Wednesday, 06, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Binimon vs Owners And Parties Interested In The ...
2025 Latest Caselaw 7409 Ker

Citation : 2025 Latest Caselaw 7409 Ker
Judgement Date : 25 August, 2025

Kerala High Court

Binimon vs Owners And Parties Interested In The ... on 25 August, 2025

                                                        2025:KER:64470

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                  THE HONOURABLE MR. JUSTICE EASWARAN S.

         MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                           ADML.S. NO. 26 OF 2025


PLAINTIFF:

             VIPIN VALLARIAN
             AGED 33 YEARS
             S/O VALLARIAN JOSEPH, RESIDING AT PARTOPIL, NEAR CHURCH
             SAKTHIKULANGARA P.O, KOLLAM, KERALA, INDIA -,
             PIN - 691581


             BY ADVS. SMT.MERLINE MATHEW
                      SRI.VIPIN P.VARGHESE
                      SRI.ADARSH MATHEW
                      SRI.ANIRUDH G. KAMATH
                      SRI.AGUSTHO NORBERT
                      SMT.MEGHA MADHAVAN



DEFENDANT:

             OWNERS AND PARTIES INTERESTED IN THE VESSEL MV MSC SABRINA
             III (IMO: 8714205)
             FLYING FLAG OF PANAMA, TOGETHER WITH HER HULL, TACKLE,
             ENGINES, GEARS, PLANT, MACHINERY, ARTICLES, THINGS, APPAREL,
             EQUIPMENT, STORES AND OTHER PARAPHERNALIA ON BOARD,
             PRESENTLY LYING AT PORT OF ADANI VIZHINJAM PORT PVT LTD. IN
             INDIAN TERRITORIAL WATERS, PIN - 695521

             BY ADV.SRI.PRASANTH S.PRATAP (SENIOR)
             BY ADV.SRI.PRANOY K.KOTTARAM


THIS ADMIRALTY SUIT HAVING COME UP FOR ADMISSION ON 25.08.2025, ALONG
WITH ADML.S.Nos.27/2025, 28/2025 AND 29/2025, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Adml.S.Nos.26,27,28
     &
29 of 2025
                             2

                                                  2025:KER:64470

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

             THE HONOURABLE MR. JUSTICE EASWARAN S.

  MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                     ADML.S. NO. 27 OF 2025

PLAINTIFF:

          SUBI J
          AGED 43 YEARS
          S/O JALADHARAN, VETTUPARAMBIL, VATTACHAL
          ARATTUPUZHA, ALAPPUZHA , KERALA, INDIA.,
          PIN - 690535

          BY ADVS. SMT.MERLINE MATHEW
                   SRI.VIPIN P.VARGHESE
                   SRI.ADARSH MATHEW
                   SRI.ANIRUDH G. KAMATH
                   SRI.AGUSTHO NORBERT
                   SMT.MEGHA MADHAVAN
                   SRI.V.J.MATHEW (SR.)


DEFENDANT:

          OWNERS AND PARTIES INTERESTED IN THE VESSEL MV
          MSC SABRINA III (IMO: 8714205)
          FLYING FLAG OF PANAMA, TOGETHER WITH HER HULL,
          TACKLE, ENGINES, GEARS, PLANT, MACHINERY,
          ARTICLES, THINGS, APPAREL, EQUIPMENT, STORES AND
          OTHER PARAPHERNALIA ON BOARD, PRESENTLY LYING AT
          PORT OF ADANI VIZHINJAM PORT PVT LTD. IN INDIAN
          TERRITORIAL WATERS, PIN - 695521

          BY ADV.SRI.PRASANTH S.PRATAP (SENIOR)
          BY ADV.SRI.PRANOY K.KOTTARAM


THIS ADMIRALTY SUIT HAVING COME UP FOR ADMISSION ON 25.08.2025,
ALONG WITH ADML.S.NOS.26/2025,28/2025 AND 29/2025    THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Adml.S.Nos.26,27,28
     &
29 of 2025
                                3

                                                      2025:KER:64470




          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MR. JUSTICE EASWARAN S.

  MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                       ADML.S. NO. 28 OF 2025

PLAINTIFF:

          KK PUSHKARAN
          AGED 66 YEARS
          C/O KRISHNANKUTTY, KOOTTUNKALTHARA HOUSE,
          NJARACKAL, ERNAKULAM, KERALA, INDIA, PIN - 682505


          BY ADVS.SMT.MERLINE MATHEW
                  SRI.VIPIN P.VARGHESE
                  SRI.ADARSH MATHEW
                  SRI.ANIRUDH G. KAMATH
                  SRI.AGUSTHO NORBERT
                  SMT.MEGHA MADHAVAN
                  SRI.V.J.MATHEW (SR.)


DEFENDANT:

          OWNERS AND PARTIES INTERESTED IN THE VESSEL MV
          MSC SABRINA III (IMO: 8714205)
          FLYING FLAG OF PANAMA, TOGETHER WITH HER HULL,
          TACKLE, ENGINES, GEARS, PLANT, MACHINERY,
          ARTICLES, THINGS, APPAREL, EQUIPMENT, STORES AND
          OTHER PARAPHERNALIA ON BOARD, PRESENTLY LYING AT
          PORT OF ADANI VIZHINJAM PORT PVT LTD. IN INDIAN
          TERRITORIAL WATERS, PIN - 695521

          BY ADV.SRI.PRASANTH S.PRATAP (SENIOR)
          BY ADV.SRI.PRANOY K.KOTTARAM

THIS   ADMIRALTY   SUIT    HAVING   COME   UP   FOR    ADMISSION    ON
25.08.2025,    ALONG    WITH   ADML.S.NOS.26/2025      AND   CONNECTED
CASES, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Adml.S.Nos.26,27,28
     &
29 of 2025
                               4

                                                     2025:KER:64470


              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE EASWARAN S.

     MONDAY, THE 25TH DAY OF AUGUST 2025 / 3RD BHADRA, 1947

                       ADML.S. NO. 29 OF 2025


PLAINTIFF:

             BINIMON
             AGED 52 YEARS
             S/O DIVAKARAN, BHAVANI, VELIYIL, AMBALAPPUZHA
             ALAPPUZHA, KERALA, INDIA, PIN - 688 561


             BY ADVS.SMT.MERLINE MATHEW
                     SRI.VIPIN P.VARGHESE
                     SRI.ADARSH MATHEW
                     SRI.ANIRUDH G. KAMATH
                     SRI.AGUSTHO NORBERT
                     SMT.MEGHA MADHAVAN
                     SRI.V.J.MATHEW (SR.)

DEFENDANT:

             OWNERS AND PARTIES INTERESTED IN THE VESSEL MV MSC
             SABRINA          III           (IMO:8714205)
             FLYING FLAG OF PANAMA, TOGETHER WITH HER HULL,
             TACKLE, ENGINES, GEARS, PLANT, MACHINERY, ARTICLES,
             THINGS,   APPAREL,   EQUIPMENT,   STORES   AND OTHER
             PARAPHERNALIA ON BOARD, PRESENTLY LYING AT PORT OF
             ADANI VIZHINJAM PORT PVT LTD. IN INDIAN TERRITORIAL
             WATERS, PIN - 695521

             BY ADV.SRI.PRASANTH S.PRATAP (SENIOR)
             BY ADV.SRI.PRANOY K.KOTTARAM


THIS ADMIRALTY SUIT HAVING COME UP FOR ADMISSION ON 25.08.2025,
ALONG WITH ADML.S.NOS.26/2025, 27/2025 AND 28/2025       THE COURT ON
THE SAME DAY DELIVERED THE FOLLOWING:
 Adml.S.Nos.26,27,28
     &
29 of 2025
                                 5

                                                    2025:KER:64470



                          EASWARAN S., J.
                         ----------------------
                       Adml.S.Nos.26, 27,28,
                                   &
                              29 of 2025
              --------------------------------------------
             Dated this the 25th day of August, 2025


                             JUDGMENT

It is submitted across the Bar by the learned Standing Counsel

for the Vizhinjam Port as well as the Senior Counsel appearing on

behalf of the operator of the Vessel that the Vessel has been sailed

from the Vizhinjam Port yesterday at 22:47 hours. This fact is

confirmed by the learned Standing Counsel appearing on behalf of

the Port.

2. In such circumstances, the learned counsel for the

plaintiffs seeks permission to withdraw the suits with liberty to file

fresh suits as and when a fresh cause of action arises. Permission is

granted with liberty to file fresh suits as and when cause of action

arises.

The Registry shall refund the one time court fee paid on the

suits to the plaintiffs.

Sd/-

EASWARAN S. JUDGE MJL

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter