Kerala High Court

Mohammed Ali vs University Of Kerala on 18 February, 2025

Author: N.Nagaresh

Bench: N.Nagaresh

                                              2025:KER:13565



        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                         PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

TUESDAY, THE 18TH DAY OF FEBRUARY 2025 / 29TH MAGHA, 1946

                 WP(C) NO. 5416 OF 2025

PETITIONERS:

    1    MOHAMMED ALI
         AGED 22 YEARS
         S/O MUBEENA BEEVI, KARIMBUVILA VEEDU,
         NJARAYILKONAM P.O, KUDAVOOR,
         MADAVOOR, THIRUVANANTHAPURAM,
         PIN - 695605

    2    SUHAIL N S
         AGED 22 YEARS
         S/O SUJAHI, NABEESA MANZIL,
         POIKAVILA, MUDAPURAM P.O,
         CHIRYANKEEZHU, THIRUVANANTHAPURAM,
         PIN - 695304

    3    SHAROON. S
         AGED 20 YEARS
         S/O SUDINA M S, LALLABY,
         EDAVOORKONAM, PC MUKKU P.O,
         THIRUVANANTHAPURAM, PIN - 695605

    4    A.R YASIR
         AGED 22 YEARS
         S/O A. RASHEED, A K HOUSE, 20,
         VADAKKUM BHAGAM, KAZHAKUTTOM P.O,
         THIRUVANANTHAPURAM,
         PIN - 695582

    5    SULTHAN
         AGED 20 YEARS
                                              2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            2


          S/O SUDHEENA M, SULTHAN VILLA,
          VADASSERIKONAM P.O, CHEMMARUTHY,
          THIRUVANANTHAPURAM, PIN - 695143

    6     GAUTHAM GOPAKUMAR
          AGED 21 YEARS
          S/O GOPAKUMAR, SANTHA NIVAS,
          KADUVAYIL, ATTINGAL P.O,
          AVANAVANCHERRY,
          THIRUVANANTHAPURAM, PIN - 695101

    7     THASLIM NIZAR
          AGED 20 YEARS
          S/O A NISAR, NAIFA, MANZIL,
          THOTTIKALLU, PREUMKULAM P.O,
          ALAMCODE, THIRUVANANTHAPURAM,
          PIN - 695102

    8     SAFDIR MUHZIN
          AGED 21 YEARS
          S/O MUHAMMED MUHAZIN, KALIYILIL,
          CHATHANPARA, THOTTAKKADU P.O,
          KARAVARAM, THIRUVANANANTHAPURAM,
          PIN - 695605

    9     ASHIK S.M
          AGED 22 YEARS
          S/O SULAIMAN M, A.S COTTAGE,
          KIZHAKKATHIL VEEDU, PAVALLA P.O,
          KARAVARAM, THIRUVANANTHAPURAM,
          PIN - 695605

    0     NAIF. N
          AGED 23 YEARS
          S/O NIZAMUDEEN, KANMANI,
          MANANAKKU PERUMKULAM P.O,
          THIRUVANANTHAPURAM, PIN - 695102


          BY ADV SREEJITH S. NAIR
                                                2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            3



RESPONDENTS:

    1     UNIVERSITY OF KERALA
          REPRESENTED BY ITS REGISTRAR,
          UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    2     THE VICE-CHANCELLOR
          UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    3     THE REGISTRAR
          UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    4     THE DIRECTOR
          STUDENT SERVICE, UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    5     THE DIRECTORATE OF COLLEGIATE EDUCATION
          GOVERNMENT OF KERALA, VIKAS BHAVAN,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695001

          BY ADV.
          THOMAS ABRAHAM,STANDING COUNSEL
          SRI.V.VENUGOPAL,GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 18.02.2025, ALONG WITH WP(C).6174/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                             4


         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

TUESDAY, THE 18TH DAY OF FEBRUARY 2025 / 29TH MAGHA, 1946

                   WP(C) NO. 5882 OF 2025

PETITIONERS:

    1     A R YASIR
          AGED 21 YEARS
          S/O A. RASHEED, A K HOUSE, 20,
          VADAKKUM BHAGAM, KAZHAKUTTOM P.O,
          THIRUVANANTHAPURAM, PIN - 695582

    2     ANANTHU S KUMAR
          AGED 20 YEARS
          S/O SREEKUMAR, MADATHUVILAKAM,
          MUDAKKALAYILAM P.O,
          THIRUVANANTHAPURAM, PIN - 695103

    3     UMARUL FAROOK M
          AGED 20 YEARS
          S/O MOHAMMED RAFI, VARVULA VEEDU,
          MANANAKKU, PERUMKULAM P.O,
          THIRUVANANTHAPURAM, PIN - 695103

    4     SAFDIR MUHZIN
          AGED 21 YEARS
          S/O. MUHAMMED MUHAZIN, KALIYILIL,
          CHATHANPARA, THOTTAKKADU P.O,
          KARAVARAM, THIRUVANANANTHAPURAM,
          PIN - 695605


    5     MUHAMMED HARIS H
          AGED 23 YEARS
                                               2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            5


          S/O HAKKIM, ATTARIKATHU VEEDU,
          CHANANKARA P.O, KADINAMKULAM,
          THIRUVANANTHAPURAM, PIN - 695301

    6     MUHAMMED AMAN S
          AGED 20 YEARS
          S/O SAJEER, DHARUL KHAIRATH, KANIYAPURAM,
          KANIYAPURAM P.O,
          THIRUVANANTHAPURAM, PIN - 695301

