Kerala High Court
G.Muraleedharan Nair vs State Bank Of India on 24 February, 2025
2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 35750 OF 2019
PETITIONER:
MOHANAN PILLAI B., AGED 49 YEARS,
ARMED GUARD, SBI KOZHENCHERRY TOWN BRANCH,
PATHANAMTHITTA-689641
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN,
SBI HEAD OFFICE CORPORATE CENTRE,
8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI-400021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPUAM-12.
3 ASSISTNAT GENERAL MANAGER
STATE BANK OF INDIA LOCAL HEAD OFFICE,
S.S.KOVIL ROAD, THAMPANOOR,
THIRUVANANTHAPURAM-695001.
WP(C) No.35750/2019 &
connected cases 2 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).4758/2020, 14042/2020 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) No.35750/2019 &
connected cases 3 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 4758 OF 2020
PETITIONER:
PANKAJAKSHAN P., AGED 52 YEARS,
S/O. KUNHIRMANA NAMBIAR, ARMED GUARD,
STATE BANK OF INDIA, KOZHIKODE BRANCH,
BANK ROAD, KOZHIKODE-673 011.
BY ADVS.
SRI.KALEESWARAM RAJ
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN,
SBI HEAD OFFICE CORPORATE CENTRE,
8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI-400021.
2 THE BRANCH MANAGER
SBI,LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM 12.
3 ASSISTANT GENERAL MANAGER
STATE BANK OF INDIA, LOCAL HEAD OFFICE,
S.S.KOVIL ROAD, THAMPANOOR,
WP(C) No.35750/2019 &
connected cases 4 2025:KER:15742
THIRUVANANTHAPURAM-695 001.
BY ADV SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 5 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 14042 OF 2020
PETITIONER:
BABURAJ V.V., AGED 51 YEARS,
S/O.(L) KUNHIRAMAN.V.V., ARMED GUARD, SBI CIVIL
STATION BRANCH, VIDYANAGAR, KASARGOD-671 121.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN,
SBI HEAD OFFICE CORPORATE CENTRE,
8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI-400 021.
2 THE BRANCH MANAGER, SBI,
LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE,
SS KOVIL ROAD, THAMPANOOR,
THIRUVANANTHAPURAM-695 001.
WP(C) No.35750/2019 &
connected cases 6 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE, SC, SBI
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 7 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 33641 OF 2019
PETITIONER:
ABRAHAM M.A., AGED 51 YEARS,
WATCHMAN, SBI THIRUVALLA TOWN BRANCH,
P.B NO 3, ENNIKATTIL BUILDINGS,
THIRUVALLA, PATHANAMTHITTA-689 101.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAME ROAD, MUMBAI-400021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM-695 001.
WP(C) No.35750/2019 &
connected cases 8 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 9 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 33605 OF 2019
PETITIONER:
RAVEENDRAN NAIR, AGED 44 YEARS,
ARMED GUARD, SBI LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM-695 0123.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI-400021.
2 THE BRANCH MANAGER,
SBI LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM-695 001.
WP(C) No.35750/2019 &
connected cases 10 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 11 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 33924 OF 2019
PETITIONER:
SAJI N., AGED 49 YEARS,
ARMED GUARD, SBI SASTHAMCOTTA BRANCH,
KOLLAM - 690 521.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAME ROAD, MUMBAI - 400 021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM - 12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
WP(C) No.35750/2019 &
connected cases 12 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 13 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 35116 OF 2019
PETITIONER:
SANTHOSH KUMAR R., AGED 49 YEARS,
ARMED GUARD, SBI MAVELIKKARA TOWN BRANCH,
ALAPPUZHA-689509.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
KUM.A.ARUNA
KUM.THULASI K. RAJ
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI- 400021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM- 12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM- 695001.
WP(C) No.35750/2019 &
connected cases 14 2025:KER:15742
BY ADV SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 15 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 35696 OF 2019
PETITIONER:
G.MURALEEDHARAN NAIR, AGED 47 YEARS,
ARMED GUARD, SBI LOCAL HEAD OFFICE, POOJAPPURA,
THIRUVANANTHAPURAM-695012.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
SMT.MAITREYI SACHIDANANDA HEGDE
SMT.K.C.AISHWARYA
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE,
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI-400021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM-12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM-695001.
