIONER EXHIBITS
Exhibit-P.1 THE TRUE PHOTOSTAT COPY OF THE PERMIT NO.
IDTP/2024/00402 ISSUED BY THE 1ST RESPONDENT, DATED 17-04-2024.
Exhibit-P.2 THE TRUE PHOTOSTAT COPY OF THE CRIME AND
OF 2024 OF THE EXCISE RANGE ALATHUR, DATED 28-05-2024.
Exhibit-P.3 THE TRUE PHOTOSTAT COPY OF REPORT PREPARED BY THE 2ND RESPONDENT IN EXCISE CRIME NO.88 OF 2024, DATED 28-05-2024. W.P.(C)No.20122 of 2024 & conn cases
2025:KER:16933 APPENDIX OF WP(C) 20141/2024
PETITIONER EXHIBITS
Exhibit P 1 THE TRUE PHOTOSTAT COPY OF THE PERMIT NO.IDTP/2024/00640 ISSUED BY THE 1ST RESPONDENT DATED 17-04-2024
Exhibit P.2 THE TRUE PHOTOSTAT COPY OF THE CRIME AND
OF 2024 OF THE EXCISE RANGE ALATHUR, DATED 28-05-2024
Exhibit P. 3 THE TRUE PHOTOSTAT COPY OF REPORT PREPARED BY THE 2ND RESPONDENT IN EXCISE CRIME NO.88 OF 2024, DATED 28-05-2024 W.P.(C)No.20122 of 2024 & conn cases
2025:KER:16933 APPENDIX OF WP(C) 20161/2024
PETITIONER EXHIBITS
ExhibitP 1 THE TRUE PHOTOSTAT COPY OF THE PERMIT NO.
IDTP/2024/00679 ISSUED BY THE 1ST RESPONDENT, DATED 17-04-2024, ALONG WITH TYPED COPY.
Exhibit P. 2 THE TRUE PHOTOSTAT COPY OF THE CRIME AND
OF 2024 OF THE EXCISE RANGE ALATHUR, DATED 28-05-2024
Exhibit P 3 THE TRUE PHOTOSTAT COPY OF REPORT PREPARED BY THE 2ND RESPONDENT IN EXCISE CRIME NO.88 OF 2024, DATED 28-05-2024 W.P.(C)No.20122 of 2024 & conn cases
2025:KER:16933 APPENDIX OF WP(C) 20122/2024
PETITIONER EXHIBITS
Exhibit-P.1 THE TRUE PHOTOSTAT COPY OF THE PERMIT NO.
IDTP/2024/00348 ISSUED BY THE 1ST RESPONDENT DATED 17-04-2024.
Exhibit-P.2 THE TRUE PHOTOSTAT COPY OF THE CRIME AND OCCURRENCE REPORT IN EXCISE CRIME NO.88 OF 2024 OF THE EXCISE RANGE ALATHUR, DATED 28-05-2024 .
Exhibit-P.3 THE TRUE PHOTOSTAT COPY OF REPORT PREPARED BY THE 2ND RESPONDENT IN EXCISE CRIME NO.88 OF 2024, DATED 28-05-2024 .
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