Kerala High Court
Ajmal. E vs The University Of Kerala on 24 February, 2025
Author: N.Nagaresh
Bench: N.Nagaresh
2025:KER:15934
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 5813 OF 2025
PETITIONERS:
1 AJMAL. E
AGED 21 YEARS
S/O.ESHAK. M, THUNDUVILA VEEDU,
VELLOORKONAM, MARUTHIKUNNU. P.O,
NAVAIKULAM, PIN - 695603
2 ABHINAND. A. R
AGED 20 YEARS
S/O REGHUNATHAN, SREEPADMAM, S
REERAMAPURAM,
KALLUVATHUKKA.P.O, PIN - 691578
3 AFSAL SALIM
AGED 20 YEARS
S/O SALIM. S, KOCHUKATTIL VEEDU,
KAPPAMVILA, NJARAYILKONAM. P. O,
PIN - 695602
4 MUHSIN. S
AGED 20 YEARS
S/O. SHIHABUDHEEN. M,
RAHATH MANZIL, VATTAKONAM,
KAPPAMVILA, NJARAYILKONAM. P.O,
PIN - 695602
5 RAZI UMMAR
AGED 21 YEARS
S/O.FIROSH, SHAN MANZIL,
PALLIMUKKU, KADAKAVOOR. P.O,
PIN - 695306
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6 JUNAID. N
AGED 20 YEARS
S/O NOUSHAD, J.J HOUSE,
POREDOM. P.O MUTTATHUKONAM,
PIN - 691534
7 MUHAMMED AADHIL SHA.S
AGED 19 YEARS
S/O SHAJAHAN. A, SHANAVAS MANZIL,
MADANNADA, CHADAYAMANGHALAM. P.O,,
PIN - 691534
8 CIGIN. C
AGED 20 YEARS
S/O, CICIL BOY, C.C SADANAM,
HARI HARAPURAM P.O, VARKALA,,
PIN - 695310
9 ZAYED MOHAMMED
AGED 20 YEARS
S/O. NAZEER, MULLONATHU VEEDU,
CHADAYAMANGHALAM. P.O,
MADANNADA, PIN - 691534
10 ASHIK AHAMMED
AGED 20 YEARS
S/O, NASARUDEEN. M,
BAITHULNOOR, CHATHANPARA
THOTTAKADU P.O
KALLAMBALAM, PIN - 695605
BY ADVS.
CHRISTINE MATHEW
NIHAL MOHAMMED S.
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,
OFFICE OF THE REGISTRAR, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695034
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2 THE CHANCELLOR
UNIVERSITY OF KERALA, RAJ BHAVAN,
THIRUVANANTHAPURAM, KERALA,
PIN - 695099
3 THE VICE CHANCELLOR
OFFICE OF THE VICE CHANCELLOR,
UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM,
PIN - 695034
4 THE REGISTRAR
THE UNIVERSITY OF KERALA,
OFFICE OF THE REGISTRAR,
SENATE HOUSE CAMPUS, PALAYAM
THIRUVANANTHAPURAM, PIN - 695034
5 THE DIRECTOR
UNIVERSITY OF KERALA,
SENATE HOUSE UNIVERSITY CAMPUS, PALAYAM,
THIRUVANANTHAPURAM, PIN - 695034
6 THE DIRECTOR OF COLLEGIATE EDUCATION
GOVERNMENT OF KERALA, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695001
7 KERALA UNIVERSITY UNION
REPRESENTED BY ITS CHAIRMAN,
UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM,
KERALA, PIN - 695034
BY ADVS.
THOMAS ABRAHAM,STANDING COUNSEL
S.PRASANTH, STANDING COUNSEL
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.02.2025, ALONG WITH WP(C).5873/2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) Nos.5813 & 5873 of 2025
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 5873 OF 2025
PETITIONERS:
1 MOHAMMED SHAHIN.S
AGED 23 YEARS
S/O SHAJAHAN SHAHIN MANZIL
THOTTAKKADU, PO, KALLAMBALAM,
PIN - 695605
2 MOHAMMED AJMAL. S
AGED 23 YEARS
S/O SHANAVAS SN MANZIL, CHATHANPARA,
THOTTAKADU PO, KALLAMBALAM,
PIN - 695605
3 NESMEL. N
AGED 21 YEARS
S/O NOUSHAD, THAZHATHIL HOUSE,
EDAVA, PIN - 695311
4 BILAL.R
AGED 21 YEARS
S/O ABDUL RAHOOF
VILAYILVEEDU, VETTOOR PO,
VARKALA, PIN - 695312
5 MUHAMMED RIZWAN
AGED 22 YEARS
S/O KABEER. A, PUTHENVEEDU,
REGHUNATHAPURAM, VARKALA PO,
PIN - 695141
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6 JAMSHID RASSAK
AGED 22 YEARS
S/O RASSAK, JR MANZIL,
MELVETTOOR PO , VARKALA,,
PIN - 695301
7 FARHAN ABUL
AGED 22 YEARS
S/O ABUL, VAYALIL VEEDU
RATHIKKAL VETTOOR PO, VARKALA,,
PIN - 695312
8 NITHIN THANZIL
AGED 19 YEARS
S/O THANZIL, JAZEERA MANZIL,
MEL VETTOOR PO, VARKALA,
PIN - 695312
9 MUHAMMAD AASHIK
AGED 22 YEARS
S/O SUJAHUDHEEN, MS MANZIL,
PALACHIRA PO, VARKALA, PIN - 695143
10 NAJAD HUSSAIN
AGED 20 YEARS
S/O HUSSAIN. S, SS VILA, THOTTAKADU PO,
KADUVAYILPPALY, PIN - 695605
11 ADIL HUSSAIN
AGED 22 YEARS
S/O ZAKIR HUSSAIN, REENA COTTAGE,
NEDUGANDA PO, VARKALA,,
PIN - 695312
12 MUHAMMED ABINSHA
AGED 21 YEARS
S/O MOHAMMED SHAH, SAFAS ALAMCODE PO,
ALAMCODE, PIN - 695102
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BY ADVS.
