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Kerala High Court
Binu M vs The Alappuzha Municipality on 10 December, 2025
WA NOs. 820 & 823 OF 2025
1
2025:KER:95069
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SUSHRUT ARVIND DHARMADHIKARI
&
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
WEDNESDAY, THE 10TH DAY OF DECEMBER 2025 / 19TH AGRAHAYANA, 1947
WA NO. 820 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 11.04.2025 IN WP(C) NO.38279
OF 2022 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONERS 1 TO 7, 10 TO 17:
1 BINU M.,
AGED 37 YEARS
S/O. MAYIN, CHENNATTUVELI,
KALAKODE, SANTHAPURAM,
ALAPPUZHA, PIN - 688003
2 A. ASHRAF,
AGED 53 YEARS
549, MUTTATH PARAMBU, KUTHIRAPANTHI,
THIRUVAMPADY P.O., ALAPPUZHA, PIN - 688002
3 NAHAS ISMAIL,
AGED 36 YEARS, KANIYAMPARAMBU,
VALIYAMARAM WARD, ALAPPUZHA, PIN - 688001
4 ANEESHMON A.,
AGED 37 YEARS
S/O. ASHRAF, ILLIKKAL PURAYIDOM,
VATTAYAL WARD, ALAPPUZHA MUNICIPALITY,
ALAPPUZHA, PIN - 688002
5 SIBU V.,
AGED 36 YEARS
ROSE HOUSE, VATTAYIL WARD,
THIRUVAMPADY P.O.,
THIRUVAMPADY JUNCTION,
ALAPPUZHA, PIN - 688002
WA NOs. 820 & 823 OF 2025
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2025:KER:95069
6 AJITHAMMA,
AGED 53 YEARS
W/O.BHADRADASAN, 388, ANJILIPARAMBU,
KUTHIRAPANTHI WARD, THIRUVAMPADY P.O.,
ALAPPUZHA, PIN - 688002
7 MUHAMMED KASIM,
AGED 32 YEARS
S/O. SHAJI, CHIRAYIL HOUSE, PALLATHURUTHI,
PAZHAVEEDU S.O., ALAPPUZHA, PIN - 688009
8 NOUSHAD K.U.,
AGED 45 YEARS
S/O. KS USMANKUTTY, 105 (48/180),
KANJIRATHIL HOUSE, CANAL WARD,
KANJIRAMCHIRA P.O.,
ALAPPUZHA, PIN - 688007
9 NIZAR A.,
AGED 53 YEARS
S/O. ABDUL AZEES, 622, KOCHUPULAYAN THARA,
IRON BRIDGE P.O., ALAPPUZHA, PIN - 688011
10 NAISAM S.,
AGED 30 YEARS
S/O. SALIM, CHIRAMURICKAL,
KUTHIRAPPANTHI WARD,
THIRUVAMPADY, ALAPPUZHA, PIN - 688002
11 SURESH L.,
AGED 56 YEARS
S/O. LAKSHMAN, 1565, CHIRAYIL HOUSE,
PALACE WARD, MULACKAL P.O.,
ALAPPUZHA, PIN - 688011
12 BENNICHAN Y.,
AGED 36 YEARS
SACHU BHAVANAM, MUNICIPAL COLONY,
LAJANATH WARD, ALAPPUZHA, PIN - 688301
13 JIJO FRANCIS,
AGED 39 YEARS
S/O. FRANCIS, 4/717, KUTTIYARA,
ARATTUVAZHI, ALAPPUZHA NORTH S.O., PIN - 688007
14 FAISAL,
WA NOs. 820 & 823 OF 2025
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2025:KER:95069
AGED 38 YEARS
S/O. SHIHABUDEEN, DARUL SABEEL,
CHATHANADU, HEAD POST OFFICE,
ALAPPUZHA, PIN - 688001
15 SIMON A.,
AGED 54 YEARS
S/O. ANJALOSE JOHN, 1119, SIMON NIVAS,
VAZHICHERY WARD, ALAPPUZHA, PIN - 688001
BY ADV SRI.MANU GOVIND
RESPONDENTS/RESPONDENT/PETITIONERS 8 & 9:
1 THE ALAPPUZHA MUNICIPALITY,
CCSB ROAD, KODIVEEDU, ALAPPUZHA,
KERALA, REPRESENTED BY ITS SECRETARY, PIN - 688001
2 PRINCE D.,
AGED 36 YEARS
S/O. DAVID, PUTHENPARAMBIL KATTOOR,
KAVALOOR, COLLEGE JN., KALAVOOR,
ALAPPUZHA, PIN - 688522
3 SUHAIL NAVAS,
AGED 27 YEARS
S/O. NAVAS BASHEER, 261, SUHAIL MANZIL,
PALLIPURAYIDAM, SEA VIEW WARD,
ALAPPUZHA BAZAR S.O., ALAPPUZHA, PIN - 688012
SRI. R AZAD BABU, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.12.2025,
ALONG WITH WA.823/2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WA NOs. 820 & 823 OF 2025
4
2025:KER:95069
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE SUSHRUT ARVIND DHARMADHIKARI
&
THE HONOURABLE MR.JUSTICE P. V. BALAKRISHNAN
WEDNESDAY, THE 10TH DAY OF DECEMBER 2025 / 19TH AGRAHAYANA, 1947
WA NO. 823 OF 2025
AGAINST THE ORDER/JUDGMENT DATED 11.04.2025 IN WP(C) NO.14991
OF 2022 OF HIGH COURT OF KERALA
APPELLANTS/PETITIONERS 1 TO 5, 7, 10 & 11 IN WPC:
1 SHEHABAN,
AGED 31 YEARS
529 KOVIL, THAIPARAMBU, VAZHICHERI WARD,
ALAPPUZHA H.O., PIN - 688001
2 SIYAD,
AGED 43 YEARS
SANALAYAM, ALIKUNJU PURAYIDOM,
ALISSERY WARD, ALAPPUZHA H.O,
ALAPPUZHA, PIN - 688001
3 FIRANAS,
AGED 45 YEARS
YASEEN MANZIL, M.O. WARD,
ALAPPUZHA, ALAPPUZHA P.O., PIN - 688001
4 ASHKAR,
AGED 38 YEARS
BHRANIKARAN, PURAYIDAM, VATTAYAL,
THIRUVAMPADY JN., S.O.