WP(C) No.35750/2019 &
connected cases 16 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 17 2025:KER:15742
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE HARISANKAR V. MENON
MONDAY, THE 24TH DAY OF FEBRUARY 2025 / 5TH PHALGUNA, 1946
WP(C) NO. 35731 OF 2019
PETITIONER:
SABU VISWAMBHARAN, AGED 51 YEARS,
ARMED GUARD, SBI ALAPPUZHA TOWN BRANCH,
ALAPPUZHA - 688 561.
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
SMT.MAITREYI SACHIDANANDA HEGDE
SMT.K.C.AISHWARYA
RESPONDENTS:
1 STATE BANK OF INDIA,
REPRESENTED BY THE CHAIRMAN, SBI HEAD OFFICE
CORPORATE CENTRE, 8TH FLOOR, STATE BANK BHAVAN,
MADAME CAMA ROAD, MUMBAI - 400 021.
2 THE BRANCH MANAGER,
SBI, LOCAL HEAD OFFICE,
POOJAPPURA, THIRUVANANTHAPURAM - 12.
3 ASSISTANT GENERAL MANAGER,
STATE BANK OF INDIA, LOCAL HEAD OFFICE, S.S.KOVIL
ROAD, THAMPANOOR, THIRUVANANTHAPURAM - 695 001.
WP(C) No.35750/2019 &
connected cases 18 2025:KER:15742
BY ADVS.
SRI.GEORGE THOMAS (MEVADA)(SR.)
SRI.AMAL GEORGE
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 24.02.2025, ALONG WITH WP(C).35750/2019 AND CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) No.35750/2019 &
connected cases 19 2025:KER:15742
JUDGMENT
[WP(C) Nos.35750/2019, 4758/2020, 14042/2020,
33641/2019, 33605/2019, 33924/2019, 35116/2019,
35696/2019, 35731/2019]
These writ petitions are filed by ex-service men who
were working with the Indian Army and have retired both prior
to 01.01.2006 and after 01.01.2006 and joined the service of
the 1st respondent herein during 2013-15, essentially
complaining that their last drawn pay while serving the Army
is not protected in the service of the respondent-Bank and
also that they have not been extended the same salary/pay as
are being extended to various others.
2. I have heard Sri.Kaleeswaram Raj, the learned
counsel for the petitioner and Sri.Amal George, the learned
Standing Counsel for the respondent-Bank.
3. Two issues arise for consideration in these
writ petitions.
WP(C) No.35750/2019 &
connected cases 20 2025:KER:15742
4. The first issue is with reference to the
complaint of the petitioners that their last drawn salary/pay
while they were working in the Army is not being extended by
the 1st respondent-Bank. The petitioners rely on the Office
Memorandum dated 08.11.2010 issued by the Government of
India as well as the circular dated 18.02.2014 issued by the 1 st
respondent in support of the afore contention. I notice that
the Office Memorandum dated 08.11.2010, has been issued
with reference to the earlier Office Memorandum dated
05.04.2010. The said Office Memorandum with respect to
those who were retired after 01.01.2006 protects the pay they
were enjoying in the Army and the grade pay alone. A
reading of the Office Memorandum would also make it clear
that the MSP (Military Service Pay) which the petitioner's claim
is not seen reckoned for the purpose of pay fixation, making it
clear that the afore amount can be reckoned for the purpose
of calculating the pensionery benefits. In the light of the
afore, the last pay certificate of the petitioner in W.P.
(C)No.35750 of 2019 is being noticed as a representative
WP(C) No.35750/2019 &
connected cases 21 2025:KER:15742
case. The said certificate comprises of the Basic Pay
Rs.8,270/-, Class Pay Rs.300/- and Grade pay Rs.2,400/- as
well as MSP Rs.2,000/- apart from the Dearness Allowance.
With reference to the afore, going by the claim made by the
petitioner, the very same amount ought to have been
reflected while their pay is being fixed by the 1 st respondent.
However, as already noticed, the Office Memorandum does
not speak about extension of MSP. In the light of the afore,
the fixation of the pay as regards Sri.Mohanan Pillai.B as found
in Table B of the impugned order would show that basic pay of
Rs.8,270/- and Grade pay of Rs.2,400 are seen extended apart
from the Dearness Allowance. In the light of the afore, I am of
the opinion that the grievance projected by the petitioner with
respect to the non-extension of the benefits pursuant to the
Office Memorandum and the Circular referred to above, is not
correct.
5. The second and more grave grievance pointed
out by the petitioners in these writ petitions is with reference
to the principle "equal pay for equal work". They point out
WP(C) No.35750/2019 &
connected cases 22 2025:KER:15742
that as regards the one Sri.Aji P.C., whose pay has been fixed
at Rs.23,900.36 has no comparison with the salary/pay fixed
as regards the petitioners in these cases.
6. Again for ease of reference, the
representative case of Sri.Mohanan Pillai.B. is adopted. True,
as suggested by the learned counsel, there is difference as
regards the salary/pay of Sri.Aji.P.C., and Sri.Mohanan Pillai.B.
and hence, at the first blush, the contention raised by the
learned counsel with reference to the principles laid down by
the Apex Court in State of Punjab and Others v. Jagjit
Singh and Others [(2017) 1 SCC 148], sounds attractive.
7. At the same time, on a deeper analysis of the
various contentions as well as records, I notice that there are
differences between the two individuals; Sri.Mohanan Pillai.B
and Sir.Aji P.C. It is noticed that while Sri.Mohanan Pillai.B,
was discharged from the Army during 2007, Sri.Aji P.C., came
out of the Army only during 2013. On account of the afore
itself, there would necessarily be difference with respect to
their pay while they were serving in the Army. Apart from
WP(C) No.35750/2019 &
connected cases 23 2025:KER:15742
that, I notice that while Sri.Mohanan Pillai.B was serving as a
Naik, Sri.Aji P.C., was admittedly employed as Havildar.
8. In the light of the afore, necessarily, there will
be difference between the salary as regards Sri.Mohanan
Pillai.B and Sri.Aji P.C.. The petitioners cannot be aggrieved
about the afore, especially in the light of the principles laid
down in Jagjit Singh (Supra) which takes note of such
differences which may arise on account of various factors like
seniority and such other relevant criteria.
9. At this juncture, the learned counsel would
also points out to the facts in W.P.(C)No.35731 of 2019 and
W.P.(C)No.14042 of 2020 to contend that the petitioners in
those cases were working as Havildar and in such
circumstances, the treatment meted out to Sri.Aji P.C. has to
be extended in their cases. But, I notice that while the
petitioner in W.P.(C)No.35731 of 2019 was discharged on
30.09.2005, the petitioner in W.P.(C)No.14042 of 2020 came
out of the Army on 30.06.2006. If that be the case, as already
observed, there will be difference with reference to their last
WP(C) No.35750/2019 &
connected cases 24 2025:KER:15742
on Salary in Army which is being made the basis for fixation of
the salary/pay after joining the respondent-Bank.
10. In such circumstances, I am of the opinion
that these writ petitions are only to be rejected.
Resultantly, these writ petitions would stand
dismissed.
Sd/-
HARISANKAR V. MENON
JUDGE
ANA
WP(C) No.35750/2019 &
connected cases 25 2025:KER:15742
APPENDIX OF WP(C) 35750/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF DECEMBER 2013.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF OCTOBER 2014
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE 2015
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2015
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2016
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2017
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING
EXHIBIT P8 TRUE COPY OF CIRCULAR NO.CDO/P&
HRD-IR/74/2013-14 DATED 18.02.2014
EXHIBIT P9 TRUE COPY OF THE LAST PAY CERTIFICATE
EXHIBIT P10 TRUE COPY OF THE SALARY SLIP OF
MR.AJI.P.C
EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED
28.05.2019 IN WP9C)NO.33056/2017
EXHIBIT P11(A) TRUE COPY OF THE REPRESENTATION DATED
18.09.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
WP(C) No.35750/2019 &
connected cases 26 2025:KER:15742
EXHIBIT P12 TRUE COPY OF THE ORDER DATED 21.08.2019
ISSUED BY THE 3RD RESPONDENT
WP(C) No.35750/2019 &
connected cases 27 2025:KER:15742
APPENDIX OF WP(C) 4758/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF AUGUST, 2011.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF AUGUST, 2012.