CHRISTINE MATHEW
NIHAL MOHAMMED S.
RESPONDENTS:
1 THE UNIVERSITY OF KERALA
REPRESENTED BY ITS REGISTRAR,
OFFICE OF THE REGISTRAR, SENATE HOUSE CAMPUS,
PALAYAM THIRUVANANTHAPURAM, PIN - 695034
2 THE CHANCELLOR
UNIVERSITY OF KERALA, RAJ BHAVAN,
THIRUVANANTHAPURAM, KERALA,
PIN - 695099
3 THE VICE CHANCELLOR
OFFICE OF THE VICE CHANCELLOR,
UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695034
4 THE REGISTRAR
THE UNIVERSITY OF KERALA,
OFFICE OF THE REGISTRAR, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM, PIN - 695034
5 THE DIRECTOR
STUDENT SERVICE, UNIVERSITY OF KERALA,
SENATE HOUSE UNIVERSITY CAMPUS,
PALAYAM, THIRUVANANTHAPURAM,
PIN - 695034
6 THE DIRECTOR OF COLLEGIATE EDUCATION
GOVERNMENT OF KERALA, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN - 695001
7 KERALA UNIVERSITY UNION
REPRESENTED BY ITS CHAIRMAN,
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WP(C) Nos.5813 & 5873 of 2025
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UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
PALAYAM, THIRUVANANTHAPURAM,
KERALA, PIN - 695034
By ADVS.
THOMAS ABRAHAM, STANDING COUNSEL
S.PRASANTH, STANDING COUNSEL
P.SREEKUMAR (SR.)(K/410/1994)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 24.02.2025, ALONG WITH WP(C).5813/2025, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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WP(C) Nos.5813 & 5873 of 2025
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JUDGMENT
Dated this the 24th day of February, 2025
[W.P.(C) Nos.5813 & 5873 of 2025]
The petitioners have approached this Court seeking the
following relief:-
"Issue a writ in the nature of mandamus or any other
appropriate writ order or direction commanding
respondents 1 to 5 disburse merit certificate and
grace mark for securing second position in Vattapattu
in the Kerala University Youth Festival, 2024."
2. In W.P.(C) No.29983/2024, this Court passed
judgment on 18.02.2025, to the following effect:-
"8. Taking into consideration the fact that
University has already ordered an enquiry by a
Committee into the matter, I am of the view that the
prayer of the petitioner stands substantially met. The
writ petition therefore can be disposed of with
appropriate direction.
The writ petition is accordingly disposed of
directing that the report of the Committee constituted
by the Syndicate to enquire into the disruption of
Kerala University Youth Festival, 2024, shall be placed
before the Syndicate and thereafter before the
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WP(C) Nos.5813 & 5873 of 2025
Chancellor of the University for appropriate action in
this regard."
As the facts involved in these cases are similar to the
facts involved in W.P.(C) No.29983/2024, these writ petitions
are disposed of directing that the petitioners herein will be
entitled to the benefit of the directions given in W.P.(C)
No.29983/2024.
Sd/-
N.NAGARESH
JUDGE
hmh
2025:KER:15934
WP(C) Nos.5813 & 5873 of 2025
APPENDIX OF WP(C) 5813/2025
PETITIONERS' EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF RESULTS
OF KERALA UNIVERSITY YOUTH FESTIVAL,
2024 DATED 13.03.2024 PUBLISHED IN
KERALA UNIVERSITY WEBSITE.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED
29.08.2024 IN WP(C) NO. 29983/2024.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED
21.01.2025 IN WP(C) NO.29983/2024.
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APPENDIX OF WP(C) 5873/2025
PETITIONERS' EXHIBITS
Exhibit P1 TRUE COPY OF RELEVANT PAGES OF RESULTS
OF KERALA UNIVERSITY YOUTH FESTIVAL,
2024 DATED 13.03.2024 PUBLISHED IN
KERALA UNIVERSITY WEBSITE.
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED
29.08.2024 IN WP(C) NO.29983/2024.
Exhibit P3 TRUE COPY OF THE INTERIM ORDER DATED
21.01.2025 IN WP(C) NO.29983/2024.