ALAPPUZHA, PIN - 688002
5 ANSIL,
AGED 42 YEARS
LLIKKAL PURAYIDOM, VATTAYAL WARD,
ALAPPUZHA MUNICIPALITY,
WA NOs. 820 & 823 OF 2025
5
2025:KER:95069
THIRUVAMPADY JN., ALAPPUZHA, PIN - 688002
6 ANSIL H
AGED 45 YEARS
ILLIKKAL PURAYIDOM, VATTAYAL WARD,
ALAPPUZHA MUNICIPALITY,
THIRUVAMPADY JN, ALAPPUZHA, PIN - 688002
7 ARUNKUMAR A.K.,
AGED 43 YEARS
292 RAKENDU, THIRUVAMBADI PAZHAVEEDU P.O.,
ALAPPUZHA, PIN - 688009
8 GEORGE ALEX,
AGED 41 YEARS
PUTHEN PURACKAL, CHUNGAM WARD,
ALAPPUZHA MUNICIPALITY, ALAPPUZHA, PIN - 688011
BY ADVS.
SRI.MANU GOVIND
SRI.A.RAJASIMHAN
KUM.VYKHARI.K.U
RESPONDENT/RESPONDENT IN WPC:
ALAPPUZHA MUNICIPALITY,
CCSB ROAD, KODIVEEDU, ALAPPUZHA,
REPRESENTED BY ITS SECRETARY, PIN - 688001
SRI. R AZAD BABU, SC
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 10.12.2025,
ALONG WITH WA.820/2025, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WA NOs. 820 & 823 OF 2025
6
2025:KER:95069
JUDGMENT
[WA Nos.820 & 823 of 2025]
Sushrut Arvind Dharmadhikari, J.
The learned Counsel for the appellants in these cases had
informed that there was an interview on 13.10.2025 onwards and there
is a likelihood that the appellants may be selected. Since now the
selection process is already over and the rank list published, nothing
survives in these appeals to be adjudicated. Accordingly, these writ
appeals are dismissed for non prosecution.
Sd/-
SUSHRUT ARVIND DHARMADHIKARI
JUDGE
Sd/-
P. V. BALAKRISHNAN
JUDGE
LU
WA NOs. 820 & 823 OF 2025
2025:KER:95069
APPENDIX OF WA NO. 820 OF 2025
PETITIONER ANNEXURES :
ANNEXURE A1 TRUE COPY OF THE INTERIM ORDER DATED
29.11.2022 IN WPC 38279 OF 2022
ANNEXURE A2 TRUE COPY OF G.O (MS) 14/82/LR DATED
22.04.1982
ANNEXURE A2(A) TRUE RETYPED COPY OF G.O (MS) 14/82/LR DATED
22.04.1982 (ANNEXURE A2)
ANNEXURE A3 TRUE COPY OF THE INTERIM ORDER DATED
23.12.2021 IN WPC 30614 OF 2021
ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 01.08.2023 IN
WPC 30614 OF 2021
ANNEXURE A5 COPY OF MINUTES OF THE RESOLUTION DATED
29.04.2025
ANNEXURE A5(A) COPY OF THE TRANSLATION OF THE RELEVANT
PORTION OF ANNEXURE A5
WA NOs. 820 & 823 OF 2025
2025:KER:95069
APPENDIX OF WA NO. 823 OF 2025
PETITIONER ANNEXURES
ANNEXURE A1 TRUE COPY OF THE INTERIM ORDER DATED
29.04.2022 IN WPC 14991 OF 2022
ANNEXURE A2 TRUE COPY OF G.O (MS) 14/82/LR DATED
22.04.1982
ANNEXURE A2(A) RETYPED COPY OF G.O (MS) 14/82/LR DATED
22.04.1982 (ANNEXURE A2)
ANNEXURE A3 TRUE COPY OF THE INTERIM ORDER DATED
23.12.2021 IN WPC 30614 OF 2021
ANNEXURE A4 TRUE COPY OF THE JUDGMENT DATED 01.08.2023 IN
WPC 30614 OF 2021
ANNEXURE A5 COPY OF MINUTES OF THE RESOLUTION DATED
29.04.2025
ANNEXURE A5(A) COPY OF THE TRANSLATION OF THE RELEVANT
PORTION OF ANNEXURE A5
// True Copy // PA To Judge