    7     ADIL MOHAMMED J S
          AGED 20 YEARS
          S/O. MOHAMMED JALEEF,
          PUTHENVEEDU, CHEMPOOR,
          MUDAKKAL P.O, ATTINGAL,
          AVANAVANCHERRY,
          THIRUVANANTHAPURAM, PIN - 695103

    8     MUHAMMED SHABIN
          AGED 20 YEARS
          S/O SHAJAHAN, S S HOUSE,
          MAZJID NAGAR, ARUVIKKARA P.O,
          CHEKKAKONAM, THIRUVANANTHAPURAM,
          PIN - 695564

    9     MUHAMMED IRFAN N
          AGED 20 YEARS
          S/O ANSI M, CHALIL LAKSHAM VEEDU,
          HOUSE NO-79, KANIYAPURAM P.O,
          PALLIPPURAM, THIRUVANANTHAPURAM,
          PIN - 695301

   10     AL FARHAN N
          AGED 21 YEARS
          S/O NOUSHAD, JASIM MANZIL,
          MENANAKKU, PERUMKULAM P.O,
          THIRUVANANTHAPURAM, PIN - 695102


          BY ADV SREEJITH S. NAIR
                                             2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            6




RESPONDENTS:

    1     UNIVERSITY OF KERALA
          REPRESENTED BY ITS REGISTRAR,
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM,
          KERALA, PIN - 695304

    2     THE VICE-CHANCELLOR
          UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    3     THE REGISTRAR
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM,
          PIN - 695034

    4     THE DIRECTOR
          STUDENT SERVICE, UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    5     THE DIRECTORATE OF COLLEGIATE EDUCATION
          GOVERNMENT OF KERALA, VIKAS BHAVAN,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695001

          SRI.THOMAS ABRAHAM,STANDING COUNSEL
          SRI.V.VENUGOPAL,GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 18.02.2025, ALONG WITH WP(C).6174/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                               2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            7




         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

           THE HONOURABLE MR.JUSTICE N.NAGARESH

TUESDAY, THE 18TH DAY OF FEBRUARY 2025 / 29TH MAGHA, 1946

                   WP(C) NO. 6174 OF 2025

PETITIONERS:

    1     NOURIN N NAZAR
          AGED 21 YEARS
          D/O NAZARUDEEN M, KAVUVILAKATHU VEEDU,
          THEKKADA VILLAGE, VEMBAYAM,
          THIRUVANANTHAPURAM, PIN - 695615

    2     ANAKHA D CHANDRAN
          AGED 20 YEARS
          D/O CHANDRAN BABU S, SREEDEEPAM,
          MOONNAMMOODU, KOODUNGANOOR P,
          THIRUVANANTHAPURAM, PIN - 695013

    3     SEREN SUSAN THOMAS
          AGED 19 YEARS
          D/O THOMAS ABRAHAM, MATTAKKAL SCORPIO,
          KALAKAUMUDI ROAD, KUMARAPURAM,
          MEDICAL COLLEGE P.O,
          THIRUVANANTHAPURAM, PIN - 695011

    4     HITHA SIDIQ K T
          AGED 20 YEARS
          D/O K T SIDHIQ, KADENTHODI HOUSE,
          MULLAMPARA, MAJERI P.O,
          MALAPPURAM, KERALA, PIN - 676121
                                             2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            8


    5     FATHIMA S
          AGED 21 YEARS
          D/O MUHAMMED SHIBU, AYSHA MANDIRAM,
          KAIPPADI, VENKODE P.O,
          KARAKULAM P.O, THIRUVANANTHAPURAM,
          KERALA, PIN - 695028


          BY ADV SREEJITH S. NAIR


RESPONDENTS:

    1     UNIVERSITY OF KERALA
          REPRESENTED BY ITS REGISTRAR,
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    2     THE VICE-CHANCELLOR
          UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM, KERALA,
          PIN - 695034

    3     THE REGISTRAR
          UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
          PALAYAM, THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    4     THE DIRECTOR
          STUDENT SERVICE, UNIVERSITY OF KERALA,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695034

    5     THE DIRECTORATE OF COLLEGIATE EDUCATION
          GOVERNMENT OF KERALA, VIKAS BHAVAN,
          THIRUVANANTHAPURAM,
          KERALA, PIN - 695001
                                             2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                            9


    6     KERALA UNIVERSITY UNION
          REPRESENTED BY ITS CHAIRMAN,
          SENATE HOUSE CAMPUS, PALAYAM,
          THIRUVANANTHAPURAM, KERALA,
          PIN - 695034


          SRI. THOMAS ABRAHAM.,STANDING COUNSEL
          SRI. V. VENUGOPAL,SR.GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 18.02.2025, ALONG WITH WP(C).5416/2025,
5882/2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                                  2025:KER:13565
WP(C) NO.5416/2025 & con.cases

                             10




                         JUDGMENT

Dated this the 18th day of February, 2025 [W.P.(C) Nos.5416, 5882, 6174 of 2025]

In view of the directions given in the judgment dated

18.02.2025 in W.P.(C) No.29983/2024, these writ petitions are

disposed of granting liberty to the University Authorities to

publish the results, award grace marks and issue certificates

to the winners in the Kerala University Youth Festival, 2024.

Sd/-

N.NAGARESH JUDGE hmh 2025:KER:13565 WP(C) NO.5416/2025 & con.cases

APPENDIX OF WP(C) 5416/2025

PETITIONERS' EXHIBITS

Exhibit P1 THE TRUE COPY OF THE BROCHURE OF KERALA UNIVERSITY YOUTH FESTIVAL 2024

Exhibit P2 THE TRUE COPY OF THE SCREENSHOT OF THE RESULT PUBLISHED ON THE UNIVERSITY WEBSITE