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE 2015.
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JULY, 2015.
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JULY 2017.
EXHIBIT P6 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8.11.2020 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL & TRAINING.
EXHIBIT P7 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18.2.2014.
EXHIBIT P8 TRUE COPY OF THE LAST PAY CERTIFICATE.
EXHIBIT P9 TRUE COPY OF THE SALARY SLIP OF MR. AJI
P.C.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED 9.7.2019
IN WPC NO.20847/2018.
EXHIBIT P10(A) TRUE COPY OF THE REPRESENTATION DATED
29.10.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE ORDER DATED 16.12.2019
ISSUED BY THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 28 2025:KER:15742
APPENDIX OF WP(C) 14042/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2014.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2015.
EXHIBIT P3 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF JUNE 2015.
EXHIBIT P4 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF NOVEMBER 2015.
EXHIBIT P5 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2016.
EXHIBIT P6 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2017.
EXHIBIT P7 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2018.
EXHIBIT P8 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2019.
EXHIBIT P9 TRUE COPY OF THE OFFICE MEMORANDUM DATED
08.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING.
EXHIBIT P10 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18.02.2014.
EXHIBIT P11 TRUE COPY OF THE LAST PAY CERTIFICATE.
EXHIBIT P12 TRUE COPY OF THE SALARY SLIP OF
MR.AJI.P.C.
WP(C) No.35750/2019 &
connected cases 29 2025:KER:15742
EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED
28.05.2019 IN WPC NO.20755/2018.
EXHIBIT P13(A) TRUE COPY OF THE REPRESENTATION DATED
06.09.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE ORDER DATED 08.11.2019
ISSUED BY THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 30 2025:KER:15742
APPENDIX OF WP(C) 33641/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2014
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF MARCH 2015
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE,2015
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF FEBRUARY,2016
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF FEBRUARY,2017
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF FEBRUARY,2018
EXHIBIT P7 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF FEBRUARY,2019
EXHIBIT P8 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL & TRAINING
EXHIBIT P9 TRUE COPY OF CIRCULAR NO
CDO/P&HRD-IR/74/2013-14 DATED 18.2.2014
EXHIBIT P10 TRUE COPY OF THE LAST PAY CERTIFICATE
EXHIBIT P11 TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED 30.5.2019
WP(C) No.35750/2019 &
connected cases 31 2025:KER:15742
EXHIBIT P12(A) TRUE COPY OF THE REPRESENTATION DATED
18.9.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
EXHIBIT P13 TRUE COPY OF THE ORDER DATED 20.8.2019
ISSUED BY THE 3RD RESPONDENT
WP(C) No.35750/2019 &
connected cases 32 2025:KER:15742
APPENDIX OF WP(C) 33605/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2015
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF DECEMBER 2015
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2016
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2017
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2018
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF MAY 2019
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCE AND PENSIONS
DEPARTMENT OF PERSONNEL & TRAINING
EXHIBIT P8 TRUE COPY OF CIRCULAR NO
CDO/P&HRD-IR/74/2013-14 DATED 18.4.2014
EXHIBIT P9 TRUE COPY OF THE LAST PAY CERTIFICATE
EXHIBIT P10 TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P11 TRUE COPY OF THE JUDGMENT DATED 28.5.2019
EXHIBIT P11(A) TRUE COPY OF THE REPRESENTATION DATED
20.6.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT
WP(C) No.35750/2019 &
connected cases 33 2025:KER:15742
EXHIBIT P12 TRUE COPY OF THE ORDER DATED 20.8.2019
ISSUED BY THE 3RD RESPONDENT
WP(C) No.35750/2019 &
connected cases 34 2025:KER:15742
APPENDIX OF WP(C) 33924/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2014.
EXHIBIT P2 TRUE COPY OF THE STAY SLIP FOR THE MONTH
OF MAY 2015.
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE 2015.
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2015.
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER, 2016.
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2017.
EXHIBIT P7 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER, 2018.
EXHIBIT P8 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8/11/2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING.
EXHIBIT P9 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18/02/2014.
EXHIBIT P10 TRUE COPY OF THE LAST BY CERTIFICATE.
EXHIBIT P11 TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P12 TRUE COPY OF THE REPRESENTATION DATED
20/6/2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 35 2025:KER:15742
EXHIBIT P12(A) TRUE COPY OF THE JUDGMENT DATED
28/05/2019 IN W.P.(C) 33386/17.
EXHIBIT P13 TRUE COPY OF THE ORDER DATED 20/8/2019
ISSUED BY THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 36 2025:KER:15742
APPENDIX OF WP(C) 35116/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF JANUARY 2014.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF NOVEMBER 2014.
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE 2015.
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2015.
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2016.
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2017.
EXHIBIT P7 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER 2018.
EXHIBIT P8 TRUE COPY OF THE OFFICE MEMORANDUM DATED
08.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING.
EXHIBIT P9 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18.02.2014.
EXHIBIT P10 TRUE COPY OF THE LAST PAY CERTIFICATE.
EXHIBIT P11 TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P12 TRUE COPY OF THE JUDGMENT DATED
28.05.2019 IN W.P.(C)NO.33441/2017.
WP(C) No.35750/2019 &
connected cases 37 2025:KER:15742
EXHIBIT P12(A) TRUE COPY OF THE REPRESENTATION DATED
20.06.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P13 TRUE COPY OF THE ORDER DATED 19.08.2019
ISSUED BY THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 38 2025:KER:15742
APPENDIX OF WP(C) 35696/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2015.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF DECEMBER 2015.
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2016
EXHIBIT P4 TRUE COPY OF THE SALARY PAY SLIP FOR THE
MONTH OF DECEMBER 2017.
EXHIBIT P5 TRUE COPY OF THE SALARY PAY SLIP FOR THE
MONTH OF DECEMBER 2018.
EXHIBIT P6 TRUE COPY OF THE SALARY PAY SLIP FOR THE
MONTH OF MAY 2019.
EXHIBIT P7 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8.11.2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL AND TRAINING.
EXHIBIT P8 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18.02.2014.
EXHIBIT P9 TRUE COPY OF THE LAST PAY CERTIFICATE.
EXHIBIT P9(A) TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P10 TRUE COPY OF THE JUDGMENT DATED
28.05.2019 IN W.P.(C) NO.33302/2017.
EXHIBIT P10(A) TRUE COPY OF THE REPRESENTATION DATED
20.6.2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 39 2025:KER:15742
EXHIBIT P11 TRUE COPY OF THE ORDER DATED 21.08.2019
ISSUED BY THE 3RD RESPONDENT.
WP(C) No.35750/2019 &
connected cases 40 2025:KER:15742
APPENDIX OF WP(C) 35731/2019
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2012.
EXHIBIT P2 TRUE COPY OF THE PAY SLIP FOR THE MONTH
OF FEBRUARY 2013.
EXHIBIT P3 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2013.
EXHIBIT P4 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2015.
EXHIBIT P5 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF JUNE, 2015.
EXHIBIT P6 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2015.
EXHIBIT P7 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF NOVEMBER, 2016.
EXHIBIT P8 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER 2017.
EXHIBIT P9 TRUE COPY OF THE SALARY SLIP FOR THE
MONTH OF DECEMBER, 2018.
EXHIBIT P10 TRUE COPY OF THE OFFICE MEMORANDUM DATED
8/11/2010 ISSUED BY THE MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCES AND PENSIONS
DEPARTMENT OF PERSONNEL & TRAINING.
EXHIBIT P11 TRUE COPY OF CIRCULAR
NO.CDO/P&HRD-IR/74/2013-14 DATED
18/02/2014.
EXHIBIT P12 TRUE COPY OF THE LAST PAY CERTIFICATE.
WP(C) No.35750/2019 &
connected cases 41 2025:KER:15742
EXHIBIT P12(A) TRUE COPY OF THE SALARY SLIP OF MR.AJI
P.C.
EXHIBIT P13 TRUE COPY OF THE JUDGMENT DATED
28/05/2019 IN WP(C) NO.33205/17.
EXHIBIT P13(A) TRUE COPY OF THE REPRESENTATION DATED
20/6/2019 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P14 TRUE COPY OF THE ORDER DATED 20/8/2019
ISSUED BY THE 3RD RESPONDENT.
